Calcutta High Court GST Judgments — 2024

533 judgments, newest first. Page 1 of 6.

M/S. Mecel Construction vs. Assistant Commissioner, Haldia -I Division, Haldia And Ors

WPA/27779/2024HC Calcutta24 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Mohan Kumar Agarwala vs. Senior Joint Commissioner Of Revenue (SGST), Raiganj Charge And Ors

WPA/28658/2024HC Calcutta23 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Britannia Industries Limited vs. Union Of INDIA And Ors

WPA/24534/2024HC Calcutta23 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Deltatech Gaming Limited vs. Union Of INDIA And Ors

WPA/30044/2024HC Calcutta20 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Arjun Enterprise vs. Union Of INDIA And Ors

WPO/943/2024HC Calcutta20 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Pioneer Co-Operative Car Parking Servicing And Constructions Society Limited vs. Union Of INDIA And Ors

WPA/28649/2024HC Calcutta20 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Ashok Sharma vs. State Of West Bengal And Ors

WPA/26591/2024HC Calcutta17 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Manoj Roy vs. State Of West Bengal And Ors

WPA/28849/2024HC Calcutta16 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Harekrishna Sahoo vs. State Of West Bengal And Ors

WPA/28923/2024HC Calcutta16 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Top Tire Greenery Ventrue Private Limited vs. Union Of INDIA And Ors

WPA/28743/2024HC Calcutta16 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Amex Services And Anr vs. Deputy Commissioner, State Tax, Asansol Charge And Ors

WPA/28448/2024HC Calcutta13 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Jyoti Tar Products Private Limited And Anr vs. The Deputy Commissioner, State Tax, Shibpur Charge And Ors

WPA/22106/2024HC Calcutta13 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Subrata Chakraborty vs. The Union Of INDIA And Ors

WPA/28607/2024HC Calcutta13 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Ganpati Road Carrier Private Limited And Anr vs. State Of West Bengal And Ors

WPA/23603/2024HC Calcutta12 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Pratik Roadways PVT LTD vs. Union Of INDIA And Anr

WPA/14763/2021HC Calcutta12 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Shruti Iron Private Limited vs. Assistant Commissioner, State Tax, Bally And Salkia Charge And Ors

WPA/26637/2024HC Calcutta04 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Snehasish Paul vs. Assistant Commissioner Of State Tax, Balurghat Charge And Ors

WPA/27177/2024HC Calcutta04 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Anand Kumar Hirawat vs. The Senior Joint Commissioner Of Commercial Taxes And Wbgst, Burrabazar Circle And Ors

WPA/28195/2024HC Calcutta04 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Soumyendu Bikash Jana vs. Union Of INDIA And Ors

WPA/21923/2024HC Calcutta04 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Shaikh Sons And Co And Anr vs. Union Of INDIA And Ors

MAT/1983/2024HC Calcutta03 Dec 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Pradeep Kumar Jain vs. Sales Tax Officer, Esplanade Charge And Ors

WP.TT/40/2024HC Calcutta03 Dec 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

A. U. Exports And Anr vs. The Superintendent, Shyambazar Division, Range-1, Kolkata North Commissionerate And Ors

WPA/26979/2023HC Calcutta03 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Limton Metals LTD. And Anr vs. The Superintendant, Lalbazar Range Iii And Ors

FMA/1115/2024HC Calcutta03 Dec 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Afcon Industrial Equipments vs. State Of West Bengal And Ors

WPA/27083/2024HC Calcutta02 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Snehasish Paul vs. Assistant Commissioner Of State Tax, Balurghat Charge And Ors

WPA/27171/2024HC Calcutta02 Dec 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Jogdamba Poly Fabes PVT. LTD vs. Superintendent, Central GST, Range-Iii, Asansol-Ii, Division And Ors

WPA/20304/2024HC Calcutta29 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

INDIA Docking Engineering Co vs. State Of West Bengal And Ors

WPA/26369/2024HC Calcutta29 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Md Emrul Hasan vs. Asst. Comms. Of State Tax, Raiganj Charge And Ors

