Calcutta High Court GST Judgments — 2025

634 judgments, newest first. Page 1 of 7.

Ambe Plywoods Private Limited vs. M/S Engineers Service Station And Anr

CO/3945/2025HC Calcutta24 Dec 2025

Bench: HON'BLE JUSTICE SHAMPA SARKAR

M/S. S.S. Civil Construction Private Limited vs. Asst. Commissioner Of Revenue, State Tax, Ultadanga, Cossipore, Belgachia Charge And Ors

WPA/27535/2025HC Calcutta24 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Shree Shyam Steel Co vs. Commissioner Of Central Tax, CGST And Central Excise

CEXA/60/2024HC Calcutta24 Dec 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Debapriya Chatterjee vs. State Of West Bengal And Ors

WPA/24954/2025HC Calcutta24 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Vikram Solar Limited vs. State Of West Bengal And Ors

WPA/27835/2025HC Calcutta23 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Mohan Kumar Agarwala vs. The Drputy Commissioner Of Revenue, State Tax, Raiganj Charge And Ors

WPA/17939/2025HC Calcutta23 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

S.K.M. Timber Private Limited vs. Superintendent Of Central Tax Burrabazadeivision Kolkata North CGST And Cx Commissionerate And Orsr

WPA/11034/2025HC Calcutta23 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Sr Projects vs. The Commissioner Of State Tax, Directorate Of Commercial Taxes, Governement Of West Bengal And Ors

WPA/24641/2025HC Calcutta23 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Calcutta Haldia Port Road Company Limited And Anr vs. State Of West Bengal And Ors

WPA/24518/2025HC Calcutta23 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Chanda Construction And Anr vs. State Of West Bengal And Ors

WPA/16650/2025HC Calcutta22 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Hooghly Motors Private Limited vs. State Of West Bengal And Ors

WPA/1808/2025HC Calcutta22 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Tirupati Traders And Anr vs. The Union Of INDIA And Ors

WPA/7846/2025HC Calcutta22 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Boidul Jamal vs. The State Of West Bengal And Ors

WPA/14790/2025HC Calcutta22 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Kse Electricals Private Limited And Anr vs. The Additional Commissioner, Kolkata South CGST And Cx Commissionerate And Ors

WPA/25125/2025HC Calcutta19 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Kanai Kumar Saha vs. State Of West Bengal And Ors

WPA/12577/2025HC Calcutta17 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Ramaa Engineering And Anr vs. State Of West Bengal And Ors

WPA/23387/2025HC Calcutta17 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Maithan Steel And Power Limited vs. The Additional Director General Directorate General Of GST Ingelligence, Kol Zonal Unit And Ors

WPA/24088/2025HC Calcutta17 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Monoj Kumar Singh vs. The State Of West Bengal And Ors

WPA/14718/2025HC Calcutta17 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Swajan Kumar Agarwala vs. State Of West Bengal And Ors

WPA/8445/2025HC Calcutta17 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Sanjay Gupta vs. State Of West Bengal And Ors

WPA/23487/2025HC Calcutta17 Dec 2025

Bench: HON'BLE JUSTICE KRISHNA RAO

Shaikh Aslam Ali @ Sk Ali Aslam vs. Deputy Commissioner Of State Tax, Diamond Harbour Charges And Ors

WPA/25548/2024HC Calcutta16 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Amit Kumar Routh vs. State Of West Bengal And Anr

WPA/25681/2025HC Calcutta16 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Indrajit Mali vs. Superintendent Of CGST And Cx, Krishnanagar Charge And Ors

WPA/23272/2025HC Calcutta16 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Jabbar Ahmed vs. Asst. Commi. Of Revenue, Chandni Chowk And Prince Street Charge And Ors

WPA/23481/2025HC Calcutta16 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Rssg-Ot (Jv) vs. Union Of INDIA And Ors

WPA/12113/2025HC Calcutta16 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Shaikh Aslam Ali @ Sk Ali Aslam vs. Deputy Commissioner Of State Tax, Diamond Harbour Charges And Ors

WPA/25551/2024HC Calcutta15 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Madhab Patra vs. The Assistant Commissioner, CGST And Cx, Singur Division And Ors

WPA/24840/2025HC Calcutta15 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Md. Yaqub Ansari vs. The Superintendent, Central CGST, Srirampur, Range-Iv And Anr

WPA/23474/2025HC Calcutta15 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Shaikh Aslam Ali @ Sk Ali Aslam vs. Deputy Commissioner Of State Tax, Diamond Harbour Charges And Ors

