The Assistant Commissioner Of CGST And Cx , Central Tax v. Magma Fincorpltd. And Ors

Court: Calcutta High Court
Case number: MAT/764/2020
Date of judgment: 23 Dec 2020
Bench: HON'BLE JUSTICE I. P. MUKERJI,HON'BLE JUSTICE KAUSIK CHANDA
Petitioner: THE ASSISTANT COMMISSIONER OF CGST AND CX , CENTRAL TAX
Respondent: MAGMA FINCORPLTD. AND ORS
CNR: WBCHCA1073792020

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.