Calcutta High Court GST Judgments — 2024

533 judgments, newest first. Page 4 of 6.

Mahalaxmi -Nilkanth (Jv) vs. Assistant Commissioner Of Central Tax Durgapur Ii Division And Ors

MAT/1136/2024HC Calcutta02 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Mahalaxmi - Klp (Jv) vs. Assistant Commissioner Of Central Tax Durgapur Ii Division

MAT/1139/2024HC Calcutta02 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Mahalaxmi - Klp(Jv) vs. Assistant Commissioner Of Central Tax Durgapur Ii Dividion And Ors

MAT/1138/2024HC Calcutta02 Jul 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Touchwin Complex PVT. LTD vs. Assistant Commissioner Of Revenue, Ultadanga Cossipore And Belachhia Charge And Ors

WPA/11464/2024HC Calcutta02 Jul 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Commissioner Of Central Excise, Bolpur Now Known As CGST Bolpur Commissionerate vs. M/S. Steel Authority Of INDIA LTD

CEXA/36/2019HC Calcutta28 Jun 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE AJAY KUMAR GUPTA

Commissioner Of CGST And Cex, Bolpur Commissionerate vs. M/S. Steel Authority Of INDIA Limited

CEXA/10/2020HC Calcutta28 Jun 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE AJAY KUMAR GUPTA

Mrs. Sunanda Duary vs. Union Of INDIA And Ors

WPA/13623/2024HC Calcutta27 Jun 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Zipasia vs. Superintendent, Range-V, Central GST And Central Excise, Barrackpore Division Anr Ors

WPA/11347/2024HC Calcutta26 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S.Deb Di Shipping Agency Private Limited vs. State Of West Bengal And Anr

WPA/11515/2024HC Calcutta26 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Rahul Springs PVT. LTD. And Anr vs. The Assistant Commissioner Of CGST And Cx And Ors

WPA/13652/2024HC Calcutta26 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Limton Metals Limited And Anr vs. Superintendent, Lalbazar Range Iii And Ors

WPA/11277/2024HC Calcutta25 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sarkar Diesel And Anr vs. Deputy Commissioner Stete Tax Krishnanagar Charge And Ors

FMA/604/2024HC Calcutta25 Jun 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Atr Malleable Casting Private Limited And Ors vs. Inspector Of Central Taxes Headquaters Anti Evasion Unit Haldia CGST And Cx Commissionerateand Ors

MAT/1285/2023HC Calcutta25 Jun 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Asif Iqbal vs. Superintendent CGST And Cx Circle Iii And Ors

MAT/210/2023HC Calcutta25 Jun 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Md. Raju vs. Union Of INDIA And Ors

WPA/9724/2024HC Calcutta24 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Md. Raju vs. Union Of INDIA

WPA/9689/2024HC Calcutta24 Jun 2024

Bench: HON'BLE JUSTICE SMITA DAS DE

Jagannath Heights Private Limited And Anr vs. Joint Comissioner, State Tax, Park Street And Ors

WPA/12739/2024HC Calcutta20 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Harsh Polyfabric PVT Limited vs. Union Of INDIA And Ors

WPO/235/2021HC Calcutta19 Jun 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Harsh Polyfabric Private Limited vs. Union Of INDIA And Ors

WPO/588/2019HC Calcutta19 Jun 2024

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Bishwapriya Chowdhury vs. State Of West Bengal And Ors

WPA/12663/2024HC Calcutta19 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Prasanta Das vs. Superintendent, Rance-V, CGST And Cx, Barrackpore Div., Kol. North Commissionerate And Ors

WPA/13360/2024HC Calcutta13 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Gopal Nondy vs. Assistant Commissioner Of State Tax, Bureau Of Investigation South Bengal And Ors

WPA/13141/2024HC Calcutta13 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Das Cement Centre vs. The State Of West Bengal And Ors

WPA/12670/2024HC Calcutta12 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Krishna Enterprise vs. The Commissioner, State Tax, West Bengal And Ors

WPA/12830/2024HC Calcutta12 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Partha Pratim Dasgupta vs. The Joint Commissioner Of State Tax, 24 Parganas Circle And Ors

