Prasenjit Bhowmick Prop. Of Rabi Udyog vs. Union Of INDIA And Ors.

WPA/8996/2024HC CalcuttaGSTCNR WBCHCA016557202409 April 2024Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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09.04.

2024. PB Sl. No.

42.

WPA 8996 of 2024

Sri Prasenjit Bhowmick, Proprietor of Rabi Udyog & P. B. Construction Vs Union of India & Ors. Mr. Arijit Chakrabarti, Mr. Prabir Bera. …….for the petitioner. Mr. K. K. Maiti, Mr. A. maity. …….for the CGST authority. Mr. Vipul Kundalia, Mr. M. N. Bandyopadhyay. ……..for the UOI. Learned advocate prays for liberty to withdraw this writ petition and to file a fresh writ petition and considering such prayer, this writ petition being WPA 8996 of 2024 is dismissed as withdrawn with liberty to file fresh writ petition. ( Md. Nizamuddin, J.)

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