Ganpati Road Carrier Private Limited And Anr. vs. State Of West Bengal And Ors.

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WPA/23603/2024HC CalcuttaGSTCNR WBCHCA046526202412 December 2024Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ1 pages

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03 SM 12.12.2024

WPA 23603 of 2024

Ganapati Road Carrier Private Limited & Anr. Vs. The State of West Bengal & Ors.

Ms. Bulbuli Basu … for the petitioners

Mr. Anirban Ray Md. T. M. Siddiqui Mr. Tanoy Chakraborty Mr. Saptak Sanyal Mr. Debraj Sahu

… for the State

Learned Counsel appearing for the petitioners submits that a release order dated 9th December, 2024 have been passed by the Deputy Commissioner of State Tax (GST), Bureau of Investigation, Durgapur releasing the vehicle of the petitioners and as such the petitioners does not wish to proceed with this application. As the petitioners do not wish to proceed with this application, the writ petition being WPA 23603 of 2024 is dismissed as withdrawn. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.

(Rajarshi Bharadwaj, J.)

Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.