Calcutta High Court GST Judgments — 2024

533 judgments, newest first. Page 5 of 6.

M/S Evergreen Construction Durgapur PVT. LTD. And Anr vs. The Commissioner Of Commercial Taxes Gov. Of W.B. And Ors

MAT/426/2024HC Calcutta09 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Subhankar Golder vs. Assistant Commissioner Of State Tax Serampore Charge And Ors

MAT/639/2024HC Calcutta09 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Evergreen Construction And And Anr vs. The Commissioner Of Commercial Taxes Gov. Of W.B. And Ors

MAT/424/2024HC Calcutta09 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Kanak Timber House And Anr vs. The Assistant Commissioner Of State Tax Bureau Of Investigation (S.B.)Durgapur Zone And Ors

MAT/557/2024HC Calcutta09 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Shankar Chouhan vs. State Of West Bengal And Ors

WPA/9579/2024HC Calcutta09 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Evergreen Construction Durgapur PVT. LTD. And Anr vs. The Commissioner Of Commercial Taxes Gov. Of W.B. And Ors

MAT/425/2024HC Calcutta09 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Ramsarup Industries LTD. And Anr vs. Union Of INDIA And Anr

MAT/601/2024HC Calcutta09 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Bright Security Services vs. State Of West Bengal And Ors

WPA/2395/2024HC Calcutta08 Apr 2024

Bench: HON'BLE JUSTICE SABYASACHI BHATTACHARYYA

Bright Security Services vs. State Of West Bengal And Ors

WPA/2391/2024HC Calcutta08 Apr 2024

Bench: HON'BLE JUSTICE SABYASACHI BHATTACHARYYA

Coal Mines Associated Traders Private Limited And Anr vs. State Of West Bengal And Ors

WPA/6882/2024HC Calcutta08 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Pallav Chattopadhyay And Anr vs. State Of West Bengal And Ors

WPA/9075/2024HC Calcutta08 Apr 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Meghdoot Ghosh vs. The State Of West Bengal And Ors

WPA/8086/2024HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Pawan Kumar Sharma vs. Union Of INDIA And Ors

WPA/16925/2022HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Vishwanath Pradhan vs. State Of West Bengal And Anr

WPA/16358/2022HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Santosh Rajak vs. State Of West Bengal And Ors

WPA/16357/2022HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Sumona De Proprietor M/S Sk Trading Co vs. State Of West Bengal And Ors

WPA/16929/2022HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Brambhani Traders vs. Union Of INDIA And Ors

WPA/7877/2024HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Bisweswar Midhya vs. The Joint Commissioner, Haldia CGST And Cx Commissionerate And Ors

WPA/7161/2024HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Haldia Petrochemicals LTD And Ors vs. Brajesh Kumar Mishra Assistant Commissioner CGST And Cx Haldia -Ii Division And Anr

CPAN/399/2024HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Truvolt Engineering Company PVT.LTD And Anr vs. The Deputy Commissioner Of Stste Tax, Chandni Chawk And Princep Street Charge And Ors

WPA/9500/2024HC Calcutta05 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Subir Kumar Sen vs. State Of West Bengal And Ors

WPA/7792/2024HC Calcutta04 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Nandini Shroff vs. Uniojr Of INDIA And Ors

WPA/8081/2024HC Calcutta04 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner Of Kolkata South CGST & Cx, Kolkata vs. Electrosteel Castings LTD

CEXA/14/2018HC Calcutta04 Apr 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Acom Digital PVT. LTD vs. Union Of INDIA And Ors

WPA/7234/2024HC Calcutta04 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Sonex Engineers Co-Operative Society LTD. And Anr vs. Assistant Commissioner Of Revenue And Ors

WPA/6345/2024HC Calcutta03 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Syama Prasad Mookerjee Port, Kolkata vs. Additional Commissioner, CGST And Cs, Kolkata North Commissionerate And Anr

WPA/4936/2024HC Calcutta03 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. C M Mm Enterprise vs. The State Of West Bengal And Ors

WPA/7356/2024HC Calcutta03 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Samrat Chatterjee vs. Union Of INDIA And Ors

