Dutta Car And Company vs. Assistant Commissioner (A/E) CGST & Cex, Bolepur Comm. & Ors
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S/L 194 28.09.2021 Court. No. 2 cm WPA 632 of 2020 Dutta Car & Company Vs.
Assistant Commissioner (A/E) CGST & CEX, Bolepur Commissionerate & Ors. (Through Video Conference)
Mr. Somnath Ganguly Ms. Manasi Mukherjee Ms. Sabnam Basu Ms. P. Singh … for the respondent Nos. 1, 4 & 5 Mr. A. Ray, Ld. GP Mr. S. Mukherjee Mr. N. Chatterjee …. For the State None appeared for the petitioner and no accommodation was sought, when the matter was called on 28th September, 2021. Today also when the matter is called, none appeared on behalf of the petitioner. No accommodation is sought. Learned advocates for the respondents are present. WPA No 632 of 2020 is dismissed for default.
Interim order, if any, stands vacated. (Md. Nizamuddin, J.)
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