WPA/12584/2024HC Calcutta10 Jun 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Commissioner Of Central Excise Kolkata 2 Commissionerate vs. M/S S A Enterprise

CEXA/14/2024HC Calcutta24 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of Central Excise Kolkata 2 Commissionerate vs. M/S S A Enterprise

CEXA/15/2024HC Calcutta24 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of Central Excise Kolkata 2 Commissionerate vs. Shri Aayush Rungta

CEXA/17/2024HC Calcutta24 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Anurag Steel Enterprise vs. Commissioner Of CGST And Central Excise Howrah CGST And Cx Commissionerate

CEXA/14/2023HC Calcutta24 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of Central Excise Kolkata Ii vs. M/S S A Enterprise

CEXA/6/2024HC Calcutta24 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of Central Excise Kolkata 2 Commissionerate vs. M/S S A Enterprise

CEXA/13/2024HC Calcutta24 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Saurav Kumar Maity vs. State Of West Bengal And Ors

WPA/12100/2024HC Calcutta22 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Lohum Cleantechh Private Limited And Anr vs. The Assistant Commissioner Of Revenue, Commercial Taxes And State Tax And Ors

WPA/8122/2024HC Calcutta22 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Essel Kitchenware Limited And Anr vs. Joint Commissioner Of State Tax, Large Taxpayer Unit, Corporate Division And Ors

WPA/11523/2024HC Calcutta22 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Commissioner Of CGST And Cx, Howrah Commissionerate vs. M/S. Beekay Steel Industries Limited

CEXA/13/2023HC Calcutta22 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Amex Services And Anr vs. Deputy Commissioner, State Tax, Asansol Charge And Ors

WPA/9391/2024HC Calcutta22 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Alok Agarwal vs. Asst. Commis., Central GST And Central Excise, Chowringhee Division And Ors

WPA/11159/2024HC Calcutta21 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ankit Kumar Agarwal vs. Assistant Commissioner, State Tax, Taltala Charge And Ors

MAT/939/2024HC Calcutta21 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Biswajit Kundu vs. The Suptd. Of Central Tax Range Ii Shibpur Division Howrah Commissionerate And Ors

MAT/892/2024HC Calcutta21 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Alok Agarwal vs. Assist. Commissioner, Central GST And Central Excise, Chowringhee Div. And Ors

WPA/11160/2024HC Calcutta21 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Narendra Kumar Bothra vs. The Assistant Commissioner Of State Tax, Bowbazar Charge And Ors

WPA/10607/2024HC Calcutta17 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Narendra Kumar Bothra vs. Assistant Commissioner Of State Tax, Bowbazar Charge And Ors

WPA/10619/2024HC Calcutta17 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Gour Mohan Bera vs. The State Of West Bengal And Ors

WPA/12611/2024HC Calcutta17 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Calcutta Airport English High School (H.S.) And Anr vs. Union Of INDIA And Ors

WPA/1043/2024HC Calcutta16 May 2024

Bench: HON'BLE JUSTICE SUVRA GHOSH

M/S Sym Singhal Alloys PVT. LTD. And Anr vs. Union Of INDIA And Ors

WPA/11627/2024HC Calcutta16 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sushil Kumar Hazra vs. State Of West Bengal And Ors

WPA/11649/2024HC Calcutta16 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Kuldeep Chaturvedi vs. The Union Of INDIA And Ors

WPA/13494/2024HC Calcutta16 May 2024

Bench: HON'BLE JUSTICE SABYASACHI BHATTACHARYYA

Smt Sonia Jajodia, Prop. Of M/S. Amps Fashion vs. Union Of INDIA And Ors

WPA/9258/2024HC Calcutta16 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rahul Bansal vs. Asst. Comms., State Tax, Bureau Of Investigation (Nb Headquarters), Siliguri And Ors

WPA/11142/2024HC Calcutta15 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Swadhin Bose vs. State Of West Bengal And Ors

WPA/11595/2024HC Calcutta15 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

U.B.S. Exports International PVT. LTD. And Anr vs. State Of West Bengal And Ors

MAT/798/2024HC Calcutta14 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Basanta Kumar Shaw vs. Assistant Commissioner Of Revenue, Commercial Taxes And State Tax, Tamluk Charge And Ors