WPA/5638/2024HC Calcutta03 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Rittik Clinic And Laboratory vs. Deputy Commissioner Of CGST And Cs, Joka Division And Ors

WPA/7231/2024HC Calcutta03 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

K.Seshagiri Rao And Co vs. Union Of INDIA And Ors

WPA/7531/2024HC Calcutta02 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Nipha INDIA PVT LTD vs. Additional Secretary TO Govt Of INDIA And Anr

MAT/57/2023HC Calcutta02 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Assistant Commissioner Of CGST And Cxt Anti Evasion Bolpur Commissionerate vs. Aryavrata Steel PVT LTD

MAT/1658/2023HC Calcutta02 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Nipha Enterprises LLP And Anr vs. Additional Seretary TO Govt Of INDIA Minstry Of Finance And Ors

MAT/59/2023HC Calcutta02 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. National Steel Supply Company And Anr vs. Union Of INDIA And Ors

FMA/344/2023HC Calcutta02 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Gss Ispat Private Limited And Anr vs. Union Of INDIA And Ors

FMA/231/2023HC Calcutta02 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Arijit Mukherjee vs. Superintendent CGST And Cx, Shyambazar Division, Range-I, Kolkata North Commissionerate And Ors

WPA/7232/2024HC Calcutta02 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Agarwal Steel PVT. LTD vs. Supdt. Of Central Tax, Range-Iii, Bally-I, Div, Howrah CGST And Central Exise Comm. And Ors

WPA/7426/2024HC Calcutta02 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Sidhi Vinayak Ispat Private Limited And Anr vs. Union Of INDIA And Ors

FMA/346/2023HC Calcutta02 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Mmtc LTD vs. Commissioner Of CGST And Cs, Kolkata (North) And Ors

WPA/3930/2024HC Calcutta01 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Anowar Hossain Sardar vs. Union Of INDIA And Ors

WPA/7155/2024HC Calcutta01 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Suraj Mahapatra vs. State Of West Bengal And Ors

MAT/558/2024HC Calcutta28 Mar 2024

Bench: HON'BLE JUSTICE HARISH TANDON,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Usha Jaiswal vs. Inspector, Central Goods And Services Tax And Ors

WPA/3795/2024HC Calcutta28 Mar 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Vrishank Advisory Services PVT LTD vs. Superintendent CGST And Cx, Chandannagar Division, Range-Iii, Howrah Commissionerate And Ors

WPA/6450/2024HC Calcutta22 Mar 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Ronix Polymer PVT LTD vs. Assistant Commissioner, Central Goods And Services Tax And Central Excise, Rishra Division And Ors

WPA/5889/2024HC Calcutta21 Mar 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Osl Prestige PVT. LTD vs. Superintendent Of CGST And Central Excise, Hq, Anti Evasion Unit, North Commissionerate And Ors

WPA/3233/2024HC Calcutta19 Mar 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Divmak INDIA Diesel Spares And Ors vs. Assistant Commissioner Bbd Bag-Ii Division, CGST And Cx And Ors

WPA/3184/2024HC Calcutta19 Mar 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Sujit Kumar Gauand vs. Suptd. Of CGST And Cx, Range-Ii, Dankuni Division Howrah And Ors

FMA/34/2024HC Calcutta19 Mar 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Biswajit Kundu vs. Superintendent Of Central Tax, Ii, Shibpur Division, Howrah Commissionerate And Ors

WPA/4820/2024HC Calcutta19 Mar 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Soumen Gargari vs. Union Of INDIA And Ors

WPA/3647/2024HC Calcutta14 Mar 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Dhanpat Singh Dugar vs. Superintendent Of CGST And Cx, Range-Ii, Bally - Ii, Division And Ors

WPA/3842/2024HC Calcutta14 Mar 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Ramsarup Industries Limited And Anr vs. Union Of INDIA And Anr

WPA/3351/2024HC Calcutta13 Mar 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Kanak Timber House And Anr vs. Asstt. Commis. Of State Tax, Bureau Of Investigation (South Bengal) Durgapur And Ors