WPA/10779/2024HC Calcutta29 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Bidya Singh vs. Union Of INDIA And Ors

WPA/17711/2024HC Calcutta29 Nov 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Subrata Mondal vs. State Of West Bengal And Ors

WPA/23419/2024HC Calcutta29 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Commissioner Of Service Tax Presently Known As Commissioner Of CGST Andcx, Kol South Commissionerate vs. M/S West Bengal Industrial Development Corporation LTD

CEXA/47/2024HC Calcutta27 Nov 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Heritage Infra Solution Private Limited And Anr vs. The Kolkata Municipal Corporation And Ors

APO/155/2023HC Calcutta26 Nov 2024

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

Satyajit Ghosh vs. The State Of West Bengal And Ors

WPA/27184/2024HC Calcutta25 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Fusion Realtyinfra Private Limited vs. Deputy Commissioner Of State Tax, Park Street Charge And Ors

WPA/25452/2024HC Calcutta25 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Mr. Projoy Singha Roy vs. Rajasthan Fertilizers And Chemical Corporation Limited

APOT/362/2024HC Calcutta22 Nov 2024

Bench: HON'BLE JUSTICE JOYMALYA BAGCHI,HON'BLE JUSTICE GAURANG KANTH

M/S Ballians Agro Food Processing PVT LTD. And Anr vs. Union Of INDIA And Ors

WPO/671/2024HC Calcutta21 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S Go Ahead Infra Private Limited vs. Nepl Pmiw Jv And Ors

AP-COM/815/2024HC Calcutta20 Nov 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

Saraogi Udyog Private Limited vs. Elangovan Sanjay Sampath

APOT/361/2024HC Calcutta20 Nov 2024

Bench: HON'BLE JUSTICE SOUMEN SEN,HON'BLE JUSTICE BISWAROOP CHOWDHURY

Excellent Polycon Private Limited vs. The State Tax Officer, Boi (South Bengal), Kharagpur Zone And Ors

WPA/22271/2024HC Calcutta14 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Dola Bharati vs. State Of West Bengal And Ors

WPA/21713/2024HC Calcutta14 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Rajesh Kewat vs. State Of West Bengal And Anr

CRR/1175/2023HC Calcutta13 Nov 2024

Bench: HON'BLE JUSTICE AJAY KUMAR GUPTA

Pramod Kumar Jaiswal vs. State Of West Bengal And Ors

WPA/18704/2024HC Calcutta13 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Principal Commissioner Of CGST And Central Excise Bolpur Commissionerate vs. M/S Jai Balaji Industries LTD Unit Iii

CEXA/2/2024HC Calcutta13 Nov 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Saju K Moideen vs. The Andaman And Nicobar Administration And Others

WPA/16/2024HC Calcutta11 Nov 2024

Bench: HON'BLE JUSTICE RAJASEKHAR MANTHA

M/S Jyoti Tar Products Private Limited And Anr vs. The Deputy Commissioner State Tax Shibpur Charge And Ors

WPA/23741/2024HC Calcutta11 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Bharati Sikaria vs. Union Of INDIA And Ors

WPA/19025/2024HC Calcutta11 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Vinay Vinod Kumar vs. State Of West Bengal

CRM (A)/3619/2024HC Calcutta08 Nov 2024

Bench: HON'BLE JUSTICE JOYMALYA BAGCHI,HON'BLE JUSTICE GAURANG KANTH

Mohammad Samsuddin vs. Assistant Commissioner Of Revenue, State Tax, Ballygunge Charge And Ors

WPA/17801/2024HC Calcutta08 Nov 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Jugal Krishna Paul vs. Union Of INDIA And Ors

WP.CT/111/2022HC Calcutta07 Nov 2024

Bench: HON'BLE JUSTICE MADHURESH PRASAD,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

M/S Sea Princess Rept Proprietor Davinder Pal Singh vs. The Additional Commissioner Of UTGST, A And N Commissionerate And Ors

WPA/777/2023HC Calcutta04 Nov 2024

Bench: HON'BLE JUSTICE RAJASEKHAR MANTHA

S.K.M. Timber Private Limited vs. Assistant Commissioner, CGST And Ce Burrabazar Div. Kolkata North Commissionerate And Ors

