Bisweswar Midhya vs. The Joint Commissioner, Haldia CGST And Cx Commissionerate And Ors.
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13 jks 05.11.2024 WPA 7161 of 2024 With CAN 1 of 2024 Bisweswar Midhya Vs. The Joint Commissioner & Ors. Mr. Ankit Kanodia Ms. Megha Agarwal Mr. Piyush Khaitan … …for the applicant Mr. Vipul Kundalia Mr. Amit Sharma … …for the UOI Mr. Uday Shankar Bhattacharya Mr. Tapan Bhanja … …for the CGST Authority Learned counsel appearing for the petitioner is present. Learned counsel appearing for the CGST authorities submits that the adjudication order dated 18.09.2024 has already been passed as per direction of this Court on 5th April, 2024. As the order has already been passed the CGST did not wish to proceed with this application.
Accordingly CAN 1 of 2024 is disposed of. (Rajarshi Bharadwaj, J.)
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