M/S Brambhani Traders vs. Union Of INDIA And Ors.

WPA/7877/2024HC CalcuttaGSTCNR WBCHCA014552202405 April 2024Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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WPA 7877 OF 2024 05.04.2024

Sl no. 21

M/s. Brambhani Traders Ct no. 2

- Vs - P.M.

The Union of India & Ors.

Mr. Kaushik Dey,

Mr. Abhradip Maity

... for CGST authority

Mr. Vipul Kundalia,

Mr. Prithu Dudhoria

.... for Union of India.

None appeared for the petitioner when this matter was called on 4th April, 2024. Today also when the matter was called none appeared for the petitioner and no accommodation has been sought. Learned advocate for the respondents are present.

Accordingly this writ petition being WPA 7877 of 2024 is dismissed for default.

(Md. Nizamuddin, J.)

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