Calcutta High Court GST Judgments — 2021

105 judgments. Showing the 100 most recent.

• M/S. Aanchal Cement LTD. v. Deputy Commissioner Of State Tax, Fairly Place Charge, And Ors

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  WPA/20374/2021·22 Dec 2021

• Vasundhra Arts And Prints Private Limited And Anr v. Union Of INDIA And Ors.

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  WPA/20191/2021·22 Dec 2021

• M/S. Aanchal Collection LTD. v. Assistant Commissioner Of State Tax, Beliaghata Charge, Kolkata South Circle And Ors

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  WPA/20370/2021·22 Dec 2021

• M/S. Ramprasad Gangaprasad And Ors v. Assistant Commissioner Of State Tax And Ors

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  WPA/20136/2021·21 Dec 2021

• M/S Ramprasad Gangaprasad And Ors v. Assistant Commissioner Of Statetax Beadon Street Charge And Ors

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  WPA/20138/2021·21 Dec 2021

• S R International Paper Mills PVT LTD And Anr v. Supdt Of CGST And Cxae(Gr Vi),Kol And Ors

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  WPA/19432/2021·20 Dec 2021

• Union Of INDIA v. M/S Steel Authority Of INDIA LTD And Ors

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  MAT/1317/2021·17 Dec 2021

• Adhunik Corporation Limited And Anr v. Superintendent, Directorate General Of Goods And Service, Tax Intelligenceand Ors

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  MAT/1233/2021·17 Dec 2021

• M/S. J.S.Pigments Private Limited v. Commissioner Of CGST And Central Tax, Howrah Commissionerate And Ors.

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  WPA/9985/2021·17 Dec 2021

• Vikash Agarwal HUF Proprietor Of Global Comtrade v. Superintendent Of Central Goods And Service Tax Asansol Division And Ors

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  WPA/18733/2021·16 Dec 2021

• M/S S S Commercial Corporation v. Deputy Commissioner Of State Tax And Others

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  WPA/19045/2021·15 Dec 2021

• Nodal Officer, Jt Comm.,It Griev. v. M/S. Das Auto Centre

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  MAT/552/2020·14 Dec 2021

• Debabrata Banerjee v. Union Of INDIA And Anr.

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  WPA/9845/2020·14 Dec 2021

• M/S Lgw Industries LTD & Ors v. Union Of INDIA & Ors

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  WPA/23512/2019·13 Dec 2021

• Raj Metal Industries & Anr v. Union Of INDIA & Ors

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  WPA/6768/2020·13 Dec 2021

• Raj Metal Industries And Anr v. Jt Commissioner,Sales Tax, Large Taxpayer Unit,Corporate Div And Ors

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  WPA/8289/2021·13 Dec 2021

• Lwg Industries Limited And Another v. Union Of INDIA And Others

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  WPA/7285/2020·13 Dec 2021

• Varuna Integrated Logistics PVT LTD. v. State Of West Bengal And Ors

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  WPO/1172/2021·8 Dec 2021

• Varuna Integrated Logistics PVT LTD. v. State Of West Bengal And Ors

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  WPO/1173/2021·8 Dec 2021

• Varuna Integrated Logistics PVT LTD. v. State Of West Bengal And Ors

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  WPO/1171/2021·8 Dec 2021

• Varuna Integrated Logistics PVT LTD. v. State Of West Bengal And Ors

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  WPO/1169/2021·8 Dec 2021

• M/S. Uttam Nandi v. Assistant Commissioner, CGST And Central Excise

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  WPA/4739/2021·7 Dec 2021

• Bidyut Distributers v. State Of West Bengal And Ors.

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  WPA/124/2021·6 Dec 2021

• Bidyut Distributors v. State Of West Bengal And Ors.

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  WPA/128/2021·6 Dec 2021

• M/A Chanchal Banerjee v. Assistant Commissioner Of CGST And Central Excise And Anr

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  WPA/3250/2021·6 Dec 2021

• Tathagata Roy v. Joint Commissioner, CGST And Ors

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  WPA/4047/2021·6 Dec 2021

• Suraj Choudhury v. Superintendent, Anti Evasion Dept.

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  WPA/4157/2021·2 Dec 2021

• M/S Tata Consumer Product LTD v. Union Of INDIA And Ors.

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  WPA/4264/2021·2 Dec 2021

• Poonam Jaiswal v. The Superitendent ,Anti Evasion Department And Others

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  WPA/4926/2021·2 Dec 2021

• M/S Lux Industries Limited v. Union Of INDIA And Ors.

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  WPA/3370/2021·30 Nov 2021

• Bfast Exports And Trading Co. v. The Union Of INDIA And Anr

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  WPO/1190/2021·29 Nov 2021

• Rabindra Nath Mallick v. The Assistant Commissioner,CGST And C.Ex Barrakpore, Div

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  WPA/8402/2020·25 Nov 2021

• Joint Commissioner Of Customs (Port), Special Investigation Branch v. Vinod Kumar Jain And Ors.

