Calcutta High Court GST Judgments — 2022

352 judgments, newest first. Page 1 of 4.

Commissioner Of CGST And Cx Kolkata South Commissionerate vs. M/S Ktech Engineering Builders Company PVT LTD

CEXA/21/2022HC Calcutta22 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Goutam Kundu vs. Union Of INDIA And Ors

MAT/1935/2022HC Calcutta22 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Joyous Blocks And Panel PVT LTD And Ors vs. Assistant Commissioner Commercial Taxes And Anr

MAT/1931/2022HC Calcutta21 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Debasish Ghosh vs. Union Of INDIA And Ors

MAT/1642/2022HC Calcutta21 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Radiant Enterprises Private Limited And Another vs. Joint Commissioner, CGST And Cx And Others

WPA/1366/2022HC Calcutta20 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Sarada Construction And Another vs. The Assistant Commiussioner State GST And Others

WPA/9398/2021HC Calcutta16 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Surojit Das vs. Deputy Commissioer Of Tax, Goods And Service S Tax And Ors

MAT/1914/2022HC Calcutta16 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S J. Thomas And Co. PVT. LTD And Anr vs. Rhe Surperintendent, CGST And Cx Circle -4, Group -18, Audit Commissionerate And Ors

MAT/1913/2022HC Calcutta16 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Kishore Kumar Kedia vs. Union Of INDIA And Ors

WPA/24733/2022HC Calcutta16 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Shri Gautam Dalmia vs. Union Of INDIA, The Chief Commissioner Of Customs & Ors

WPO/376/2013HC Calcutta16 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner Of CGST And Central Excise, Howrah Commissionerate vs. M/S. Ashirwad Foundries Private Limited And Anr

CEXA/22/2021HC Calcutta16 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Mayur Veneer And Plywood Industries vs. The Superintendent Of CGST And Cx Range V And Ors

WPA/27231/2022HC Calcutta15 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Rajesh Bhatia vs. Supdt. Of CGST And Cx, Range -Ii And Ors

WPA/26301/2022HC Calcutta15 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Kr Shrilaxmi Deals Private Limited vs. Assistant Commissioner Of CGST And Cx, And Ors

WPA/27498/2022HC Calcutta15 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Larsen & Toubro Limited vs. State Of West Bengal & Ors

WPA/2654/2020HC Calcutta13 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Bengal Peerless Housing Development Company Limited vs. W.B. Authority For Advance Ruling & Ors

WPA/24200/2019HC Calcutta13 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Anupam Mahalanabish vs. The Principal Commissioner CGST And Cx, Kol North Commissionerate And Ors

WPA/26769/2022HC Calcutta13 Dec 2022

Bench: HON'BLE JUSTICE MOUSHUMI BHATTACHARYA

Payel Enterprise vs. Deputy Commissioner Of State Tax, Asansol Charge

WPA/25863/2022HC Calcutta12 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Payel Enterprise vs. Deputy Commissioner Of State Tax, Asansol Charge And Ors

WPA/25876/2022HC Calcutta12 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Payel Enterprise vs. Deputy Commissioner Of State Tax, Asansol Charge

WPA/25861/2022HC Calcutta12 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Payel Enterprise vs. Deputy Commissioner Of State Tax, Asansol Charge

WPA/25869/2022HC Calcutta12 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Abdul Matin And Anr vs. State Of West Bengal And Ors

WPA/26487/2022HC Calcutta08 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Auropol INDIA PVT LTD & Anr vs. Union Of INDIA & Ors

WPA/4764/2020HC Calcutta08 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner Of Customs Preventive West Bengal vs. Gopal Kumar Agarwal

CUSTA/28/2022HC Calcutta05 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of Customs Preventive West Bengal vs. Pramod Kumar Agarwal

CUSTA/29/2022HC Calcutta05 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Ashoke Singh vs. Uco Bank

CS/131/2021HC Calcutta05 Dec 2022

Bench: HON'BLE JUSTICE ARINDAM MUKHERJEE

Amar Kumar Saha Proprietor Of Amar Construction vs. The Joint Commissioner, Howrah CGST And Cx Commissionerate And Ors

WPA/26134/2022HC Calcutta05 Dec 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Lgw Limited vs. The Assistant Commissioner, Service Tax, Division-Ii And Ors

MAT/1663/2022HC Calcutta01 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Lgw LTD vs. The Asst. Com. Service Tax, Div. Ii And Ors

MAT/1765/2022HC Calcutta01 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Lgw LTD vs. Asst. Com. Service Tax, Div. Ii And Ors

MAT/1766/2022HC Calcutta01 Dec 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Rumki Biswas vs. Sr. Jt. Com. Com. Taxes, Budge Budge Ch. And Anr

MAT/1777/2022HC Calcutta01 Dec 2022

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Surojit Das vs. Assistant Commissioner Of State Tax And Ors

WPA/25873/2022HC Calcutta30 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Shashi Kumar Paswan vs. Assistant Commissioner Of State Tax, GST Bureau Of Investigation, Durgapur Zone And Ors

