Rabindra Nath Mallick vs. The Assistant Commissioner,CGST And C.Ex Barrakpore, Div
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S/L 80 25.11.2021 Court. No. 2 cm WPA 8402 of 2020 Rabindra Nath Mallick Vs.
The Assistant Commissioner, CGST & C.Ex. Barrakpore Divisons . (Through Video Conference)
None appears for the parties.
This writ petition being WPA 8402 of 2020 is dismissed for default. (Md. Nizamuddin, J.)
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