WPA/11592/2024HC Calcutta14 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Subhashis Mojumder vs. Superintendent, Range-Ii, CGST And Central Excise Burrabazar Division And Ors

WPA/10191/2024HC Calcutta14 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Jyoti Commotrade PVT. LTD vs. Assistant Commissioner Of State Tax Salt Lake Charge And Ors

MAT/670/2024HC Calcutta14 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Jharna Das vs. The Joint Commissioner Of State Tax Bureau Of Investigation (South Bengal) Durgapur Zone And Ors

WPA/11586/2024HC Calcutta14 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Haldia Nirman Projects Private Limited And Anr vs. Additional Commissioner Of CGST And Cx

WPA/10162/2024HC Calcutta13 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ashoke Mukherjee vs. The Commissioner, Wbgst And Ors

WPA/11060/2024HC Calcutta13 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Surya Prakash Mahato vs. The State Of West Bengal And Ors

WPA/10849/2024HC Calcutta09 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Tirupati Assests PVT Limited And Anr vs. Assistant Commissioner, Ballygunge Charge

WPA/10077/2024HC Calcutta07 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Oliya Steel Private Limited vs. The State Of West Bengal And Anr

WPA/9452/2024HC Calcutta07 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shailesh Kumar Pandey vs. The Union Of INDIA, The Assistant Director And Enquiry Officer Of Enforcement Directorate

CRM (SB)/206/2023HC Calcutta07 May 2024

Bench: HON'BLE JUSTICE TIRTHANKAR GHOSH

M/S Jalajoga Represented By Partner Bharat Ghosh vs. The State Of West Bengal And Ors

WPA/9911/2024HC Calcutta07 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ajay Kumar Maheswari vs. Union Of INDIA And Ors

MAT/202/2023HC Calcutta07 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Softrose Petrochemicals Private Limited And Anr vs. The Assistant Commissioner Of State Tax, Postabazar And Burtola Charge And Ors

WPA/9498/2024HC Calcutta07 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Roshan Sharma Sole Proprietor Of M/S Ars Metals vs. Assistant Commissioner Of Revenue State Tax W.B. And Ors

MAT/854/2024HC Calcutta07 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Techno Scientific Co. And Anr vs. State Of West Bengal And Ors

WPA/9256/2024HC Calcutta06 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Probir Ghosh vs. State Of West Bengal And Ors

WPA/8512/2024HC Calcutta06 May 2024

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Commissioner Of Central Excise, Kolkata-V, Presently Known As Commissioner Of CGST And Cx, Kolkata vs. M/S. Chowdhury Industries Corporation Private Limited

CEXA/21/2021HC Calcutta03 May 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Commissioner Of Central Excise, Bolpur Commissionerate Now Commissioner Of Central Taxes vs. M/S Manaksia LTD

CEXA/20/2022HC Calcutta03 May 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Loknath Const. P. LTD vs. The Jt. Com. Statetax Rev. Wb And Ors

MAT/2459/2023HC Calcutta02 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Loknath Contruction PVT. LTD vs. Jt. Commissioner Of State Tax /Revenue, Large Tax Payers Unit And Ors

WPA/5222/2024HC Calcutta02 May 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Utpal Kumar Guha vs. Principal Commissioner Of CGST And Cx Kolkata South And Ors

MAT/1267/2023HC Calcutta30 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Pratap Kundu vs. Union Of INDIA And Ors

MAT/1948/2022HC Calcutta30 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Cosyn LTD vs. Assistant Commissioner Of State Tax, Bowbazar Charge And Ors

MAT/2411/2023HC Calcutta30 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

The Joint Commissioner, CGST & Ce vs. Idea Weavers PVT LTD & Ors

MAT/506/2020HC Calcutta30 Apr 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Sheikh Jalal Ali vs. Principal Commissioner Of CGST And Cx Kolkata North Commissionerate And Ors

MAT/1268/2023HC Calcutta30 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Tenacity Security And Anr vs. Principal Commissioner Of CGST And Cx Kolkata North Commissionerate And Ors