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  APOT/170/2021·24 Nov 2021

• Joint Commissioner Of Customs (Port), Special Investigation Branch v. Vinod Kumar Jain And Ors

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  OCOT/2/2021·24 Nov 2021

• Gour Mondal v. Union Of INDIA And Ors.

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  WPA/14937/2021·24 Nov 2021

• M/S. Furnico Interior v. Union Of INDIA And Ors.

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  WPA/17351/2021·23 Nov 2021

• Que Realors PVT. Ideal Uniltd. And Anr v. Union Of INDIA And Ors.

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  WPA/15695/2021·22 Nov 2021

• Bengal Pipe Industries v. Assistant Commissioner, Central Tax And Others

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  WPA/5330/2021·22 Nov 2021

• Saauji Infratech PVT LTD v. Nodal Officer And Others

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  WPA/8816/2021·22 Nov 2021

• Kumarjit Das v. Superintendent,CGST And Cx R-I And Ors

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  WPA/4071/2021·22 Nov 2021

• M/S Kassa Industries v. Union Of INDIA And Ors.

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  WPA/5217/2021·18 Nov 2021

• Barun Kumar Biswas v. State Of West Bengal And Ors.

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  WPA/16275/2021·16 Nov 2021

• Kwality Box Manufacturing Co PVT LTD v. Suptd Of Central Excise, Anti Evasion Unit, Kol V. And Ors

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  WPA/15990/2021·16 Nov 2021

• Sushil Jaiswal Alias Sushil Shaw v. The Supdt, Anti Evasion Dept And Ors

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  WPA/5026/2021·16 Nov 2021

• Kolkata Dynamic Services PVT LTD v. The Learned Memer Of The Designated Committee And Ors

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  WPA/14735/2021·15 Nov 2021

• M/S Technico (INDIA) Private Limited v. Principal Commissioner Of Central And Goods And Service Tax And Central Excise And Others

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  WPA/7108/2021·11 Nov 2021

• M/S Cigfil Retail PVT LTD v. Union Of INDIA And Ors.

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  WPA/16415/2021·10 Nov 2021

• M/S Baleswar Commercial PVT Ltdand Another v. Union Of INDIA And Ors.

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  WPA/11918/2020·9 Nov 2021

• M/S Kajal Kumar Khan And Another v. Assistantcommissioner Of CGST And Central Excise Bankura And Another

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  WPA/11350/2020·30 Sept 2021

• Dutta Car And Company v. Assistant Commissioner (A/E) CGST & Cex, Bolepur Comm. & Ors

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  WPA/632/2020·28 Sept 2021

• M/S Apl Metals Limited And Another v. Union Of INDIA And Others

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  WPA/8484/2020·23 Sept 2021

• Debabrata Das v. Assistant Commissioner Of State Tax, Shyambazar Charge And Others

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  WPA/10469/2020·21 Sept 2021

• M/S. M.C.Ghosh And Associates v. Assistant Commissioner Of State GST, Srirampur Charge And Ors

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  WPA/11895/2021·21 Sept 2021

• Radha Kridshna Flour Mill And Another v. Director General Of Goods And Services Tax Intelligence And Others

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  WPA/11799/2020·21 Sept 2021

• Jai Loknath Flour Mills Private Limited And Another v. Director General Of Goods And Services Tax Intelligence And Others

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  WPA/11806/2020·21 Sept 2021

• Saha Food Products Private Limited And Another v. Director General Of Goods And Services Tax Intelligence And Others

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  WPA/11809/2020·21 Sept 2021

• Ghatakpukur Agro Food Products Private Limited And Another v. Director Genaral Of Goods And Services Tax Intelligences And Others

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  WPA/11802/2020·21 Sept 2021

• M/S Adani Wilmar Limited v. Union Of INDIA & Ors

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  WPA/17765/2019·21 Sept 2021

• Joy Gopal Food Products Private Limited And Another v. Director General Of Goods And Services Tax Intelligence And Others

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  WPA/11804/2020·21 Sept 2021

• Sony Construction v. The Superintendent Central Goods And Sewrvice Tax And Others

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  WPA/8814/2021·20 Sept 2021

• Raahul Kumar @Rahul Kumar Agarwal v. The Superitendent,Anti Evasion Unit And Ors

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  WPA/8576/2021·13 Sept 2021

• International Value Retail Private Limited v. Union Of INDIA And Ors.

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  WPA/11147/2020·10 Sept 2021

• Rajesh Shaw v. Suptd ,CGST And Cx Shyambazar And Ors

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  WPA/11244/2020·9 Sept 2021

• Mrinmoy Saha v. Supdt. Of CGST & Cx ,Range - V,Krishnanagar & Ors

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  WPA/12300/2019·9 Sept 2021

• Subhadra Flour Mill And General Industries v. Union Of INDIA And Ors.

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  WPA/8687/2021·8 Sept 2021

• Shree Automobiles (P) LTD & Anr v. Jt Commissioner Of State Tax & Ors

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  WPA/16781/2019·7 Sept 2021

• Sattik Packaging Private Limited v. State Of West Bengal And Ors.

