BharatTaxGST

Calcutta High Court GST Judgments — 2022

352 judgments, newest first. Page 4 of 4.

M/S B P Ganguly & Co & Anr vs. Supdt Of Anti Evasion Gr C CGST & Cx Kol South Comm & Ors

WPA/29450/2017HC Calcutta22 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. A.M. Const. & Anr vs. Supdt. Anti Evasion, Gr. C, CGST & Cx, Kol (S) Comm. & Ors

WPA/29302/2017HC Calcutta22 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S M L Sarkar & Co & Anr vs. Supdt Of Serv Tax Range -V Tollygunge Divn Serv Tax Ii Comm

WPA/29448/2017HC Calcutta22 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S M L Dutta & Associates & Anr vs. Supdt Of Anti Evasion Gr C CGST & Cx Kol South Comm & Ors

WPA/29452/2017HC Calcutta22 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Mousumi Enterprise & Anr vs. Superintendent Of Anti Evasion & Ors

WPA/23068/2017HC Calcutta22 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Pushpendra Singh vs. Superintendant, Range Vi(CGST & Cx), Shyambazar & Ors

WPA/13724/2019HC Calcutta22 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Jayanta Roy And Ors vs. Union Of INDIA And Ors

MAT/82/2022HC Calcutta22 Feb 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Priti Poddar vs. State Of West Bengal And Ors

WPA/14813/2021HC Calcutta21 Feb 2022

Bench: HON'BLE JUSTICE RAJASEKHAR MANTHA

Sumit Kariwala vs. The Deputy Commissioner Of State Tax And Others

WPA/90/2022HC Calcutta21 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. S. Entp. & Anr vs. Supdt. Anti Evasion, Gr.C, CGST & Cx, Kol (S) C0Mm. & Ors

WPA/29298/2017HC Calcutta18 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. M R S Enterprise & Anr vs. Supt Of Anti Evasion, Gr C, CGST & Cx, Kol & Ors

WPA/29536/2017HC Calcutta18 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Principal Commissioner Of CGST And Central Excise, Howrah Commissionerate vs. M/S Shakti Industriespvt LTD

CEXA/30/2021HC Calcutta17 Feb 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Principal Commissioner Of CGST And Central Excise, Howrah Commissionerate vs. M/S Fenasia LTD And Anr

CEXA/29/2021HC Calcutta17 Feb 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Rafflesia Trading Private Limited vs. Assistant Commissioner Of State Goods And Services Tax Ballygunge Charge And Ors

WPA/1974/2022HC Calcutta15 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Rafflesia Trading Private Limited vs. Assistant Commissioner Of State Goods And Services Tax And Others

WPA/1975/2022HC Calcutta15 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Rakesh Biswas vs. Asst Commissioner, State Tax, Kadamtala And Ors

WPA/1873/2022HC Calcutta15 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Besco LTD vs. Union Of INDIA And Ors

WPA/460/2022HC Calcutta15 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Leadstone Energy Limited vs. Superintendent CGST And Cx And Others

WPA/9723/2021HC Calcutta14 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Saumya Agrotech PVT LTD vs. Union Of INDIA And Ors

WPA/17451/2021HC Calcutta14 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Kic Metaliks Limited vs. Joint Commissioner, Large Tax Payers Unit & Ors

WPA/14389/2019HC Calcutta11 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Kic Mrtaliks Limited vs. Joint Commissioner, Large Tax Payers Unit & Ors

WPA/14386/2019HC Calcutta11 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Finex Merchants Private Limited vs. State Of West Bengal And Ors

WPA/7592/2020HC Calcutta09 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Impressions Hr Services Private Limited And Anr vs. Deputy Commissioner Of State Tax Sealdah Charge And Ors

WPA/716/2022HC Calcutta09 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Finex Merchants Private Limited vs. State Of West Bengal And Ors

WPA/7589/2020HC Calcutta09 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Aanchal Ispat Limited And Anr vs. Union Of INDIA And Ors

