A. U. Exports And Anr vs. The Superintendent, Shyambazar Division, Range-1, Kolkata North Commissionerate And Ors
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1 SM
2025. WPA 26979 of 2023
A. U. Exports & Anr. Vs The Superintendent, Shyambazar Division & Ors.
Mr. Abhratosh Majumdar, Sr. Adv.
Mr. Saurabh Bagaria Mr. Indranil Banerjee … for the petitioners
Mr. Shiv Shankar Banerjee
Mr. Tapan Bhanja … for the CGST
As this Court does not have determination, the matter is released from this list and be placed before the appropriate Bench.
(Rajarshi Bharadwaj, J.)
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