WPA/25555/2024HC Calcutta15 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Eximpo Tea Limited vs. Additional Commissioner Of Revenue GST Appellate Authority Dharamtala Circle And Ors

WPA/26109/2025HC Calcutta15 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Soumyendu Bikash Jana vs. State Of West Bengal And Ors

WPA/18923/2025HC Calcutta15 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Shaikh Aslam Ali @ Sk Ali Aslam vs. Deputy Commissioner Of State Tax, Diamond Harbour Charges And Ors

WPA/25508/2024HC Calcutta15 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

The Ananda Bag Tea Company Limited vs. Union Of INDIA And Ors

WPO/795/2025HC Calcutta10 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Calcutta Club LTD vs. Principal Commissioner Of CGST Adn Cx, Kol And Ors

WPA/14487/2022HC Calcutta10 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Calcutta Club LTD vs. Principal Commissioner Of CGST And Cx, Kol And Ors

WPA/14490/2022HC Calcutta10 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Calcutta Club LTD vs. Principal Comm Of CGST And Cx, Kol And Ors

WPA/14485/2022HC Calcutta10 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Calcutta Club LTD vs. Principal Comm Of CGST And Cx, Kol And Ors

WPA/14482/2022HC Calcutta10 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Novous Interiors Private Limited vs. Sudipta Dutta Chowdhury, Assistant Commissioner, Barrackpore Division

CPAN/1501/2025HC Calcutta09 Dec 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Duttcon Consultant And Engineers Private Limited vs. Asst. Commissioner Of State Tax, Shyambazar Charge, And Ors

WPA/24188/2025HC Calcutta09 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Bengal Engineering vs. State Of West Bengal Adn Ors

MAT/1541/2025HC Calcutta08 Dec 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

M/S Kalindee Rail Nirman (E) Limited Rahee Infratech Limited And Anr vs. The Senior Joint Commissioner Of Revenue, Kolkata South Circle, Wbgst And Ors

WPA/26900/2025HC Calcutta08 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Arup Kumar Chatterjee vs. Assistant Commissioner Of State Tax, Bureau Of Investigation (South Bengal) And Ors

WPA/20972/2025HC Calcutta08 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Rama Steel Trade PVT. LTD vs. Commissioner Of Commercial Taxes And Ors

WPA/21374/2025HC Calcutta08 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Mohd Abdul Bari vs. Assistant Commissioner Of Revenue, Commercial Taxes (SGST) Maldah Charge And Ors

WPA/23378/2025HC Calcutta08 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Skeli Limited, Formerly Known As Startrade Vypaar Limited vs. Joint Commissioner. Member (Svldrs), Designated Committee, Kolkata North Commiss. Kolkata And Ors

WPA/20906/2025HC Calcutta03 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Nishant Ispat Private Limited And Anr vs. State Of West Bengal And Ors

WPA/20458/2025HC Calcutta03 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Arup Kumar Chatterjee vs. Assistant Commissioner Of State Tax, Vureau Of Investigation (South Bengal) And Ors

WPA/20961/2025HC Calcutta02 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Arcaprava Banerjee vs. Union Of INDIA And Ors

WP.CT/158/2023HC Calcutta02 Dec 2025

Bench: HON'BLE JUSTICE SUJOY PAUL, ACTING CHIEF JUSTICE,HON'BLE JUSTICE PARTHA SARATHI SEN

Commissioner Of CGST And Excise, Siliguri Commissionerate vs. M/S. United Wood Products (P) LTD

CEXA/7/2023HC Calcutta02 Dec 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Hara Prasad Das vs. State Of West Bengal And Ors

WPA/26527/2025HC Calcutta01 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Mrinal Chakraborty vs. State Of West Bengal And Ors

WPA/26846/2025HC Calcutta01 Dec 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Jagannath Dutta vs. The State Of West Bengal And Anr

CRR/4803/2025HC Calcutta28 Nov 2025

Bench: HON'BLE DR. JUSTICE AJOY KUMAR MUKHERJEE

Konarak Enterprise And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/15000/2025HC Calcutta27 Nov 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Trans Organics INDIA Private Limited vs. Assistant Commissioner, State Tax(Wbrs), Ballygunge Charge And Anr

WPA/21017/2025HC Calcutta27 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Kalyani Brothers vs. The Superintendent Central GST And Central Excise, Raiganj Range And Ors

WPA/21321/2025HC Calcutta26 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Bidyut Autotech Private Limited And Anr vs. The Assistant Commissioner Of State Tax, Bureau Of Investigation, South Bengal (Hq) And Ors

