Rahul Singhania vs. The Union Of INDIA And Ors.
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2024 Item No. AD 2 Saswata
W.P.A. 15234 of 2024 Rahul Singhania versus Union of India & Ors. Ms. Rita Mukherjee Mr. Ghansyam Jha Mr. Rowsan Kr. Jha …For the petitioner Mr. Prabir Bowmik Mr. Amit Sharma …For the Union of India Mr. Kaushik Dey Mr. Tapan Bhanja …For the CGST authorities
It appears that a typographical error has crept in the order dated 8th August 2024. 2. In the second line of the aforesaid order, let the words “State Legal Aid Services Authority” be substituted with the “State Legal Services Authority, West Bengal”. Other portion of the order dated 8th August 2024 remains unaltered.
Department is directed to carry out the aforesaid correction. (Raja Basu Chowdhury, J.)
Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.