Calcutta High Court GST Judgments — 2023

271 judgments. Showing the 100 most recent.

• M/S. Ad North East Air Cargo PVT. LTD. And Anr. v. The Joint Commissioner, W.B. GST, Large Taxpayer Unit Corporate Division And Ors.

  Record only

  MAT/2374/2023·22 Dec 2023

• M/S. Ad North East Air Cargo PVT. LTD. And Anr v. The Joint Commissioner, W.B. GST, Large Taxpayer Unit, Corporate Div And Ors.

  Record only

  MAT/2376/2023·22 Dec 2023

• M/S Recom Equipments And Controls And Anr v. State Of West Bengal And Ors.

  Record only

  WPA/26026/2023·21 Dec 2023

• Bestway Agencies PVT LTD And Anr v. Union Of INDIA And Ors.

  Record only

  WPA/3403/2022·21 Dec 2023

• M/S Arramva Corporation And Ors. v. The Additional Director General And Ors.

  Record only

  WPA/19463/2023·21 Dec 2023

• Assistant Commissioner Of CGST And Cx Budge Budge Division Kolkata South Commissionerate v. M/S J V Gokal And Co PVT LTD And Anr

  Record only

  WPA/27745/2023·20 Dec 2023

• Techno Waxchem Private Limited v. The Goods And Services Tax Council And Ors

  Record only

  WPA/27326/2023·20 Dec 2023

• M/S.Leon Infrabuild Private Limited And Ors. v. Union Of INDIA And Ors.

  Record only

  WPA/10021/2021·19 Dec 2023

• Atanu Ghosh v. Union Of INDIA And Ors.

  Record only

  WPA/28178/2023·19 Dec 2023

• M/S. Long View Distributers Private Limited And Ors. v. Union Of INDIA And Ors.

  Record only

  WPA/10020/2021·19 Dec 2023

• Diamond Beverages Private Limited And Anr v. The Assistant Commissioner Of CGST And Cx, Taratala Division Ii Kolkata South Comm. And Ors

  Record only

  MAT/1948/2023·15 Dec 2023

• Jl Enterprises v. Assistant Commissioner Of State Tax, Commercial Taxes, Ballygunge Charge

  Record only

  WPA/27910/2023·14 Dec 2023

• Bankura Municipality v. Commissioner Of CGST And Cx Bolpur Commissionerate And Ors

  Record only

  CEXA/9/2023·13 Dec 2023

• M/S Bba Infrustructure LTD v. Senior Joint Commissioner Of State Tax And Ors

  Record only

  MAT/1099/2023·13 Dec 2023

• Bankuara Municipality v. Commissioner Of CGST And Cx Bolpur Commissionerate And Ors

  Record only

  CEXA/8/2023·13 Dec 2023

• Mak Global Exports v. Assistant Commissioner Of Customs, IGST Refund Cell(Port)

  Record only

  WPA/1326/2021·12 Dec 2023

• Prasanta Dey (Prop. Of Tarama Enterprise) v. Union Of INDIA And Ors.

  Record only

  WPA/26660/2023·12 Dec 2023

• Prmpt Castings PVT LTD And Another v. Union Of INDIA And Ors.

  Record only

  WPA/5360/2021·12 Dec 2023

• Bireswar Halder Proprietor Of M/S B.H. Enterprise v. Union Of INDIA And Ors.

  Record only

  WPA/26950/2023·12 Dec 2023

• Deepak Kankani v. Union Of INDIA And Ors.

  Record only

  WPA/26651/2023·11 Dec 2023

• Ashok Kr. Jha v. Union Of INDIA And Ors.

  Record only

  MAT/1933/2023·8 Dec 2023

• M/S Central Arya Road Transport And Anr. v. Union Of INDIA And Ors.

  Record only

  FMA/890/2023·8 Dec 2023

• Madhuri Singh v. State Of West Bengal And Ors.

  Record only

  MAT/1809/2023·8 Dec 2023

• Basu Chicks And Feed Private Limited v. Union Of INDIA And Ors.

