Pratik Roadways PVT LTD vs. Union Of INDIA And Anr
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01 SM 12.12.2024
WPA 14763 of 2021
Parik Roadways Private Limited Vs. Union of India & Anr.
Mr. Suryaneel Das Mr. Chiranjit Pal … for the petitioner
Mr. Sourav Mondal
… for the Union of India Mr. U. S. Bhattacharya Ms. Aishwarya Rajyashree … for the CGST Authority
Learned Counsel appearing for the petitioner prays leave to withdraw this application. A Letter issued by the petitioner is handed up to this Court. Let the letter be kept with the record. As the petitioner does not wish to proceed with this application, the writ petition being WPA 14763 of 2021 is dismissed as withdrawn. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.
(Rajarshi Bharadwaj, J.)
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