M/S. Uttam Nandi vs. Assistant Commissioner, CGST And Central Excise
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2021. p.b. Sl. No.
W.P.A. 4739 of 2021 (Through Video Conference) M/s. Uttam Nandi Vs. Assistant Commissioner, CGST & Central Excise, Bankura Division & Anr. Mr. Sukalpa Seal. ……..for the respondents. None appeared for the petitioner when the matter was called on 2nd December, 2021 and no accommodation was sought and today also none appeared for the petitioner and no accommodation was sought. Learned advocate for the respondents is present. This writ petition being WPA No.4739 of 2021 is dismissed for default. (Md. Nizamuddin, J.)
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