WPA/25802/2022HC Calcutta30 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner Central CGST And Cx Haldia Commissionerate And Ors vs. Haldia Petrochemicals LTD And Ors

MAT/1356/2022HC Calcutta29 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Global Seamless Tubes And Pipes PVT LTD vs. Assistant Commissioner Of CGST And Cx Shyambazar Division Kolkata North Commissionerate And Ors

MAT/1334/2022HC Calcutta29 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of Central Tax Haldia CGST And Central Excise Commissionerate vs. M/S Munjoh Resorts PVT LTD And Ors

FMA/1280/2022HC Calcutta29 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S National Aluminium Company Limited vs. Union Of INDIA And Ors

WPA/25661/2022HC Calcutta25 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Manmohan Harlalka vs. Additional Assistant Director Directorate General Of GST Intelligence Sub Natl Unit East And Ors

MAT/1516/2022HC Calcutta24 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Apurba Sengupta vs. The Superintendent, Range-Ii And Ors

WPA/24968/2022HC Calcutta24 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. R. K. Electronics Proprietorship Firm vs. Union Of INDIA And Ors

WPA/25542/2022HC Calcutta24 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Amal Kumar Ghosh vs. Union Of INDIA & Ors

MAT/310/2019HC Calcutta24 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Pravin Kumar Darolia vs. Additional Commissioner Central Tax CGST And Cx Kolkata And Ors

MAT/1470/2022HC Calcutta24 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Kolkata Bricks PVT LTD vs. Additional Commissioner Central Tax CGST And Cx Kolkta North Commissionerate And Ors

MAT/1469/2022HC Calcutta24 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. J. Thomas And Co. PVT. LTD. And Anr vs. The Superintendent, CGST And Cx, Circle-4, Group-18, Audit-I Commissionerate And Ors

WPA/23759/2022HC Calcutta22 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Jayashi Woodkon PVT LTD And Anr vs. The Asst. Commissioner State Tax Shyambazar Charge And Ors

WPO/2730/2022HC Calcutta22 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Anjaneya Steel And Anr vs. Union Of INDIA And Ors

WPA/20867/2022HC Calcutta22 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Jayashi Timberkon PVT LTD And Anr vs. The Asst Comissioner Of State Tax Shyambazar Charge And Ors

WPO/2731/2022HC Calcutta22 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Balaji Trading Company And Anr vs. The Assiswtant Commissioner Of State Tax And Ors

WPA/22695/2022HC Calcutta21 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Arvind Kumar vs. The Assistant Commissioner Of State Tax, GST Bureau Of Investigation And Ors

WPA/22468/2022HC Calcutta21 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Roadwings International Private Limited vs. Union Of INDIA And Ors

WPO/2589/2022HC Calcutta21 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. J.J. Exporters Limited vs. Commissioner Of CGST And Cx And Anr

WPA/23009/2022HC Calcutta21 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Asif Iqbal vs. Superintendent Of CGST And Cx Range Iii Shibpur Division And Ors

WPA/22594/2022HC Calcutta21 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Autohaus Private Limited And Anr vs. The Ld. Deputy Commissioner, State Tax, Shibpur Charge And Ors

WPA/9535/2022HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Autohaus Private Limited And Another vs. The Assistant Commissioner, State Tax And Others

WPA/9930/2022HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Terra Motors INDIA PVT.LTD vs. The Assistant Commisssioner, State Tax And Ors

WPA/22507/2022HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Autohaus Private Limited And Anr vs. The Ld. Deputy Commissioner, State Tax, Shibpur Charge

WPA/9552/2022HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Autohaus Private Limited And Anr vs. The Assistant Commissioner, State Tax, Shibpur Charge And Ors

WPA/9545/2022HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Big Bull Traders Company Private Limited And Anr vs. Union Of INDIA And Ors

WPA/8065/2021HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Autohaus Private Limited And Anr vs. The Assistant Commissioner, State Tax, Shibpur Charge And Ors

WPA/9541/2022HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Autohaus Private Limited And Anr vs. The Deputy Commissioner, State Tax, Shibpur Charge And Ors

WPA/9549/2022HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Terra Motors INDIA PVT LTD vs. The Assitant Commissioner, State Tax Bally Charge And Ors

WPA/22472/2022HC Calcutta18 Nov 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Medha Servo Drives Private Limited And Anr vs. Assistant Commissioner Of State Tax, Bureau Of Inv. (South Bengal) Durgapur Zone And Ors

MAT/1751/2022HC Calcutta17 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Medha Servo Drives Private Limited And Anr vs. The Assistant Commissioner Of State Tax, Bureau Of Inv. (South Bengal) Durgapur Zone And Ors

MAT/1752/2022HC Calcutta17 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Maity Transport, And Anr vs. The Additional / Joint Haldia Commissionerate Of CGST And Cx And Anr

MAT/1746/2022HC Calcutta17 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Green Fizz Beverages PVT LTD vs. State Of West Bengal And Ors

MAT/1364/2022HC Calcutta10 Nov 2022

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Haldia Petrochemicals LTD vs. Commisioner Of Statetaxex And Others

