Calcutta High Court GST Judgments — 2024

533 judgments, newest first. Page 3 of 6.

Bhabatosh Paul vs. State Of West Bengal And Ors

WPA/15754/2024HC Calcutta14 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Azaharuddin Mohammad vs. The Manager, A.A.I., Netaji Subhash Chandra Bose International Airport, Kol. And Ors

WPA/16321/2024HC Calcutta14 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rajesh Agarwal vs. Deputy Commmissioner Of Revenue, State Tax, Taltala And New Market Charge And Ors

WPA/16124/2024HC Calcutta14 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Bhakat Battery House And Ors vs. State Of West Bengal And Ors

WPA/16328/2024HC Calcutta14 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ashok Kumar Saha vs. The State Of West Bengal And Ors

WPA/16573/2024HC Calcutta14 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Snehlata And Sons vs. State Of West Bengal And Ors

WPA/15204/2024HC Calcutta14 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Lokenath Builders PVT. LTD. And Anr vs. Rail Vikas Nigam Limited And Ors

WPA/7712/2024HC Calcutta13 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

Ramesh Kumar Agarwala vs. State Of West Bengal And Ors

WPA/18142/2024HC Calcutta13 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Abhay Kumar Jaiswal vs. The State Of West Bengal And Ors

WPA/15270/2024HC Calcutta13 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Gopal Sarda vs. The State Of West Bengal And Ors

WPA/14873/2024HC Calcutta12 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sunil Pramanik vs. Union Of INDIA And Ors

WPA/14907/2024HC Calcutta12 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Papia Dutta vs. State Of West Bengal And Ors

WPA/20357/2024HC Calcutta12 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

Ranjan Saha vs. Superintendent, Range-V, CGST And Ce And Ors

WPA/15941/2024HC Calcutta12 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Parmar Sandip Chambanbhai vs. State Tax Offiver, Bi (South Bengal) Head Quarter

WPA/15339/2024HC Calcutta12 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Arup Mallick vs. Commissioner, Commercial Taxes And State Tax And Ors

WPA/15853/2024HC Calcutta12 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Jagmohan Saraogi vs. Union Of INDIA And Ors

WPA/16017/2024HC Calcutta12 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Kamdhenus Sweets Private Limited vs. Assistant Commissioner Of State Tax, Baruipur Charge And Ors

WPA/15910/2024HC Calcutta12 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Jai Bardhan vs. State Of West Bengal And Anr

CRR/2927/2022HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE AJAY KUMAR GUPTA

Elhard Marketing Limited vs. The State Of West Bengal And Ors

WPA/15363/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Griham Food And Hotel Private Limited vs. The Assistant Commissioner Of Revenue, State Tax And Ors

WPA/15650/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rahul Singhania vs. The Union Of INDIA And Ors

WPA/15234/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shree Computers Sales Private Limited vs. Senior Joint Commissioner Of Revenue And Ors

WPA/14635/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Gopal Sarda vs. State Of West Bengal And Ors

WPA/14878/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Gopal Sarda vs. The State Of West Bengal And Ors

WPA/14875/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sanjay Kumar Singh vs. Union Of INDIA And Ors

WPA/15658/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Sashreek Construction Private Limited And Anr vs. The Customs, Excise And Service Tax Appellate Tribunal, East Zonal Bench And Anr

WPA/14715/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Gopal Sarda vs. State Of West Bengal And Ors

WPA/14916/2024HC Calcutta08 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shishir Kumar Roy vs. Assistant Commissioner Of State Tax

WPA/16160/2024HC Calcutta07 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Globus Logisys PVT. LTD vs. Assistant Commissioner Of State Tax, N.D. Sarani Charge And Ors

WPA/13464/2024HC Calcutta07 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Metsa Engineering Company vs. State Of West Bengal And Ors

WPA/12351/2024HC Calcutta07 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

High Growth Expoets Private Limited vs. The Proper Officer, Central GST And Central Exicise, Range Iv And Ors

WPA/15466/2024HC Calcutta07 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Bidyut Das vs. State Of West Bengal And Ors

WPA/15583/2024HC Calcutta07 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sitangshu Sekhar Masanta vs. The State Of West Bengal And Ors

WPA/15382/2024HC Calcutta07 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Gokul Chatterjee vs. Commissioner, CGST And Cx Kalyani Division And Ors

WPA/15071/2024HC Calcutta07 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Dinesh Kumar Gupta vs. Assistant Commissioner Of State Tax, Bally And Salia Charge And Ors

WPA/16960/2024HC Calcutta07 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Paramhansa Projects vs. State Of West Bengal And Ors

WPA/15089/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shri Dinesh Gupta vs. The West Bengal Small Industries Development Corporation Limited And Ors