  Record only

  WPA/25948/2023·6 Dec 2023

• Jmt Global Cargo Service v. The Assistant Commissioner ,CGST And Cx, Shibpur Division

  Record only

  WPA/26686/2023·5 Dec 2023

• Manas Kumar Dey v. Superintendent Of Head Quarters, Anti-Evasion Union, CGST And Cx, Haldia Commissionerate And Ors

  Record only

  WPA/23771/2023·4 Dec 2023

• Balaram Das v. The Superintendent CGST And Cx Bishnupur Division And Ors

  Record only

  WPA/24793/2023·4 Dec 2023

• M/S Roadwings International PVT LTD. v. Union Of INDIA And Ors

  Record only

  WPO/1791/2023·4 Dec 2023

• Hillman Hosiery Mills PVT LTD v. Union Of INDIA And Ors.

  Record only

  WPA/25362/2023·4 Dec 2023

• Loknath Construction Private Limited v. The Joint Commissioner Of State Tax And Ors.

  Record only

  WPA/24544/2023·4 Dec 2023

• Suresh Das v. State Of West Bengal And Ors.

  Record only

  WPA/24608/2023·4 Dec 2023

• The Commissioner (Presently Principal Commissioner) Of CGST And Cx Kolkata North Commissionerate v. Jayanta Das (Prop Of J D Traders) And Ors

  Record only

  MAT/1851/2023·1 Dec 2023

• Md Javed v. Union Of INDIA And Ors.

  Record only

  WPA/25361/2023·30 Nov 2023

• Gel Metaliks Private Limited v. Joint Commissioner, CGST And Central Excise, Haldia Commissionerate And Anr

  Record only

  WPA/24804/2023·30 Nov 2023

• Kunjal Synergies Private Limited And Anr. v. Assistant Commissioner Of CGST And Cx And Ors.

  Record only

  WPA/23893/2023·28 Nov 2023

• Saha Marketing v. Union Of INDIA And Anr

  Record only

  WPA/22290/2023·28 Nov 2023

• M/S Eris Techno Management PVT. LTD. v. Commissioner Of Central Goods And Service Tax And Central Excise, Chandannagar Division And Ors.

  Record only

  WPA/23723/2023·28 Nov 2023

• Radha Mohan Purshottam Das Agarwal And Anr v. The Assistant Commissioner Of State Tax,Jorabagan And Ors

  Record only

  MAT/1955/2023·24 Nov 2023

• Commissioner CGST And Cx Haldia Commissionerate v. Touhid Mondal And Ors

  Record only

  RVW/195/2023·24 Nov 2023

• Pathak Engineering Corporation And Anr v. State Of West Bengal And Ors.

  Record only

  MAT/880/2023·23 Nov 2023

• Pathak Engineering Corporation And Anr v. State Of West Bengal And Ors.

  Record only

  MAT/878/2023·23 Nov 2023

• M/S. Mistral Being A Micro Enterprise And Anr v. Union Of INDIA And Ors.

  Record only

  WPA/25604/2023·23 Nov 2023

• Pratyush Agarwal, Proprietor Of Prc Enterprises v. The Assistant Commissioner, CGST And Cx, Khardah Division, Kolkata North Commissionerate And Ors

  Record only

  WPA/25692/2023·23 Nov 2023

• M/S J S INDIA PVT LTD And Anr v. Assistant Commissioner Of State Tax Bowbazar Charge And Ors

  Record only

  WPO/1659/2023·22 Nov 2023

• Asish Ghosh v. Union Of INDIA And Ors.

  Record only

  WPA/23858/2023·22 Nov 2023

• Airports Authority Of INDIA v. Assistant Commissioner Of Revenue, Large Taxpayer Unit And Ors

  Record only

  WPA/23494/2023·22 Nov 2023

• S M Niryat PVT LTD v. Union Of INDIA And Ors.

  Record only

  WPA/24678/2023·22 Nov 2023

• Mithu Mukherjee v. Union Of INDIA And Ors.