MAT/1230/2022HC Calcutta04 Nov 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Computer Exchange Private Limited And Anr vs. The Principal Commissioner Of CGST And Cx, Kolkata South Commissionerate And Anr

MAT/1627/2022HC Calcutta30 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

M/S. Rp Buildcon P. LTD. And Anr vs. Supdt. CGST And Ors

MAT/1595/2022HC Calcutta30 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Mohammad Obaidullah vs. Asst. Commissioner Of State Tax, GST Bureau Of Investigation, Raiganj Zone And Ors

WPA/21259/2022HC Calcutta28 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Devanshi Plyboard Ind. P. LTD vs. Dy. Com. Of State Tax, GST, Bureau Of Investigation (S. Bengal), Bi-Iv And Ors

MAT/1493/2022HC Calcutta28 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Md Yusuf vs. State Tax Officer And Another

MAT/1426/2022HC Calcutta28 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Pratap Kundu vs. Union Of INDIA And Ors

WPA/21216/2022HC Calcutta27 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner Of CGST And Cx, Kolkata South Comm vs. M/S. Das Brothers And Co

CEXA/1/2020HC Calcutta26 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Commissioner Of Central Excise, Kolkata-Iv vs. M/S. Skill Dye Chem Private Limited

CEXA/3/2020HC Calcutta26 Sept 2022

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Diamond Beverages Private Limited And Anr vs. Commissioner Of CGST And Cx Appeal-I Kolkata And Anr

WPA/21238/2022HC Calcutta23 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Santosh Kumar Gupta vs. The Assistant Commissioner Of Revenue And Ors

WPA/20530/2022HC Calcutta22 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Swarupa Ghosh vs. Assistant Commissioner Of State Tax And Ors

MAT/791/2022HC Calcutta22 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Prime Cold Stores PVT LTD. And Anr vs. The State Of West Bengal And Ors

WPO/2308/2022HC Calcutta21 Sept 2022

Bench: HON'BLE JUSTICE MOUSHUMI BHATTACHARYA

K.D. Gupta And Anr vs. The Assitant Commissioner Of State Tax, And Ors

MAT/1479/2022HC Calcutta21 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Kdg Project PVT. LTD And Anr vs. Assistant Commissioner, State Tax, Bureau Of Investigation Raiganj Zone And Ors

MAT/1478/2022HC Calcutta21 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Debson Pumps PVT. LTD And Anr vs. Assistant Commissioner Of State Tax, Bowbazar Cahrge And Anr

MAT/1496/2022HC Calcutta21 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Santanu Mondal vs. The Superintendent, Central Goods And Servicetax And Ors

MAT/741/2022HC Calcutta21 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

M/S. Ad Ideas PVT LTD And Anr vs. State Of West Bengal And Ors

WPA/18066/2021HC Calcutta19 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S R P Buildcon Private Limited And Anr vs. The Superintendent CGST And Cx Circle Ii Group 10 Audit I Commissionerate And Ors

WPA/20025/2022HC Calcutta19 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Dinesh Kumar Goyal vs. Union Of INDIA And Anr

WPA/19992/2022HC Calcutta19 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner, CGST And Cx Kolkata vs. Coal INDIA Limited

CEXA/4/2021HC Calcutta19 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Joint Commissioner Of State Tax, Large Taxpayer Unit vs. Raj Metal Industries

MAT/856/2022HC Calcutta16 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Assistant Commissioner Of State Tax, ITC vs. Lgw Industries Limited

MAT/855/2022HC Calcutta16 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Yash Kedia Proprietor Of M/S Y And K Company vs. Assistant Commissioner Of State Tax

MAT/1179/2022HC Calcutta16 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Abhijit Roy vs. State Of West Bengal And Ors

WPA/18763/2022HC Calcutta14 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Rahul Bilotia vs. Assistant Commissioner Of State Tax And Ors

WPA/19467/2022HC Calcutta14 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Rohit Shroff vs. Assistant Commissioner Of CGST And Cx Haldia Commissionerate And Ors

WPA/16697/2022HC Calcutta14 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Craftoleather vs. Union Of INDIA And Ors

WPA/19596/2022HC Calcutta14 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Chanchal Ray vs. Superintendent, Range Iii And Ors

WPA/19464/2022HC Calcutta14 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Kaushal Kadel vs. State Of West Bengal And Anr

MAT/1170/2021HC Calcutta08 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Kushalo Kadel vs. State Of West Bengal And Ors

MAT/1169/2021HC Calcutta08 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Sujoy Burdhan vs. Assi-Stant Commissioner State Tax Bureau Of Investigation And Ors

MAT/1352/2022HC Calcutta08 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Byasdeb Musib Nad Ors vs. State Of West Bengal And Ors

WPA/19975/2022HC Calcutta07 Sept 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Com. Cen. Goods & Services Tax, Kol. Com vs. M/S. Paharpur Cooling Towers LTD. & Ors

MAT/351/2020HC Calcutta06 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Principal Nodal Officer Represented By Principal Commissioner Of CGST And Cx Kolkata South vs. Purv Flexipack PVT LTD And Ors

MAT/1343/2022HC Calcutta06 Sept 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

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