Telangana High Court GST Judgments — 2015

106 judgments. Showing the 100 most recent.

• M/S. Om Traders v. Deputy Commercial Tax Officer

  Record only

  WP/22860/2015·28 Dec 2015

• Pearl Beverages LTD. v. Additional Commissioner (CT) (Legal)

  Record only

  WP/41600/2015·22 Dec 2015

• Pearl Beverages LTD. v. Addl. Commissioner (CT) (Legal)

  Record only

  WP/41636/2015·22 Dec 2015

• M/S. Chalimeda Feeds Private Limited v. Assistant Commissioner (CT)

  Record only

  WP/30097/2014·30 Nov 2015

• M/S. Asian Peroxides Limited, Kotapolur, Gnt Road v. The Assistant Commissioner (CT) Ltu

  Record only

  WP/22731/2009·25 Nov 2015

• M/S. Sri Comfort Air Products And Services v. The Cominercial Tax Officer

  Record only

  WP/32925/2015·7 Oct 2015

• M/S Pepsico INDIA Holding PVT. LTD. v. State Of Telangana, Through Its Principal Secretary

  Record only

  WP/31279/2015·28 Sept 2015

• M/S Pepsico INDIA Holding PVT LTD v. State Of Telangana, Through Its Principal Secretary

  Record only

  WP/31296/2015·28 Sept 2015

• M/S Leo Meridian Infrastructure Projects And Hotels LTD. v. State Of Telangana

  Record only

  WP/39158/2014·23 Sept 2015

• M/S Leo Meridian Infrastructure Projects And Hotels LTD. v. State Of Telangana

  Record only

  WP/39163/2014·23 Sept 2015

• M/S.Gayatri Sugars Limited v. The State Of Telangana, Rep. By Its Principal Secretary

  Record only

  WP/28783/2015·10 Sept 2015

• M/S. Vignesh Enterprises v. Commercial Tax Officer

  Record only

  WP/28733/2015·10 Sept 2015

• M/S. Sri Maheswari Enterprises v. The Commercial Tax Officer

  Record only

  WP/23274/2015·24 Aug 2015

• M/S Adani Wilmar LTD. v. The State Of Andhra Pradesh

  Record only

  WP/24955/2015·11 Aug 2015

• M/S. Adani Wilmar LTD. v. The State Of Andhra Pradesh, Revenue Department

  Record only

  WP/24977/2015·11 Aug 2015

• M/S Adani Wilmar LTD. v. The State Of Andhra Pradesh

  Record only

  WP/24954/2015·11 Aug 2015

• M/S. Savitri Steels And Rerollings PVT. LTD. v. The State Of Telangana

  Record only

  WP/23637/2015·31 Jul 2015

• M/S. Bajaj Hotels Private Limited v. Commercial Tax Officer, Chinna Waltair Circle

  Record only

  WP/20903/2015·14 Jul 2015

• M/S.Mba Motors v. The State Of Telangana

  Record only

  WP/17395/2015·29 Jun 2015

• M/S Rohinee Traders v. State Of Andhra Pradesh

  Record only

  WP/16459/2015·29 Jun 2015

• M/S.Maharani Da11 Mill-Contractors v. The Government Of Andhra Pradesh, Rep. By Its

  Record only

  WP/25668/2014·15 Jun 2015

• M/S.Varalakshmi Dall Mill v. The State Of Andhra Pradesh

  Record only

  WP/4903/2015·15 Jun 2015

• M/S.Kedarnath Cottons (P) LTD. v. Asst. Commissioner (CT) Ltu

  Record only

  WP/20575/2014·15 Jun 2015

• M/S.Garudadri Dal Mill v. The State Of Andhra Pradesh, Rep. By Its Principal Secretary

