Bestway Agencies PVT LTD And Anr vs. Union Of INDIA And Ors.

WPA/3403/2022HC CalcuttaGSTCNR WBCHCA007166202221 December 2023Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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WPA 3403 OF 2022 21.12.2023

Sl no. 24

Bestway Agencies Pvt. Ltd. & Anr. Ct no. 2

- Vs - P.M. The Union of India & Ors.

Mr. K. K. Maiti, Mr. Tapan Bhanja

… for CGST authorities. Mr. Tirthapati Acharyya

… for Union of India.

Affidavit in opposition filed by the respondent be kept with the record. None appears for the petitioner and no accommodation has been sought. Learned advocate for the respective respondents are present. The writ petition being WPA 3403 of 2022 is dismissed for default.

(Md. Nizamuddin, J.)

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