Krishna Kr Bagri & Ors vs. Union Of INDIA & Ors
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2021 ks WPA 1464 of 2020 sl. 101 Krishna Kumar Bagri & Ors.
Vs Union of India & Ors.
Mr. Amitabrata Roy, Ms. Sanjukta Gupta … For the CGST Authority.
Mr. Tapan Bhanja … For the UOI.
Mr. Soumitra Mukherjee, Mr. N. Chatterjee … For the State.
None appeared on behalf of the petitioners when the matter was called on 31st August, 2021 and no accommodation was sought. Today also none appeared on behalf of the petitioners and no accommodation was sought. Learned Advocates for the respondents are present.
This writ petition, being WPA 1464 of 2020 is dismissed for default. Interim order, if any, stands vacated. ( Md. Nizamuddin, J. )
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