GST Judgments by Court
62,773 GST judgments across the Supreme Court and 25 High Courts and 7 GST Appellate Tribunal benches. Kerala, Karnataka and Orissa account for the largest share, which reflects how heavily GST writ jurisdiction is used in those states rather than anything about coverage here.
| Supreme Court | Judgments | With full text |
|---|---|---|
| Supreme Court | 27 | 27 |
| High Court | Judgments | With full text |
|---|---|---|
| Kerala High Court | 9,300 | 9,300 |
| Karnataka High Court | 5,588 | 5,587 |
| Orissa High Court | 5,517 | 5,515 |
| Andhra Pradesh High Court | 4,574 | 4,574 |
| Madras High Court | 4,461 | 4,460 |
| Delhi High Court | 4,373 | 4,369 |
| Telangana High Court | 4,042 | 4,014 |
| Allahabad High Court | 3,439 | 3,439 |
| Punjab and Haryana High Court | 3,184 | 3,184 |
| Patna High Court | 2,519 | 2,516 |
| Calcutta High Court | 2,512 | 2,509 |
| Rajasthan High Court | 2,228 | 2,227 |
| Gauhati High Court | 1,661 | 1,656 |
| Bombay High Court | 1,566 | 1,566 |
| Chhattisgarh High Court | 1,492 | 1,492 |
| High Court of Jammu and Kashmir and Ladakh | 1,292 | 1,292 |
| Gujarat High Court | 1,220 | 1,220 |
| Jharkhand High Court | 1,158 | 1,157 |
| Madhya Pradesh High Court | 1,053 | 1,053 |
| Uttarakhand High Court | 1,041 | 1,041 |
| Himachal Pradesh High Court | 310 | 310 |
| Tripura High Court | 125 | 124 |
| Meghalaya High Court | 40 | 40 |
| Sikkim High Court | 23 | 22 |
| Jammu and Kashmir High Court | 1 | 1 |