Sarada Construction And Another vs. The Assistant Commiussioner State GST And Others

WPA/9398/2021HC CalcuttaGSTCNR WBCHCA016683202116 December 2022Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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16.12.

2022. p.b.

Sl. No.105. WPA 9398 of 2021 Sarada Construction & Anr.

Vs.

The Assistant Commissioner, State GST, Central Section, Bureau of Investigation, Unit-4, Siliguri Zone & Ors.

Mr. Himangshu Kr. Ray. ……..for the petitioners.

Mr. T. M. Siddiqui, Mr. S. Mukherjee, Mr. D. Ghosh. ……..for the State.

Learned advocate appearing on behalf of the petitioner produces a judgment of the Division Bench of this Court dated 1st September, 2022 in MAT No.1250 of 2022, in the case of the petitioner and submits that in view of the judgment of the Division Bench, this writ petition should be disposed of without passing any further order.

Considering such submission of the petitioner, this writ petition being WPA 9398 of 2021 is disposed of without passing any further order. (Md. Nizamuddin, J.)

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