WPA/4729/2024HC Calcutta11 Mar 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Swami Smaranananda President And Ors vs. Na

ACR/3/2023HC Calcutta07 Mar 2024

Bench: HON'BLE JUSTICE ARINDAM MUKHERJEE

Ardhendu Bikash Das vs. Joint Commissioner Of CGST And Central Excise Haldia Commissionarate And Ors

MAT/565/2023HC Calcutta05 Mar 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Rajesh Bhatia vs. Suprerintendent Of CGST And Cx, Range-Ii, And Ors

FMA/348/2023HC Calcutta05 Mar 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Steel Authority Of INDIA LTD., Durgapur Steel Plant vs. The Comm. Of CGST & C.Ex., Bolpur Commissionerate

CEXA/82/2018HC Calcutta01 Mar 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Pioneer Co-Operative Car Parking Servicing And Constructions Society LTD vs. Senior Joint Commissioner, Burrabazar, Office Of The Circle Officer, Bb Circle

WPA/3092/2024HC Calcutta01 Mar 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Mohit Deora vs. Senior Intelligence Officer, Directorate Of GST Intelligence And Ors

WPA/5553/2024HC Calcutta28 Feb 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Anurag Garodia vs. The Assistant Commissioner Of State Tax And Ors

WPA/3788/2024HC Calcutta28 Feb 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Aryavrata Steel PVT. LTD vs. Inspector Of CGST, Anti-Evasion, Bolpur Commissionerate And Ors

FMA/52/2024HC Calcutta27 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Calcutta Redio Service PVT. LTD. (Caltron) And Anr vs. Union Of INDIA And Ors

MAT/283/2024HC Calcutta27 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Geeta Ganesh Promoters PVT. LTD vs. Union Of INDIA And Ors

MAT/277/2024HC Calcutta27 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Srei Infrastructure Finance Limited vs. The Karur Vysya Bank

AP-COM/408/2024HC Calcutta23 Feb 2024

Bench: HON'BLE JUSTICE MOUSHUMI BHATTACHARYA

Mani Square Limited vs. Hm Leisure

FMAT/428/2022HC Calcutta20 Feb 2024

Bench: HON'BLE JUSTICE I. P. MUKERJI,HON'BLE JUSTICE BISWAROOP CHOWDHURY

Bivas De vs. State Of West Bengal And Ors

MAT/2400/2023HC Calcutta20 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Banamali Kolay And Ors vs. Deputy Commissioner Of State Tax And Ors

WPA/28554/2023HC Calcutta13 Feb 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Banamali Kolay And Ors vs. The Deputy Commissioner Of State Tax And Ors

WPA/28548/2023HC Calcutta13 Feb 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Banamali Kolay And Ors vs. Deputy Commissioner Of State Tax And Ors

WPA/28541/2023HC Calcutta13 Feb 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Rachita Roy vs. Union Of INDIA And Ors

WPA/1989/2024HC Calcutta13 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Nemai Chandra Sarkar vs. Superintendent, Kolkata North, Barasat Division, Range-Iv And Ors

WPA/758/2024HC Calcutta13 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Bharat Khatoi vs. Superintendent, CGST And Cx, Range V, Tollygunge Div. South Commissionerate And Ors

WPA/2716/2024HC Calcutta13 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Diamond Timber Industries vs. Union Of INDIA And Ors

WPA/2075/2024HC Calcutta13 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner Of CGST And Cx, Kolkata South Commissionerate, Kolkata vs. M/S. East INDIA Pharmaceutical Works Limited

CEXA/6/2020HC Calcutta09 Feb 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Ravid Multiventures Private Limited And Others vs. Union Of INDIA And Ors

WPA/1277/2021HC Calcutta09 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Kavika Multiventures Private Limited And Others vs. Union Of INDIA And Ors

WPA/1280/2021HC Calcutta09 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Commissioner Of Service Tax, Kolkata @ Commissioner Of CGST And Cx, Kolkata South Commissionerate vs. M/S Bharat Petroleum Corporation LTD