WPA/26343/2024HC Calcutta29 Oct 2024

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Frontline (Ncr) Business Solutions Private Limited And Anr vs. State Of West Bengal And Ors

WPA/23902/2024HC Calcutta18 Oct 2024

Bench: HON'BLE JUSTICE BIVAS PATTANAYAK

M/S Pankaj Plastic Industries Private Limited And Anr vs. The Additional Commissioner CGST And Cx And Ors

MAT/1987/2024HC Calcutta08 Oct 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Sushil Kumar Agarwala vs. Assistant Commissioner CGST And Cx, Shyambazar Div. Kol. North Commissionerate And Ors

WPA/24866/2024HC Calcutta04 Oct 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Miraj Builders And Anr vs. Union Of INDIA And Ors

WPA/24872/2024HC Calcutta04 Oct 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sreema Construction vs. State Of West Bengal And Ors

WPA/13277/2023HC Calcutta03 Oct 2024

Bench: HON'BLE JUSTICE GAURANG KANTH

Addya Construction vs. State Of West Bengal And Ors

WPA/13280/2023HC Calcutta03 Oct 2024

Bench: HON'BLE JUSTICE GAURANG KANTH

Sreema Construction vs. State Of West Bengal And Ors

WPA/13272/2023HC Calcutta03 Oct 2024

Bench: HON'BLE JUSTICE GAURANG KANTH

Shri Balaji Udyog vs. State Of West Bengal And Ors

WPA/22355/2024HC Calcutta03 Oct 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Abhishek Ramisetty vs. Commissioner Of Central Goods And Services Tax, Howrah CGST And Cx Commissionerate And Arn

WPA/19890/2024HC Calcutta03 Oct 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Big Bull Trader PVT. LTD vs. Assistant Commissioner Of State Tax, Howrah And Kadamtala Charge And Ors

WPA/19509/2024HC Calcutta01 Oct 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Sales Emporium vs. The Supdt. Of Central Tax Range V Khardah Division Kolkata North Commissionerate And Ors

MAT/1837/2024HC Calcutta01 Oct 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Agarwal Steel PVT LTD vs. The Supdt. Of Central Tax Iii Bally Division Howrah CGST And Central Excise Comm. And Ors

MAT/1697/2024HC Calcutta01 Oct 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Shaikh Sons And Co And Anr vs. Union Of INDIA And Ors

WPA/21478/2024HC Calcutta01 Oct 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Maa Deoli Traders vs. State Of West Bengal And Ors

WPA/20491/2024HC Calcutta30 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Made Easy Education Private Limited vs. Assistant Commissioner Of State Tax, Baruipur Charge And Ors

WPA/20159/2024HC Calcutta30 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Karnani Properties LTD vs. Mehra Eyetech PVT LTD

CS-COM/763/2024HC Calcutta27 Sept 2024

Bench: HON'BLE JUSTICE KRISHNA RAO

M/S. Venkateshwara Hatcheries INDIA Private Limited vs. The State Of West Bengal And Ors

WPA/21827/2024HC Calcutta27 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Venkateshwara Hatcheries INDIA Private Limited vs. The State Of West Bengal And Ors

WPA/21828/2024HC Calcutta27 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Commissioner Of CGST And Cx, Howrah Commissionerate vs. M/S. Mars Plywood Industries LTD

CEXA/32/2021HC Calcutta27 Sept 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Shyam Babu Singh vs. The Commissioner, West Bengal Goods And Services Tax And Ors

WPA/21176/2024HC Calcutta26 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rahul Behera vs. The Superintendent, Range-I, Joka Division And Ors

WPA/20429/2024HC Calcutta25 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

The Millennium Construction Co. And Ors vs. Nbcc (INDIA) Limited And Anr

WPA/2684/2023HC Calcutta25 Sept 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

Naveen Oil Carrier PVT. LTD vs. Assistant Commissioner Of Revenue, Bureau Of Investigation (North Bengal)Alipurduar Zone And Ors