WPA/1295/2022HC Calcutta08 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Besco Limited (Wagon Division & Anr vs. Union Of INDIA & Ors

WPA/2418/2019HC Calcutta08 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner Of Central Excise, Bolpur Commissionerate vs. M/S. V. S. P. Udyog PVT. LTD. & Another

CEXA/21/2016HC Calcutta03 Feb 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of Central Excise, Bolpur vs. M/S. Steel Authority Of INDIA Limited

CEXA/28/2021HC Calcutta03 Feb 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Imran Javed vs. Assistant Commissioner, State Tax And Ors

WPA/950/2022HC Calcutta02 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Sajal Kumar Das vs. Union Of INDIA And Ors

WPA/1280/2022HC Calcutta02 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Rgs Roadways And Another vs. Union Of INDIA And Others

WPA/1276/2022HC Calcutta02 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Rgs Roadways And Another vs. Union Of INDIA And Ors

WPA/1274/2022HC Calcutta02 Feb 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Cherry Hill Interiors Private Limited And Anr vs. Union Of INDIA And Ors

WPA/21484/2021HC Calcutta31 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Winsir Creations Private Limited vs. Union Of INDIA And Ors

WPA/840/2022HC Calcutta28 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Dinesh Yadav vs. Goods And Services Tax Network And Ors

WPA/20741/2021HC Calcutta27 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Bagga Logistic Private Limited And Another vs. Union Of INDIA And Ors

WPA/432/2022HC Calcutta25 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Induss Food Products And Equipments LTD vs. Assistant Commissioner Os State Tax And Orthers

WPA/489/2022HC Calcutta25 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

The Additional Director General Directorate Of Revenue Intelligence Kolkata Zonal Unit And Anr vs. M/S Dec Agrotech PVT LTD And Ors

MAT/819/2020HC Calcutta20 Jan 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Shree Shyam Enterprise And Another vs. State Of West Bengal And Ors

WPA/359/2022HC Calcutta19 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Shree Shyam Enterprise And Another vs. State Of West Bengal And Ors

WPA/358/2022HC Calcutta19 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Raj Kumar Mondal vs. Assistant Commissioner Of State Tax, Mobnoharkatra And N.S. Road Charge And Ors

WPA/507/2022HC Calcutta19 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Mrs Realty PVT LTD And Anr vs. Union Of INDIA And Ors

MAT/860/2021HC Calcutta18 Jan 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Raj Metal Industries And Anr vs. Union Of INDIA And Ors

MAT/752/2021HC Calcutta18 Jan 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Kartick Chandra Das A.K.A. M/S Kartick Chandra Das vs. State Of West Bengal And Ors

WPA/605/2022HC Calcutta17 Jan 2022

Bench: HON'BLE JUSTICE RAJASEKHAR MANTHA

Md Shadab Mallick vs. Union Of INDIA And Ors

WPA/21336/2021HC Calcutta17 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Aloke Bhowmick vs. Additional Commissioner, CGST And Cx, Kolkata South CGST And Cx Commissionerate, Kolkata And Ors

WPA/21233/2021HC Calcutta17 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Germicide House Keeping Agency PVT LTD And Another vs. Union Of INDIA And Ors

WPA/21420/2021HC Calcutta11 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Shashank Singh Mourya vs. Union Of INDIA And Ors

WPA(H)/39/2021HC Calcutta11 Jan 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Addl. Com. Cen. Excise And Service Tax, Bolpur Comm vs. Reckitt Benckiser (INDIA) P. LTD. And Ors

FMA/917/2021HC Calcutta04 Jan 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Universal Bituminous Industries PVT. LTD vs. Union Of INDIA And Ors

WPO/352/2020HC Calcutta04 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Harshit Enterprise vs. Assistant Commissioner, State Tax, Balurghat Charge

WPA/20397/2021HC Calcutta03 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Lakhi Shah vs. Superintendent Ballygunge Range-V And Ors

WPA/20141/2021HC Calcutta03 Jan 2022

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

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