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  WPA/9868/2021·6 Sept 2021

• Ideal Real Estates PVT LTD v. Joint Commissioner Of Revenue, State Tax Authority, L.T.U. &

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  WPA/5173/2020·2 Sept 2021

• Krishna Kr Bagri & Ors v. Union Of INDIA & Ors

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  WPA/1464/2020·2 Sept 2021

• Mohammad Faruk Hossain v. Joint Commssioner Of State Tax , Maldah Charge And Ors

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  WPA/3478/2021·1 Sept 2021

• Mohammad Faruk Hossain v. Joint Commissioner Of State Tax , Malda Charge And Ors

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  WPA/3484/2021·1 Sept 2021

• M/S. Plaudt Techno INDIA Private Limited v. Union Of INDIA And Ors.

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  WPA/846/2021·1 Sept 2021

• M/S Sreeram Santosh Kumar v. Union Of INDIA & Ors

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  WPA/4042/2020·31 Aug 2021

• Ashis Ghosh v. The Asst. Com. Cen. Tax, Kalyani CGST & Cx Divn. Kol. & Ors.

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  WPA/3614/2020·31 Aug 2021

• Bharati Singh v. Superintendent Of CGST And Central Excise And Others

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  WPA/12149/2021·27 Aug 2021

• M/S. Vasudev Tracto Rollers v. Nodal Officer/Assistant Commi,It Glitch CGST&Cxkolnc&Ors

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  WPA/5042/2020·26 Aug 2021

• Ashmeet Automobiles Private Limited v. State Of West Bengal And Ors.

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  WPA/11788/2021·23 Aug 2021

• Rajendra Engineering Company v. Deputy Commissioner, State Tax Bowbazar Charge And Ors

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  WPA/11796/2021·23 Aug 2021

• Ashmeet Automobiles Private Limited v. State Of West Bengal And Ors.

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  WPA/11790/2021·23 Aug 2021

• Vijay Jaiswal v. Superintendent Range 1 Shyambazar Division Kolkata GST Bhawan And Ors

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  WPA/8298/2020·16 Aug 2021

• Neosa Electronics Private Limited v. Joint Commissioner Of Revenue & Ors

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  WPA/13686/2019·11 Aug 2021

• Sumita Goyal v. Union Of INDIA And Ors.

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  WPA/10013/2021·11 Aug 2021

• M/S.Dec Agrotech Private Limited And Anr. v. Union Of INDIA And Ors.

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  WPA/10018/2021·11 Aug 2021

• Dinesh Kumar Goyal v. Union Of INDIA And Ors.

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  WPA/10015/2021·11 Aug 2021

• M/S.Bengal Kali Nirman Private Limited And Anr. v. Union Of INDIA And Ors.

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  WPA/10019/2021·11 Aug 2021

• Dinesh Kumar Goyal v. Union Of INDIA And Ors.

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  WPA/10012/2021·11 Aug 2021

• M/S Inframe Technology v. Assistant Commissioner Shyambazar Division And Others

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  WPA/3915/2021·9 Aug 2021

• Ashirbad Real Estate And Transport PVT.LTD v. Assistant Commissioner,Central Goods And Service Tax And Ors

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  WPA/5576/2021·9 Aug 2021

• Vikrma Impex PVT. LTD. v. Goods And Service Tax Network And Ors.

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  WPA/11461/2021·29 Jul 2021

• Orion Pest Solutions Private LTD. And Anr v. Superentendant , Central Tax Range, Vi, Rashbehari

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  MAT/620/2021·27 Jul 2021

• Bharati Singh v. Superindent Of CGST And Central Excise And Ors.

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  WPA/11288/2021·27 Jul 2021

• Castle Distributors P. LTD. & Ors. v. Jt. Com. State Tax, Large Taxpayer Unit Govt. Of Wb & Ors.

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  WPA/16842/2019·27 Jul 2021

• M/S. Modicum Enterprise(Opc) Private Limited v. Deputy Commissioner Of State Tax

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  WPA/625/2021·26 Jul 2021

• Kushal Polysacks PVT LTD And Anr v. Union Of INDIA And Ors.

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  WPA/11250/2021·20 Jul 2021

• Shre Gayatri Tarading Company v. Asistant Commissioner Of State Tax, Kharagpur Range & Ors

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  WPA/12773/2019·14 Jul 2021

• Universal Trading Solutions & Anr v. The Goods & Services Tax Network & Ors

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  WPA/6661/2019·14 Jul 2021

• Pawan Kumar Bansal v. Union Of INDIA

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  CRM/3100/2021·12 Apr 2021

• Ashoka INDIA Corporation v. State Of West Bengal And Ors.

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  WPA/4486/2021·17 Mar 2021

• Om Metal Corporation And Others v. State Of West Bengal And Ors.

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  WPA/4890/2021·17 Mar 2021

• Vodafone Idea Limited And Anr. v. Union Of INDIA And Ors.

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  WPO/50/2021·8 Mar 2021