The Joint Commissioner , CGST & Ce vs. Idea Weavers PVT LTD & Ors
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96 ss 30.04.2024 MAT 506 of 2020 With CAN 1 of 2020 (Old CAN 4927 of 2020) With CAN 2 of 2020 (Old CAN 4929 of 2020) The Joint Commissioner, CGST & CE Vs. Idea Weavers Pvt. Ltd. & Ors. Case called out. None appears for the appellant to press the appeal.
The appeal is dismissed for non prosecution. Connected applications are also dismissed. (Surya Prakash Kesarwani, J.) (Rajarshi Bharadwaj, J.)
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