WPO/692/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S Nilam Industrial Corporation vs. The West Bengal Small Industries Development Cforporation Limited And Ors

WPO/703/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S Gupta Brothers vs. The West Bengal Small Industries Development Cforporation Limited And Ors

WPO/701/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S Progressive Electronics vs. The West Bengal Small Industries Development Corporation Limited And Ors

WPO/693/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

Asish Co vs. The West Bengal Small Industries Development Corporation Limited And Ors

WPO/695/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S Vishal Steel Furniture vs. The West Bengal Small Industries Development Cforporation Limited And Ors

WPO/699/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S Indu Furniture vs. The West Bengal Small Industries Development Corporation Limited And Ors

WPO/694/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

Deb Narayan Mukherjee vs. The West Bengal Small Industries Development Corporation Limited And Ors

WPO/715/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S Meghdoot Steel Furniture vs. The West Bengal Small Industries Development Cforporation Limited And Ors

WPO/702/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S. Mondal Supplier And Ors vs. Deputy Commissioner Of State Tax, Diamond Harbour Charge And Ors

WPA/15228/2024HC Calcutta06 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Pranabesh Sarkar vs. Superintendent CGST And Cx And Ors

WPA/14557/2024HC Calcutta05 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sanjay Nonia vs. Deputy Comms. Of State Tax, Asansol Charge And Ors

WPA/14551/2024HC Calcutta05 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Awadesh Singh vs. Assistant / Deputy Commissioner, Central Tax And Ors

WPA/18595/2022HC Calcutta01 Aug 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sri Badal Maity vs. Union Of INDIA And Anr

WPA/15841/2024HC Calcutta31 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Swadhin Bose vs. The Joint Commissioner Of CGST, Ballygunge Divn. And Ors

FMA/896/2024HC Calcutta30 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

M/S. S.W. Iron Works PVT. LTD And Anr vs. The State Of West Bengal And Ors

WPA/12949/2024HC Calcutta30 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Brij Mohan Bagri vs. The State Of West Bengal And Ors

WPA/13466/2024HC Calcutta29 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Brij Mohan Bagri vs. Assistant Commissioner Of Revenue, State Tax, Jorasanko And Jorabagan Charge And Ors

WPA/13465/2024HC Calcutta29 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Biswajit Basu vs. The Superintendent Of Central Goods And Services Tax And Central Excise And Ors

WPA/14229/2024HC Calcutta29 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Frontline (Ncr) Business Solutions Private Limited And Anr vs. The State Of West Bengal And Ors

WPA/16444/2024HC Calcutta26 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Anis Patel vs. Asst. Comms., State Taxes, Strand Road Charge And Ors

WPA/13876/2024HC Calcutta24 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rayan Consultants vs. The State Of West Bengal And Ors

WPA/13519/2024HC Calcutta24 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Anis Patel vs. Asst. Comms., State Taxes, Strand Road Charges And Ors

WPA/13869/2024HC Calcutta24 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Anis Patel vs. Assistant Commissioner State Taxes, Strand Road Charge And Ors

WPA/12883/2024HC Calcutta24 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Utpal Das vs. State Of West Bengal And Ors

WPA/18241/2022HC Calcutta18 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

The Deputy Commissioner And Ors vs. Primetals Technologies INDIA PVT LTD And Ors

WP.TT/37/2024HC Calcutta16 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Santosh Kumar Shaw vs. The State Of West Bengal And Ors

WPA/14296/2024HC Calcutta16 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Intek Survey Eng. Consortium And Ors vs. Assistant Commissioner Of State Tax Behala Charg Nad Ors

FMA/868/2024HC Calcutta16 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Giyasuddin Molla vs. The Asst Commr Of CGST And Central Execise, Budge Budge Div, Kolkata South Commissionerate And Ors

FMA/530/2024HC Calcutta16 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Samir Sadhukhan vs. Assistant Commissioner Of CGST And Cx Shyambazar Division Kolkata And Ors

FMA/509/2024HC Calcutta16 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Silk And Rayon PVT. LTD. (Sls Textiles) A PVT. LTD. Company vs. Union Of INDIA And Ors

FMA/877/2024HC Calcutta16 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Sayan Biswas vs. Union Of INDIA And Anr

WPA/14336/2024HC Calcutta16 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Alampur Service Station vs. State Of West Bengal And Ors

WPA/15364/2024HC Calcutta15 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. M H Trading Co. And Ors vs. Assistant Commissioner Of State Tax, Tamluk Charge And Ors

WPA/13505/2024HC Calcutta15 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Industrial Pumps And Motors Agencies And Anr vs. The Deputy Commissioner Of State Tax, Bureau Of Investigation And Ors

