M/S. Auropol INDIA PVT LTD & Anr vs. Union Of INDIA & Ors

WPA/4764/2020HC CalcuttaGSTCNR WBCHCA011756202008 December 2022Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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8.12.

2022 ks WPA 4764 of 2020 sl. 47 M/s. Auropol India Pvt. Ltd. & Anr.

Vs Union of India & Ors.

Mr. Shovendu Banerjee, Mr. Soumyajit Mishra … For the Petitioners.

Mr. Vipul Kundalia … For the UOI.

Mr. K.K. Maiti … For the Respondent CGST Authority.

Learned Advocate appearing for the petitioners on instructions submits that this writ petition has become infructuous and considering his such submission, this writ petition being WPA 4764 of 2020 is dismissed as “infructuous”. ( Md. Nizamuddin, J. )

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