MAT/1269/2023HC Calcutta30 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Rajesh Prasad Gupta @ Rajesh Prosad Gupta @ Rajesh Kumar Gupta vs. The Superintendent, Narcotics Control Bureau Kolkata Zonal Unit

CRM (NDPS)/697/2024HC Calcutta29 Apr 2024

Bench: HON'BLE JUSTICE JOYMALYA BAGCHI,HON'BLE JUSTICE GAURANG KANTH

Ashish Kr. Sharma vs. The Deputy Commissioner State Tax Bureau Of Investigation S.B. And Ors

FMA/504/2024HC Calcutta25 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Flemingo Duty Free Shop PVT.LTD & Ors vs. Kaushik Bhattacharya

CRR/819/2019HC Calcutta24 Apr 2024

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Rita Nandi vs. Indian Oil Corporation LTD. & Ors

WPA/21365/2019HC Calcutta24 Apr 2024

Bench: HON'BLE JUSTICE BIVAS PATTANAYAK

M/S Poddar Real Estates PVT LTD vs. Income Tax Officer And Others

MAT/37/2023HC Calcutta23 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Smt. Ranu Banerjee vs. Union Of INDIA And Ors

MAT/1841/2023HC Calcutta23 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M.S.Raja vs. The Andaman And Nicobar Administration And Ors

WPA/479/2023HC Calcutta22 Apr 2024

Bench: HON'BLE JUSTICE BIBHAS RANJAN DE

Commissioner Of CGST And Central Excise Howrah vs. M/S Alishan Veneer And Plywood PVT LTD

CEXA/3/2024HC Calcutta19 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

K. Seshagiri Rao And Co. A Partnership Firm vs. Union Of INDIA And Ors

MAT/663/2024HC Calcutta16 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Indorama INDIA PVT. LTD vs. Union Of INDIA And Ors

MAT/717/2024HC Calcutta16 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Indorama INDIA PVT. LTD vs. Union Of INDIA And Ors

MAT/718/2024HC Calcutta16 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Cte Tea Private Limited And Anr vs. The Additional Commissioner Of Revenue, Fairley Place Charge And Ors

MAT/713/2024HC Calcutta16 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Sazia Karim vs. Assistant Commissioner Of State Tax And Ors

WPA/10105/2024HC Calcutta12 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. Transafe Services LTD vs. Commissioner Of Central Tax, Haldia CGST & Central Excise

CEXA/33/2017HC Calcutta12 Apr 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Commissioner Of CGST And Central Excise Bolpur Commissionerate vs. M/S Sarva Mangalam Gajanan Steel PVT LTD

CEXA/26/2023HC Calcutta12 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of CGST And Central Excise Bolpur Commissionerate vs. M/S Sarva Mangalam Gajanan Steel PVT LTD

CEXA/25/2023HC Calcutta12 Apr 2024

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Commissioner Of Customs & Central Excise, Nagpur-I Commissio vs. Fabworth (I) LTD. (Now Known As M/S. Uniworth Textiles LTD.)

CEXA/48/2018HC Calcutta12 Apr 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Commissioner Of Customs & Central Excise Nagpur -I, Commissi vs. Fabworth (I) LTD. (Now Known As M/S. Uniworth Textiles LTD)

CEXA/46/2018HC Calcutta12 Apr 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

Commissioner Of Customs & Central Excise, Nagpur-I, Commissi vs. Fabworth (I) LTD. (Now Known As M/S. Uniworth Textiles LTD.)

CEXA/47/2018HC Calcutta12 Apr 2024

Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Dream Electrical Wires And Watts And Ors vs. Deputy Commissioner Of State Tax, GST, Barrackpore-24 Parganas And Ors

WPA/9246/2024HC Calcutta10 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Sri Swapan Santra, Proprietor Of Ma Tara Printers vs. The Commissioner Of The CGST And Cx, Howrah Commissionerate And Ors

WPA/8039/2024HC Calcutta09 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Console Management Consultants Private Limited vs. The Commissioner Of Central Tax, Kolkata South Commissionerate And Ors

WPA/8576/2024HC Calcutta09 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Prasenjit Bhowmick Prop. Of Rabi Udyog vs. Union Of INDIA And Ors

WPA/8996/2024HC Calcutta09 Apr 2024

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

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