  Record only

  WPA/25111/2023·20 Nov 2023

• Takkra Engineering Enterprise @ M/S Takkra Engineering Enterprise And Anr v. The Commissioner Of State Tax And Ors

  Record only

  WPA/24553/2023·20 Nov 2023

• Anmol Industries Limited And Anr v. Mr. Joyjit Banik And Anr

  Record only

  CPAN/1048/2023·18 Nov 2023

• Manoj Kumar Chakrabortti v. Joint Cmmissioner Of Customs Port Appraising Group-V, Kolkata

  Record only

  MAT/1726/2023·18 Nov 2023

• Commissioner Of Customs Admn And Airport Kolkata v. M/S B K Clearing Agency

  Record only

  CUSTA/20/2023·18 Nov 2023

• M/S. Kayal Construction v. State Of West Bengal And Ors.

  Record only

  WPA/17231/2023·17 Nov 2023

• Srikant Rai v. Union Of INDIA And Ors.

  Record only

  MAT/1710/2023·17 Nov 2023

• M/S Avinash Transport And Ors v. The Supdt, Group, 2 Cgsr And Central Excise Circle 1 Asansol Durgapur Audit Commissionerate And Ors

  Record only

  MAT/1676/2023·17 Nov 2023

• M/S. Avinash Transpore And Ors. v. The Superintendent, CGST And Central Excise, Range-11, Asansol-1, CGST Division And Ors.

  Record only

  WPA/23292/2023·17 Nov 2023

• Saru Kankani v. Union Of INDIA And Ors.

  Record only

  MAT/1535/2023·17 Nov 2023

• Anis Patel v. Assistant Commissioner State Taxes Strand Road Charge And Ors.

  Record only

  WPA/22945/2023·16 Nov 2023

• Kartik Pramanick v. Union Of INDIA And Anr

  Record only

  WPA/22291/2023·16 Nov 2023

• Anis Patel v. Assistant Commissioner, State Taxes, Strand Road Charge And Ors.

  Record only

  WPA/22938/2023·16 Nov 2023

• Anis Patel v. Assistant Commissioner State Taxes Strand Road Charge And Ors.

  Record only

  WPA/22942/2023·16 Nov 2023

• Anis Patel v. Assistant Commissioner, State Taxes, Strand Road Charge And Ors.

  Record only

  WPA/22943/2023·16 Nov 2023

• Anis Patel v. Assitant Commissioner State Taxes Strand Road Charge And Ors.

  Record only

  WPA/22936/2023·16 Nov 2023

• Murtaza B Kaukawala v. State Of West Bengal And Ors.

  Record only

  MAT/1361/2023·18 Oct 2023

• M/S. Coal Mines Associated Traders PVT LTD And Anr v. The Commissioner Of CGST And Cx Bolpur Commissionerrate And Ors

  Record only

  MAT/2088/2022·17 Oct 2023

• Commissioner Of Customs Admn And Airport Kolkata v. M/S Sunglory Agency

  Record only

  CUSTA/13/2023·11 Oct 2023

• Sharp Ferro Alloys Limited And Anr v. The Sales Tax Officer Durgapur Charge And Ors

  Record only

  WP.TT/3/2023·6 Oct 2023

• Ifgl Refractories LTD And Anr v. Union Of INDIA And 3 Others

  Record only

  WPO/544/2019·3 Oct 2023

• M/S. Roadwings International Private Limited v. Union Of INDIA And Anr.

  Record only

  WPO/1593/2023·26 Sept 2023

• Diamond Beverages Private Limted And Anr. v. Assistant Commissioner Of CGST And Cx Taratala Division Ii Kolkata South Commissionerate And Ors.

  Record only

  WPA/22295/2023·25 Sept 2023

• Abhishek Banerjee v. The Directorate Of Enforcement(Ed)

  Record only

  CRR/2653/2023·22 Sept 2023

• Prasenjit Banerjee v. The Assistant Commissioner Of Central Tax And Ors.

  Record only

  WPA/22342/2023·21 Sept 2023

• Ashok Kumar Jha v. Union Of INDIA And Ors.

  Record only

  WPA/21618/2023·20 Sept 2023

• Emars Mining And Constructions PVT LTD v. Customs Excise And Service Tax Appellate Tribunal And Ors

  Record only

  WPA/9245/2020·18 Sept 2023

• Saurav Jain & Anr v. State Of West Bengal And Anr

  Record only

  CRR/1707/2015·13 Sept 2023

• Keysight Technologies PVT. LTD. v. Assistant Commissioner, CGST, And Ors.

