BharatTaxGST

Calcutta High Court — GST Judgments

2,512 GST matters decided by the Calcutta High Court, of which 2,509 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.

By year

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Recent judgments

Deepak Kumar Daiya vs. State Of West Bengal And Ors

MAT/1916/2026HC Calcutta04 Nov 2026

Bench: HON'BLE JUSTICE SABYASACHI BHATTACHARYYA,HON'BLE JUSTICE ARJUN RAY MUKHERJEE

Santosh Das And Anr vs. Union Of INDIA

CRM(M)/2834/2026HC Calcutta30 Oct 2026

Bench: HON'BLE JUSTICE TIRTHANKAR GHOSH

Skd Suppliers Private Limited vs. The Superintendent, Central CGST, Rishra Division, Range-Ii, And Anr

WPA/16380/2026HC Calcutta22 Oct 2026

Bench: HON'BLE JUSTICE PARTHA SARATHI SEN

M/S Darbesh Medical Enterprise vs. State Of West Bengal And Ors

WPA/29846/2026HC Calcutta15 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Mishka Steels LLP And Anr vs. The Superintendent Of Central Goods And Service Tax, Cx, Range-Ii, Behala Div. And Ors

WPA/6228/2026HC Calcutta14 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Permender Singh vs. Union Of INDIA And Ors

WPA/3350/2026HC Calcutta14 Oct 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

M/S A2Z Infra Engineering LTD vs. Union Of INDIA And Ors

WPA/16747/2025HC Calcutta14 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Isc Processors Private Limited vs. Superintendent, Range-Iv, Burrabazar Div, CGST And Cx, Kolkata (N) Commissionerate And Anr

WPA/10739/2026HC Calcutta13 Oct 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Commissioner Of Service Tax-Ii Presently Known As Commissioner Of CGST And Cx Kolkata South vs. M/S Alfa Aluminium Private Limited

CEXA/48/2026HC Calcutta12 Oct 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

Sufal Halder vs. The Deputy Commissiioner Of Revenue, Salt Lake Charge And Ors

WPA/9225/2026HC Calcutta12 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Anjana Santra, Proprietor Of M/S. R.S. Engineering vs. The Joint Commissioner Of Revenue, State Tax, Durgapur Charge And Ors

WPA/1430/2026HC Calcutta12 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Shankar Prasad Gupta vs. State Of West Bengal And Ors

WPA/16965/2026HC Calcutta08 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Balaram Halder vs. Union Of INDIA And Ors

WPA/23299/2026HC Calcutta08 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Biswa Nath Mondal vs. State Of West Bengal And Ors

WPA/20009/2026HC Calcutta08 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Biswa Nath Mondal vs. State Of West Bengal And Ors

WPA/20008/2026HC Calcutta08 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Vibrations And Ors vs. Assistant Commissioner Of Revenue, State Tax, Chandni Chawk And Princep Street Charge And Ors

WPA/12360/2025HC Calcutta08 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Sheela Foam Limited And Anr vs. The Deputy Commissioner State Tax Shibpur Charge And Ors

WPA/27515/2026HC Calcutta08 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Mihir Kumar Biswas vs. Asst. Commissioner Of Revenue, State Tax, Krishnanagar Charge And Ors

WPA/27133/2026HC Calcutta08 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Commissioner Of Central Excise Kolkata I Commissionerate Presently Known As Commissioner Of CGST And vs. M/S Bestlite Industries

CEXA/38/2026HC Calcutta07 Oct 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

Madhusudan Saraogi vs. Assistant Commissioner Of Revenue, Howrah And Kadamtala Charge And Ors

WPA/25750/2024HC Calcutta07 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Madhusudan Agarwal vs. Assistant Commissioner Of State Tax Midnapore Charge And Ors

WPA/13802/2025HC Calcutta06 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Sanmargg Agrotrade INDIA Private Limtied And Anr vs. Superintendent Central Tax Group-36 Circle-08 Office Of The Commissioner Of Central Tax And Ors

WPA/9005/2026HC Calcutta06 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Ramkrishna Datta vs. State Of West Bengal And Ors

WPA/17907/2026HC Calcutta06 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Rajesh Kumar Shaw vs. Assistant Commissioner, State Tax, Ballygunge Charge And Ors

WPA/24831/2026HC Calcutta06 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Shreya Steel Corporation vs. The Assistant Commissioner Of Revenue, Bally And Salkia Charge And Ors

WPA/18274/2026HC Calcutta06 Oct 2026

Bench: HON'BLE JUSTICE SMITA DAS DE