Mrs. Sunanda Duary vs. Union Of INDIA And Ors.
Original PDF →WPA/13623/2024HC CalcuttaGSTCNR WBCHCA024262202427 June 2024Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ1 pages
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18 jks 05.11.2024 WPA 13623 of 2024 With CAN 1 of 2024 Mrs. Sunanda Duary Vs.
Union of India & Ors.
Mr. Navijit Mukherjee Mr. S. Chatterjee … …for the petitioner Mr. Uday Shankar Bhattacharya Mr. Tapan Bhanja … …for the CGST Authority Learned counsel appearing for the CGST authorities prays leave to release the matter and place it before the appropriate Bench.
Let the matter be released and be place it before the appropriate Bench. (Rajarshi Bharadwaj, J.)
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