  Record only

  WP/4960/2015·15 Jun 2015

• M/S.Kantashi Agro Industries v. The State Of Andhra Pradesh

  Record only

  WP/4981/2015·15 Jun 2015

• M/S.Krishna Industries v. The State Of Andhra Pradesh

  Record only

  WP/7947/2015·15 Jun 2015

• M/S. Geeta Cotton Company v. The Assistant Commissioner (CT) Ltu

  Record only

  WP/1056/2010·15 Jun 2015

• M/S. Annapurna Dhall Mill v. The Commercial Tax Officer

  Record only

  WP/7004/2015·15 Jun 2015

• M/S. Sri Sairam Dhall Mill v. The Commercial Tax Officer

  Record only

  WP/6783/2015·15 Jun 2015

• M/S. Sri Raghavendra Fried Gram Mill v. The. Commercial Tax Officer

  Record only

  WP/6836/2015·15 Jun 2015

• M/S. Sri Umamaheswara Dhall Mill v. The Commercial Tax Officer

  Record only

  WP/6601/2015·15 Jun 2015

• M/S. Padigala Ginning Industries. v. The Commercial Tax Officer

  Record only

  WP/20917/2014·15 Jun 2015

• M/S.New Tech Infrastructure, Proprietor - Shaik Nabi v. Appellate Deputy Commissioner (CT), Punjagutta Division

  Record only

  WP/12517/2015·27 Apr 2015

• M/S. Pbel Properties Development (INDIA) Private Limited v. The Commercial Tax Officer

  Record only

  WP/5128/2014·24 Apr 2015

• M/S.Aliens Group Infra Private Limited v. The Commercial Tax Officer

  Record only

  WP/14519/2013·24 Apr 2015

• M/S.Pbel Properties Development (INDIA) Private Limited v. The Commercial Tax Officer

  Record only

  WP/5126/2014·24 Apr 2015

• M/S.Aliens Developers Private Limited v. The Commercial Tax Officer

  Record only

  WP/24392/2013·24 Apr 2015

• M/S.Sri Srinivasa Constructions v. Commercial Tax Officer

  Record only

  WP/30874/2014·24 Apr 2015

• M/S. Raasi Associates v. The Commercial Tax Officer

  Record only

  WP/30940/2014·24 Apr 2015

• M/S. Splendid Aparna Projects Private Limited. v. The Commercial Tax Officer

  Record only

  WP/16355/2013·24 Apr 2015

• M/S. Yashoda Builders And Developers v. The Commercial Tax Officer, Sanath Nagar Circle

  Record only

  WP/28013/2014·24 Apr 2015

• M/S.Smr Sai Teja Estates v. The Commercial Tax Officer

  Record only

  WP/14723/2014·24 Apr 2015

• M/S.Rbd Legend Infrastructure PVT. Limited. v. The Commercial Tax Officer

  Record only

  WP/12020/2014·24 Apr 2015

• M/S. Manjeera Constructions LTD. v. The State Of Andhra Pradesh

  Record only

  WP/36117/2013·24 Apr 2015

• M/S.Aliens Group Infra Private Limited v. The Commercial Tax Officer

  Record only

  WP/14501/2013·24 Apr 2015

• M/S.Aliens Group Infra Private Limited v. The Commercial Tax Officer

  Record only

  WP/12366/2013·24 Apr 2015

• M/S Fortune Constructions Private Limited v. The Commercial Tax Officer

  Record only

  WP/20768/2014·24 Apr 2015

• M/S. Manjeera Constrtuctions LTD. v. The State Of Andhra Pradesh, Rep. By Its Secretary TO

  Record only

  WP/36143/2013·24 Apr 2015

• M/S. Cyber City Builders And Developers Private Limited v. The Commercial Tax Officer

  Record only

  WP/30173/2014·24 Apr 2015

• M/S Omega Shelters (P) Limited v. The Asst. Commissioner (CT)(Ltu)

  Record only

  WP/11528/2013·24 Apr 2015

• Mls.Sri Srinivasa Constructions v. Deputy Commissioner (CT)

