Sanjay Kumar Singh vs. Union Of INDIA And Ors.
Original PDF →WPA/15658/2024HC CalcuttaGSTCNR WBCHCA029689202408 August 2024Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY1 pages
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M/L 08.08.2024 76. Court No.5 (Tanmoy) WPA 15658 of 2024 Sanjay Kumar Singh -Versus- The Union of India & Ors. Mr. Ashis Mukherjee, Adv., Ms. Kanika Gupta, Adv. …for respondent/UOI Mr. Bhaskar Prosad Banerjee, Adv., Ms. Ekta Sinha, Adv. …for the respondent/CGST
1.
Nobody appears on behalf of the petitioner. No accommodation is being prayed for.
2.
In view thereof let this matter be dismissed for default. (Raja Basu Chowdhury, J.)
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