M/S Jayashi Woodkon PVT LTD And Anr vs. The Asst. Commissioner State Tax Shyambazar Charge And Ors

WPO/2730/2022HC CalcuttaGSTCNR WBCHCO005255202222 November 2022Bench: HON'BLE JUSTICE MD. NIZAMUDDIN2 pages

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OD –8 ORDER SHEET WPO/2730/2022 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE M/S. JAYASHI WOODKON PVT LTD VS THE ASST. COMMISSIONER OF STATE TAX SHYAMBAZAR CHARGE AND ORS. BEFORE: The Hon'ble JUSTICE MD. NIZAMUDDIN Date: 22nd November, 2022. Appearance: Mr. Shobhantanu Bhattacharyya, Adv. …For the Petitioner Mr. Kaushik Dey, Adv. Ms. Ekta Sinha, Adv. …For the respondent CGST Mr. A. Ray, Ld. GP Mr. T.M. Siddiqui, Adv. Mr. D. Ghosh, Adv. Mr. V. Kothari, Adv. The Court: Heard learned counsel appearing for the parties and on perusal of the documents contained in the writ petition and the impugned order, I find no merit and accordingly this writ petition being WPO 2730 of 2022 is dismissed. (MD. NIZAMUDDIN, J.) TR/

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