Ashirvad Food Products Private Limited And Ors vs. Senior Intelligence Officer, Director General Of GST Intelligence And Ors
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2023 PB Sl. No.
WPA 3308 of 2021 Ashirvad Food Products Pvt. Ltd. & Ors. Vs Senior Intelligence Officer, Directorate General of GST Intelligence, HO & Ors. Ms. Sanchita Dey Pal. … For the Petitioner. Learned advocate appearing for the petitioner, on instruction, submits that petitioner does not want to proceed in the writ petition and considering such submission, this writ petition being WPA 3308 of 2021 is dismissed for non-prosecution. Interim order, if any, stands vacated. ( Md. Nizamuddin, J.)
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