WPA/20291/2024HC Calcutta25 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Naveen Oil Carrier PVT. LTD vs. Assistant Commissioner Of Revenue, Bureau Of Investigation (North Bengal)Alipurduar Zone And Ors

WPA/20284/2024HC Calcutta25 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Naveen Oil Carrier PVT. LTD vs. Assistant Commissioner Of Revenue, Bureau Of Investigation (North Bengal)Alipurduar Zone And Ors

WPA/20282/2024HC Calcutta25 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Naveen Oil Carrier PVT. LTD vs. Asst. Comms. Of Revenue, Bureau Of Investigation (North Bengal), Alipurduar Zone And Ors

WPA/20285/2024HC Calcutta25 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Naveen Oil Carrier PVT. LTD vs. Assistant Commissioner Of Revenue, Bureau Of Investigation (North Bengal)Alipurduar Zone And Ors

WPA/20279/2024HC Calcutta25 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Health And Happiness PVT. LTD vs. Union Of INDIA And Ors

WPA/2212/2024HC Calcutta25 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Mahadeb Chandra Nag vs. Deputy Commissioner, Budge Budge Charge And Ors

WPA/20472/2024HC Calcutta24 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Haripa INDIA And Anr vs. The Assistant Commissioner Of State Tax Lyons Range And N.D. Sarani Charge Wbgst

MAT/1838/2024HC Calcutta24 Sept 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Delta Goods PVT. LTD. And Anr vs. Union Of INDIA And Ors

FMA/1169/2024HC Calcutta24 Sept 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Digital Abhiyan PVT LTD And Anr vs. The Deputy Comm. Of Revenue Salt Lake Charge Wbgst And Ors

MAT/1799/2024HC Calcutta24 Sept 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Remedy Vinimay PVT. LTD vs. State Of West Bengal And Ors

WPA/20717/2024HC Calcutta24 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Mishra Auto Parts vs. State Of West Bengal And Ors

WPA/20498/2024HC Calcutta24 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shyamal Kar vs. State Of West Bengal And Ors

WPA/20326/2024HC Calcutta24 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Roy Constructions vs. Union Of INDIA And Ors

WPA/20726/2024HC Calcutta24 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Hriday Kumar Das vs. State Of West Bengal And Ors

FMA/1168/2024HC Calcutta24 Sept 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

Ashok Kumar Srivastava vs. Superintendent Of CGST And Cx, Asansol-I Div., Range-I And Ors

WPA/20435/2024HC Calcutta24 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Khagaul Loco Labours Cooperative Society Limited And Anr vs. The Commissioner Of Commercial Taxes And Ors

WPA/17281/2024HC Calcutta23 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Suklal Hembram vs. State Of West Bengal And Ors

WPA/20172/2024HC Calcutta23 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Raghu Bansha Maurya vs. Assistant Commissioner, Bally And Ors

WPA/19798/2024HC Calcutta23 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sanju Ghosh vs. Employees State Insurance Corporation

MAT/1191/2024HC Calcutta19 Sept 2024

Bench: HON'BLE JUSTICE JOYMALYA BAGCHI,HON'BLE JUSTICE GAURANG KANTH

M/S Bla-Bkb(Jv) vs. State Of West Bengal And Ors

WPA/10016/2024HC Calcutta19 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sandip Kumar Pandey vs. The Assistant Comm. Of State Tax, Bof (South Bengal) Durgapur Zone, Asansol Unit And Ors

WPA/23120/2024HC Calcutta19 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shailesh Kumar Gupta vs. Assistant Commissioner Of State Tax, Chandni Chawk And Princep Street Charge And Ors

WPA/19389/2024HC Calcutta19 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Amirul Islam vs. The State Of West Bengal And Ors

WPA/19545/2024HC Calcutta19 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rvm Recycling Metals Private Limited And Anr vs. Assistant Commissioner Of State Tax And Ors

WPA/23086/2024HC Calcutta19 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Bla-Bkb (Jv) vs. State Of West Bengal And Anr

WPA/19152/2024HC Calcutta19 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Kamal Krishna Kundu vs. State Of West Bengal And Ors

WPA/19245/2024HC Calcutta19 Sept 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

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