  Record only

  WP/15347/2014·24 Apr 2015

• M/S. Meenakshi Infrastructures Private Limited v. The Commercial Tax Officer

  Record only

  WP/20371/2014·24 Apr 2015

• Splendid Aparna Projects Private Limited v. The Commercial Tax Officer

  Record only

  WP/14825/2013·24 Apr 2015

• M/S Prime Villas Private Limited v. The Commercial Tax Officer

  Record only

  WP/31326/2014·24 Apr 2015

• M/S.Aparna Constructions And Estates Private Limited. v. The Assistant Commissioner(CT) Ltu

  Record only

  WP/9113/2014·24 Apr 2015

• M/S. Janapriya Engineers Syndicate Private Limited v. The Commercial Tax Officer

  Record only

  WP/15670/2014·24 Apr 2015

• M/S.Gowra Ventures Private Limited. v. The Commercial Tax Officer

  Record only

  WP/12365/2013·24 Apr 2015

• M/S.Aparna Shelters Private Limited. v. The Commercial Tax Officer, Somajiguda

  Record only

  WP/22574/2014·24 Apr 2015

• M/S. Western Constructions v. The Commercial Tax Officer, Madhapur Circle, Hyderabad.

  Record only

  WP/16902/2014·24 Apr 2015

• M/S. Ark Builders v. The Commercial Tax Officer

  Record only

  WP/26510/2014·24 Apr 2015

• M/S.Shanta Sriram Constructions Private Limited v. The Commercial Tax Officer, Basheerbagh Circle

  Record only

  WP/39089/2013·24 Apr 2015

• M/S. Manjeera Constructions LTD. v. The State Of Andhra Pradesh, Rep. By Its Secretary

  Record only

  WP/36105/2013·24 Apr 2015

• M/S Fortune Constructions Private Limited v. The Commercial Tax Officer

  Record only

  WP/20801/2014·24 Apr 2015

• M/S.Rbd Legend Infrastructure PVT. Limited. v. The Commercial Tax Officer, Somajiguda Circle

  Record only

  WP/11990/2014·24 Apr 2015

• M/S.Smr Builders Private Limited v. The Commercial Tax Officer, Srinagar

  Record only

  WP/14722/2014·24 Apr 2015

• M/S. Empire Meadows Private Limited v. The Commercial Tax Officer

  Record only

  WP/5175/2014·24 Apr 2015

• M/S Vasundhara Constructions (P) Limited v. The Asst. Commissioner (CT)(Ltu)

  Record only

  WP/11529/2013·24 Apr 2015

• M/S.Aliens Developers Private Limited. v. The Commercial Tax Officer

  Record only

  WP/14484/2013·24 Apr 2015

• M/S. Prime Ventures v. The Commercial Tax Officer

  Record only

  WP/37528/2014·24 Apr 2015

• Chandra Prakash Corporation, 5-2-939, Osman Gunj v. The Commercial Tax Officer, Osmangunj Circle

  Record only

  WP/14/2006·21 Apr 2015

• M/S. Trimex Sands Private Limited v. The Commercial Tax Officer

  Record only

  WP/40108/2014·13 Apr 2015

• M/S T.V.Sundram Iyengar And Sons LTD. v. Assistant Commissioner (CT)

  Record only

  WP/7966/2015·25 Mar 2015

• M/S.Prism Cement Limited v. The Asst. Commissioner (Ltu)

  Record only

  WP/7330/2015·23 Mar 2015

• M/S.Sudalagunta Hotels Limited v. Addl. Commissioner (CT) Legal

  Record only

  WP/7222/2015·20 Mar 2015

• M/S.Sandeepa Restaurant v. Addl. Commissioner (CT) Legal

  Record only

  WP/7038/2015·18 Mar 2015

• M/S. Sri Guru Raghavendra Fried Gram Mill v. The Assistant Commissioner (CT) (Audit)

