M/S.New Tech Infrastructure, Proprietor - Shaik Nabi v. Appellate Deputy Commissioner (CT), Punjagutta Division

Court: Telangana High Court
Case number: WP/12517/2015
Date of judgment: 27 Apr 2015
Bench: B.SIVA SANKARA RAO,R.SUBHASH REDDY
Petitioner: M/s.New Tech Infrastructure, Proprietor - Shaik Nabi,
Respondent: Appellate Deputy Commissioner (CT), Punjagutta Division,
CNR: HBHC010285902015

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