WPA/14356/2024HC Calcutta15 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Government Of West Bengal And Another vs. Essex Development Investments Mauritius Limited

AP-COM/28/2023HC Calcutta12 Jul 2024

Bench: HON'BLE JUSTICE KRISHNA RAO

Shwetal Homes Private Limited vs. The Superintendent Of Central Goods And Services Tax And Central Excise And Ors

WPA/13308/2024HC Calcutta11 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Aka Logistics Private LTD vs. The Commiossioner, Kol. South Central Goods And Service Tax And Central Exice Comm. And Ors

WPA/7337/2022HC Calcutta11 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Hari Om Arora vs. Union Of INDIA And Ors

WPA/8072/2022HC Calcutta11 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Samarjit Jain vs. Sales Tax Officer, Bi (South Bengal) Head Quarter And Ors

WPA/13821/2024HC Calcutta10 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sukanta Pal vs. Deputy Commissioner Of State Tax, Bally Charge And Others

WPA/13858/2024HC Calcutta10 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sunrise Wire Netting Industries And Ors vs. Asst. Comms. Of Revenue, N.S. Road Charge And Ors

WPA/14119/2024HC Calcutta10 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sunrise Wire Netting Industries And Ors vs. The Assistant Commissioner Of Revenue, N. S. Road Charge And Ors

WPA/14085/2024HC Calcutta10 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Commissioner Of Central Excise, Haldia @ Commissioner Of CGST And Cx, Haldia Comm vs. M/S. Tata Steel Limited (Hooghly Met Coke Division)

CEXA/29/2024HC Calcutta10 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Srichakra Prints PVT. LTD vs. State Of West Bengal And Ors

WPA/13226/2024HC Calcutta09 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Farinni Leather Private Limited vs. Joint Commissioner Of State Tax, Park Street Charge And Ors

WPA/13300/2024HC Calcutta09 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Abdul Nayim Chowdhury vs. Joint Commissioner Of State Tax And Ors

WPA/13179/2024HC Calcutta09 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

East INDIA Shipping Agency Represented Through Its Proprietor Debabrata Majumder vs. State Of West Bengal And Ors

WPA/13030/2024HC Calcutta09 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Commissioner Of CGST And Cx, Howrah Commissionerate vs. M/S Rustech Products Private Limited

CEXA/21/2024HC Calcutta09 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Amaze Power And Ors vs. Superintendent Of CGST Range - V, Sankrail Division, Howrah Commissionerate And Ors

MAT/1111/2024HC Calcutta09 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Prasenjit Banerjee vs. The Assistant Commissioner Of Central Tax Haldia Com. Jangalpur CGST And Cx Divi.And Ors

MAT/174/2024HC Calcutta09 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Subhankar Interiors PVT. LTD vs. Asst. Comms. Of Revenue, Ballygunge Charge And Ors

WPA/13146/2024HC Calcutta09 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. S.S. Enterprises vs. West Bengal State Rural Development Agency And Ors

WPA/13825/2024HC Calcutta08 Jul 2024

Bench: HON'BLE JUSTICE SHAMPA SARKAR

Mitali Saha vs. State Of West Bengal And Ors

WPA/14092/2024HC Calcutta08 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Lakshman Saraf vs. Senior Intelligence Officer Directorate General Of GST Intelligence Kol. Zonal Unit And Ors

WPA/12270/2024HC Calcutta08 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Saha Construction vs. Assistant Commissioner Of Revenue, State Tas_Serampore Charge And Ors

WPA/12141/2024HC Calcutta04 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Mumbai Brahamaputra Infracon Private Limited And Anr vs. Assistant Commissioner Of State Tax, Armenian Street And Amratala Charge, Wb And Ors

WPA/12484/2024HC Calcutta04 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Acme Paints And Resin PVT. LTD vs. Deputy Comms. Of Revenue, State Tax, Esplanade And Fairlie Place Charge And Ors

WPA/12250/2024HC Calcutta04 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Kanaklal Sutradhar vs. State Of West Bengal And Ors

WPA/13559/2024HC Calcutta03 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sukumar Kundu vs. State Of West Bengal And Ors

WPA/12124/2024HC Calcutta03 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Snehasis Panja vs. The State Of West Bengal And Ors

WPA/14910/2024HC Calcutta03 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Messers Sreema Rice Mill, (Partnership Firm) vs. Union Of INDIA And Ors

WPA/11892/2024HC Calcutta02 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Magma Hdi Gen. Ins. Co. LTD vs. Union Of INDIA And Anr

MAT/1199/2024HC Calcutta02 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Shantanu Dey vs. Assistant Commissioner State Tax Serampore Charge And Ors

MAT/894/2024HC Calcutta02 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

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