S R International Paper Mills PVT LTD And Anr vs. Supdt Of CGST And Cxae(Gr Vi),Kol And Ors
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2021. p.b. Sl. No.
W.P.A. 19432 of 2021 (Through Video Conference) S.R. International Paper Mills Pvt. Ltd. Vs. Superintendent of CGST & CX.AE (Gr.VI), Kolkata South CGST & CX Commissionerate & Ors. Ms. Sudeshna Mazumder. ……..for the petitioner. On the prayer of learned advocate for the petitioner seeking leave to withdraw with liberty of file fresh writ petition, this writ petition being WPA No.19432 of 2021 is dismissed as withdrawn with liberty to file fresh writ petition. (Md. Nizamuddin, J.)
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