  Record only

  WPA/19783/2023·13 Sept 2023

• Maya Construction v. State Of West Bengal And Ors.

  Record only

  WPA/21042/2023·12 Sept 2023

• Pranab Roy v. Assistant Commissioner , CGST And Ors.

  Record only

  WPA/29055/2022·12 Sept 2023

• Deepak Kumar Jalan v. Asst. Commissioner, Central Goods And Service Tax And Central Excise And Ors

  Record only

  WPA/21484/2023·12 Sept 2023

• Sushma Mittal v. Asst. Commissioner Of Central Tax, Bally-1, CGST And Cx Division

  Record only

  WPA/21482/2023·12 Sept 2023

• Sanjay Saraogi v. Union Of INDIA

  Record only

  FEA/3/2009·31 Aug 2023

• Monotosh Saha v. Sp. Director Enforcement Directorate, Foreign Exch. Manageme

  Record only

  FEA/25/2009·31 Aug 2023

• Mol Information Technology INDIA Private Limited v. Deputy Commissionher Of CGST & Cx, Ballygunge Division & Ors

  Record only

  WPA/5237/2020·31 Aug 2023

• Ajay Sarogi v. Union Of INDIA

  Record only

  FEA/2/2009·31 Aug 2023

• Sri Mukesh Podder, The Proprietor Of M/S Shree Om Sai Metal v. The Assistant Commissioner Of State Tax, Salkia And Bally Charge And Ors.

  Record only

  WPA/18593/2023·29 Aug 2023

• Pradeep Kumar Shaw v. The Deputy Commissioner Of State Tax And Ors.

  Record only

  WPA/18595/2023·29 Aug 2023

• Sujit Kumar Gauand v. Superintendent Of CGST And Cx, Range - Ii, Dankuni Division Howrah CGST Commissionerate And Ors.

  Record only

  WPA/19432/2023·29 Aug 2023

• Asst. Com. Of CGST And D Cx, Bbd Bag-I Div. Kol. North v. The Com. CGST And Cx, Kol. App-I, Comm. And Ors.

  Record only

  WPA/20152/2023·28 Aug 2023

• Touhid Mondal v. Chief Commissioner Of Customs And Ors.

  Record only

  WPA/19286/2023·24 Aug 2023

• M/S Ray Tele Service v. The Commissioner Of Central Goods And Servies Tax And Central Excise, And Ors.

  Record only

  WPA/20053/2023·24 Aug 2023

• Tamralipta Co-Operative Spinning Mills LTD v. Union Of INDIA And Ors.

  Record only

  WPA/18684/2023·22 Aug 2023

• Neelachal Org. P. LTD. v. Union Of INDIA And Ors.

  Record only

  WPA/19224/2023·22 Aug 2023

• Crown International And Ors. v. State Of West Bengal And Anr

  Record only

  WPA/15884/2023·21 Aug 2023

• Srikant Rai v. Union Of INDIA And Ors.

  Record only

  WPA/19054/2023·21 Aug 2023

• Srikant Rai v. The Assistant Commissioner Of CGST, Barrackpore And Khardah Division And Ors.

  Record only

  WPA/19057/2023·21 Aug 2023

• M/S Gopeshwar Iron And Steel Works PVT. LTD. And Anr v. The Superintendent,CGST And Cx,Range,1 Durgapur 1 Division,Bolpur Commissionerate And Ors

  Record only

  MAT/1236/2023·18 Aug 2023

• Mr. Bimal Jhunjhunwala Proprietor Of M/S Indotech Enterprises v. The Assistant Commissioner CGST And Cx,Bbd Bag I Devision Kolkata North Commissionerate, And Ors

  Record only

  MAT/1219/2023·18 Aug 2023

• Basant Kumar Baranawal v. State Of West Bengal And Ors.

  Record only

  WPA/19384/2023·17 Aug 2023

• M/S Tata International Limited v. The Assistant Commissioner Of Customs (Dbk/Refund), Kolkata And Ors

  Record only

  WPO/223/2020·17 Aug 2023

• Jahangeer Khan v. Union Of INDIA And Ors.

  Record only

  WPA/17687/2023·16 Aug 2023