M/S. Atlas Advertising vs. Commissioner Of CGST And Cx., Kolkata Soith Commissionerate

WPO/207/2020HC CalcuttaGSTCNR WBCHCO000832202004 December 2020Bench: HON'BLE JUSTICE DEBANGSU BASAK1 pages

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ORDER SHEET WPO/207/2020 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE M/S. ATLAS ADVERTISING VERSUS COMMISSIONER OF CGST AND CX., KOLKATA SOUTH COMMISSIONERATE BEFORE: The Hon'ble JUSTICE DEBANGSU BASAK Date: 4th December, 2020. (Via Video Conference)

Appearance: Mr. Aditya Dutta, Adv. Mr. Akash Dutta, Adv. Mr. K.K. Maiti, Adv. Ms. Aishwarya Rajyashree, Adv. The Court: On the prayer of the learned advocate appearing for the petitioner, WPO 207/2020 is converted to the appellate side. Department will treat WPO 207/2020 as disposed of in the original side and will renumber the writ petition in the appellate side afresh. List the writ petition as renumbered in the appellate side before the appropriate Bench a fortnight hence.

(DEBANGSU BASAK, J.) B.Pal

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