  Record only

  WP/6555/2015·13 Mar 2015

• M/S. Gochem Metals And Alloys, # v. The State Of Telangana

  Record only

  WP/5693/2015·9 Mar 2015

• M/S.Sri Satya Lakshmi Rice Mill v. The Government Of Andhra Pradesh

  Record only

  WP/25664/2014·4 Mar 2015

• M/S.Maha Lakshmi Raw And Boiled Rice Mill v. The Government Of Andhra Pradesh

  Record only

  WP/26593/2014·4 Mar 2015

• M/S.Yuvaraj Agrotech. Ginning And Pressing Factory v. Commercial Tax Officer, Nirmal Circle

  Record only

  WP/22446/2013·4 Mar 2015

• M/S Sri Jagadish Cotton Industries PVT LTD. v. Assistant Commissioner (CT) Ltu

  Record only

  WP/7907/2009·4 Mar 2015

• M/S.Sai Teja Rice Mill v. The Government Of Andhra Pradesh, Rep. By Its Principal

  Record only

  WP/29351/2014·4 Mar 2015

• M/S. Hemadri Rice Mill v. The Government Of Andhra Pradesh

  Record only

  WP/29750/2014·4 Mar 2015

• M/S.Vijaya Saradhi Super Foods v. The State Of Andhra Pradesh

  Record only

  WP/16378/2014·4 Mar 2015

• M/S.Kedarnath Cottons (P) LTD. v. Asst. Commissioner (CT) Ltu

  Record only

  WP/20372/2014·4 Mar 2015

• M/S.Ranga Raju Rice Mill v. The State Of Andhra Pradesh

  Record only

  WP/16363/2014·4 Mar 2015

• M/S.Idupulapadu Cotton Mills Private LTD v. The Government Of Andhra Pradesh

  Record only

  WP/28353/2014·4 Mar 2015

• M/S.Om Shakti Agros PVT. LTD. v. Commercial Tax Officer

  Record only

  WP/15570/2013·4 Mar 2015

• M/S. Sri Venkateswara Modern Rice Mill v. The Government Of Andhra Pradesh

  Record only

  WP/29911/2014·4 Mar 2015

• M/S. Sri Kalkiraj Traders v. The Government Of Andhra Pradesh

  Record only

  WP/29740/2014·4 Mar 2015

• M/S. Sri Jagadamba Commodities (P) LTD. v. Assistant Commissioner (CT) Ltu

  Record only

  WP/6503/2009·4 Mar 2015

• M/S. Sri Annapurna Traders, Dwaraka Tirumala Road v. The Government Of Andhra Pradesh Rep By Its

  Record only

  WP/34474/2014·4 Mar 2015

• M/S.Malpani Cottons PVT. LTD., Cotton Dealers v. Asst. Commissioner (CT) Ltu (Fac)

  Record only

  WP/17136/2012·4 Mar 2015

• M/S.Padigala Ginning Industries. v. The Commercial Tax Officer, Adilabad Circle

  Record only

  WP/20354/2014·4 Mar 2015

• M/S. Sri Suryanarayana Rice Mill v. The Government Of Andhra Pradesh

  Record only

  WP/28175/2014·4 Mar 2015

• M/S.Geetha Cotton Company v. Asst. Commissioner (CT) Ltu.

  Record only

  WP/22428/2013·4 Mar 2015

• M/S.Lakshmi Ganapathi Rice Mill v. The State Of Andhra Pradesh, Rep. By Its

  Record only

  WP/16379/2014·4 Mar 2015

• M/S.Venkateswara Vijaya Lakshmi Rice Mill v. The State Of Andhra Pradesh, Rep. By Its Principal Secretary

  Record only

  WP/21138/2014·4 Mar 2015

• M/S.Sri Venkata Lakshmi Hanuman Rice Traders v. The Government Of Andhra Pradesh, Rep. By Its Principal

  Record only

  WP/26811/2014·4 Mar 2015

• M/S. Sri Lakshmi Bhavani Traders v. The Government Of Andhra Pradesh

  Record only

  WP/26904/2014·4 Mar 2015