Apurba Sengupta vs. The Superintendent ,Range-Ii And Ors
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WPA 24968 OF 2022 24.11.2022
Sl no. 57 Sri Apurba Sengupta, the Proprietor of M/S. S.G. International
Ct no. 2
- Vs - P.M.
The Superintendent Range – II, Chandannagar Division & Ors.
Mr. Shobhantanu Bhattacharyya
… for the petitioner
Mr. Vipul Kundalia,
Ms. Manasi Mukherjee
… for C.G.S.T. authorities
Ms. Oisani Mukherjee
… for Union of India.
By this writ petition petitioner has made prayer for allowing the petitioner to file the appeal under the relevant provisions of GST Acts and Rules physically.
Considering the facts and circumstances of this case this writ petition being WPA 24968 of 2022 is disposed of by observing that the petitioner will be free to file the appeal if law permits.
(Md. Nizamuddin, J.)
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