CEXA/40/2019HC Calcutta08 Feb 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Akansha Hair & Skin Care Herbal Unit PVT. LTD. & Anr vs. The State Of West Bengal & Ors

WPO/521/2018HC Calcutta08 Feb 2024

Bench: HON'BLE JUSTICE RAI CHATTOPADHYAY

Eden Real Estates Private Limited And Anr vs. The Senior Joint Commissioner Of Revenue, Kolkata South Circle, Wbgst And Ors

WPA/1205/2024HC Calcutta07 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Kaleidoscope vs. State Of West Bengal And Ors

MAT/90/2024HC Calcutta06 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Usha Jaiswal vs. Senior Intelligence Officer, Directorate General Of Goods And Services Tax Intelligence And Ors

WPA/1452/2024HC Calcutta06 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Rittik Clinic And Laboratory vs. Deputy Commissioner Of CGST And Cx, Joka Division And Ors

WPA/1418/2024HC Calcutta06 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Neha Jaiswal vs. Senior Intelligence Officer, Directorate General Of GST Intelligence, Kolkata, And Ors

WPA/1446/2024HC Calcutta06 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

The Royal Calcutta Golf Club vs. Principal Commissioner Of CGST And Cx Kolkata South CGST And Cx Comm. And Ors

MAT/115/2024HC Calcutta06 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

The Principal Commissioner, CGST And Cx, Kolkata South Commissionerate And Anr vs. Sri Mohitosh Saha And Ors

MAT/2303/2023HC Calcutta06 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Deepak Kumar Agarwal vs. The Designated Committee Constituted U/S 126 Of Finance Act, 2019 And Ors

MAT/79/2023HC Calcutta06 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Shib Shankar Majumder vs. Union Of INDIA And Ors

WPA/25981/2023HC Calcutta05 Feb 2024

Bench: HON'BLE JUSTICE SABYASACHI BHATTACHARYYA

Sumanta Ghosh vs. State Of West Bengal And Ors

WPA/2158/2024HC Calcutta05 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Suvankar Pal vs. State Of West Bengal And Ors

WPA/2116/2024HC Calcutta05 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Al-Madina Reality LLP And Anr vs. Superintendent Range-Vi, CGST And Cx And Ors

WPA/976/2024HC Calcutta05 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Hmb Ispat PVT. LTD vs. The Principal Commisioner, CGST And Central Excise, Kolkata North Commissionerate And Ors

WPA/803/2024HC Calcutta05 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Joyguru Krishan Seva Kendra vs. Union Of INDIA And Ors

WPA/1270/2024HC Calcutta05 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Abdur Raquib vs. The Union Of INDIA

WPA/1111/2024HC Calcutta05 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Sonex Engineers Cooperative Society LTD And Anr vs. State Of West Bengal And Ors

WPA/1359/2024HC Calcutta01 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Marathon Electric Motors INDIA LTD vs. State Of West Bengal And Ors

WPA/1874/2024HC Calcutta01 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Saptarshi And Anr vs. Dy. Com. Of State Tax, Bureau Of Investigation, S. Bengal Hq And Ors

WPA/1493/2024HC Calcutta01 Feb 2024

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Calcutta Radio Service Private Limited (Caltron) And Anr vs. Union Of INDIA And Ors

WPA/1593/2024HC Calcutta01 Feb 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S Saumya Mining PVT LTD vs. Commissioner Of CGST And Cx Kolkata North Commissionerate

CEXA/17/2023HC Calcutta31 Jan 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Somnath Ray vs. Additional Commissioner Of Central Tax, CGST And C.Ex Commissionerate, Howrah And Ors

MAT/1126/2023HC Calcutta30 Jan 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Ms. Poonam Jaiswal, Proprietress Of M/S. Sushil Steels vs. The Superintendent, Range-2, Shibpur Division And Ors

MAT/661/2023HC Calcutta30 Jan 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA

Dimamond Beverages PVT LTD And Anr vs. State Of West Bengal And Ors

WPA/1309/2021HC Calcutta29 Jan 2024

Bench: HON'BLE JUSTICE SABYASACHI BHATTACHARYYA

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