Raahul Kumar @Rahul Kumar Agarwal vs. The Superitendent,Anti Evasion Unit And Ors
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2021 Commissionerate & Ors.
Mr. K.K. Maity, Mr. Abhradip Maity … For the Respondents.
None appeared on behalf the petitioner when this matter was called on 8th September, 2021 and no accommodation was sought. Today also none appeared on behalf of the petitioner and no accommodation was sought. Learned Advocates for the respondents are present.
This writ petition, being WPA 8576 of 2021 is dismissed for default. ( Md. Nizamuddin, J. )
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