BharatTaxGST

Calcutta High Court GST Judgments — 2020

19 judgments, newest first.

Banke Lal Jaiswal vs. Superintendent, CGST & Cx, Shyambazar Div.Range-Ii & Ors

WPA/6720/2020HC Calcutta24 Dec 2020

Bench: HON'BLE JUSTICE SHEKHAR B. SARAF

The Assistant Commissioner Of CGST And Cx, Central Tax vs. Magma Fincorpltd. And Ors

MAT/764/2020HC Calcutta23 Dec 2020

Bench: HON'BLE JUSTICE I. P. MUKERJI,HON'BLE JUSTICE KAUSIK CHANDA

The Assistant Commissioner Of CGST vs. Magma Fincorp LTD And Others

MAT/824/2020HC Calcutta23 Dec 2020

Bench: HON'BLE JUSTICE I. P. MUKERJI,HON'BLE JUSTICE KAUSIK CHANDA

Ashirvad Food Products PVT LTD And Ors vs. Sr Intelligence Officer, Dir. General Of GST Interlli And Ors

WPA/11009/2020HC Calcutta22 Dec 2020

Bench: HON'BLE JUSTICE SHEKHAR B. SARAF

Anirban Kumar Ghosh vs. Union Of INDIA

WPA/8939/2020HC Calcutta18 Dec 2020

Bench: HON'BLE JUSTICE AMRITA SINHA

Kaushik Paul vs. Bidhannagar Municipal Corporation And Others

WPA/10831/2020HC Calcutta15 Dec 2020

Bench: HON'BLE JUSTICE ARINDAM SINHA

Khatu Shyam Ispat Private Limited & Anr vs. State Of West Bengal & Ors

WPA/166/2020HC Calcutta14 Dec 2020

Bench: HON'BLE JUSTICE SHEKHAR B. SARAF

M/S. Atlas Advertising vs. Commissioner Of CGST And Cx., Kolkata Soith Commissionerate

WPO/207/2020HC Calcutta04 Dec 2020

Bench: HON'BLE JUSTICE DEBANGSU BASAK

Vijay Kumar Jaiswal vs. State Of West Bengal

WPA/7838/2020HC Calcutta27 Nov 2020

Bench: HON'BLE JUSTICE DEBANGSU BASAK

M/S Unimove Trade Services Private Limited vs. State Of West Bengal

WPA/7769/2020HC Calcutta27 Nov 2020

Bench: HON'BLE JUSTICE MOUSHUMI BHATTACHARYA

M/S Indus Integrated Information Management Limited vs. The Principal Commissioner Of CGST & Cx, Kokata North & Ors

MAT/67/2018HC Calcutta25 Nov 2020

Bench: HON'BLE JUSTICE I. P. MUKERJI,HON'BLE JUSTICE MD. NIZAMUDDIN

The Principal Commissioner Of CGST & Central Excise vs. Arvind Mohan Sahay & Ors

WP.CT/37/2020HC Calcutta30 Sept 2020

Bench: HON'BLE JUSTICE SOUMEN SEN,HON'BLE JUSTICE SAUGATA BHATTACHARYYA

Amit Metaliks LTD vs. Joint Commissioner, Commercial Taxes, Durgapur Charge & Ors

FMA/908/2020HC Calcutta25 Sept 2020

Bench: HON'BLE JUSTICE SANJIB BANERJEE,HON'BLE JUSTICE ANIRUDDHA ROY

Sunita Jalan vs. Asst. Commissioner, Beliaghata Charge& Ors

WPA/6311/2020HC Calcutta16 Sept 2020

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S Shyam Ferro Alloys LTD vs. The Commissioner Of Central Tax, CGST & Central Excise Bolpu

CEXA/70/2018HC Calcutta16 Sept 2020

Bench: HON'BLE JUSTICE SAHIDULLAH MUNSHI,HON'BLE JUSTICE KAUSIK CHANDA

Surya Alloy Industries LTD. & Anr vs. The Commissioner, CGST And Central Excise & Ors

WPA/1484/2018HC Calcutta15 Sept 2020

Bench: HON'BLE JUSTICE RAVI KRISHAN KAPUR

M/S. Dec Agrotech PVT. LTD. & Anr vs. Union Of INDIA & Ors

WPA/6390/2020HC Calcutta14 Sept 2020

Bench: HON'BLE JUSTICE DEBANGSU BASAK

Emami Agrotech LTD vs. The Sr. Jt. Com. SGST & Ors

FMA/901/2020HC Calcutta10 Sept 2020

Bench: HON'BLE JUSTICE SANJIB BANERJEE,HON'BLE JUSTICE ANIRUDDHA ROY

Emami Agrotech Limited vs. The Senior Joint Commissioner State Goods Service

WPA/5788/2020HC Calcutta30 Jul 2020

Bench: HON'BLE JUSTICE ABHIJIT GANGOPADHYAY

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