WPA/12637/2025HC Calcutta26 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Umesh Kumar Agrawal vs. Deputy Commi. Of State Tax Jorasanko And Jorabagan Charge And Ors

WPA/21593/2025HC Calcutta25 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Dee Gee Saw And Metal Works Private Limited And Anr vs. The Assistant Commissioner Of State Tax, Baruipur Charges And Ors

WPA/21889/2025HC Calcutta25 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Rsd Natural Resources Private Limited vs. Deputy Commissioner Of State Tax And Ors

WPA/21625/2025HC Calcutta25 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Jci Chemicals INDIA PVT. LTD vs. State Of West Bengal And Ors

WPA/21253/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Birla Brothers Private Limited And Anr vs. Deputy Commissioner Of Revenue Park Street Charge And Anr

WPA/26252/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Rm Packaging Private Limtied vs. Assistant Commissioner Of Revenue, State Tax, Postabazar And Burtola Charge And Ors

WPA/19071/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Rathindra Nath Halder vs. State Of West Bengal And Ors

WPA/6200/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Soni Jaiswal vs. Union Of INDIA And Ors

WPA/21417/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Jci Chemicals INDIA PVT LTD vs. State Of West Bengal And Ors

WPA/21276/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Laxmi Ghosh vs. State Of West Bengal And Ors

WPA/20364/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Jci Chemicals INDIA PVT. LTD vs. State Of West Bengal And Ors

WPA/21277/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Commissioner Of CGST And Cx Howrah Commissionerate vs. M/S Steel Products Limited

CEXA/30/2024HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Jci Chemicals INDIA PVT. LTD vs. State Of West Bengal And Ors

WPA/21273/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Jci Chemicals INDIA PVT. LTD vs. State Of West Bengal And Ors

WPA/21260/2025HC Calcutta24 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Sudera Realty PVT LTD vs. Indian Oil Corporation LTD

CS/77/1995HC Calcutta21 Nov 2025

Bench: HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Multireach Media Private Limited And Anr vs. State Of West Bengal And Ors

WPA/20933/2025HC Calcutta19 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Anupam Kumar Saraf vs. Deputy Commissioner Of State Tax, Strand Road, Chinabazar And Rajakatra Charge And Ros

WPA/21329/2025HC Calcutta19 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Megacity Cement Private Limited And Anr vs. Deputy Commissioner, Jorabagan, Kolkata North, West Bengal And Ors

WPA/20331/2025HC Calcutta19 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Rajeev Agarwal vs. Deputy Commissiner Of Revenue, State Tax, Taltala Charge And Ors

WPA/21325/2025HC Calcutta19 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Shatrughan Shaw vs. The Assistant Commissioner Of State Tax, Jorabagan Charge And Ors

WPA/21333/2025HC Calcutta19 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Kapileshwar Jha vs. Assistant Commissioner, Service Tax Division, Durgapur Commissionerate And Ors

CEXA/5/2023HC Calcutta18 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Sampa Das vs. Union Of INDIA And Anr

MAT/1480/2025HC Calcutta17 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

M/S Svaksha Distillery Limited And Anr vs. The Assistant Cmmissioner Of Wb State Tax, Barasat Charge And Ors

WPA/20176/2025HC Calcutta17 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Agriculture Insurance Company Of INDIA Limited And Anr vs. State Of West Bengal And Ors

WPA/20111/2025HC Calcutta17 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Commissioner CGST And Cx Kolkata North Commissionerate And Anr vs. Electrosteel Castings LTD And Anr

FMA/149/2024HC Calcutta17 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

Principal Commissioner CGST And Cx Kolkata North Commissionerate And Anr vs. Joint Commissioner Appeal Central Tax Kolkata Appeal I And Anr

FMA/150/2024HC Calcutta17 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

Sanjay Sureka @ Sanjay Kumar Sureka vs. The Direcorate Of Enforcement

CRM(R)/84/2025HC Calcutta14 Nov 2025

Bench: HON'BLE JUSTICE SUVRA GHOSH

R.B. Construction vs. The State Of West Bengal And Ors

WPA/1791/2025HC Calcutta14 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Commissioner Of CGST And Central Excise Kolkata South GST Commissionerate vs. M/S Chowdhury Industries Corporation

CEXA/39/2024HC Calcutta13 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Commissioner Of CGST And Central Excise Kolkata South GST Commissionerate vs. M/S Chowdhury Industries Corporation

CEXA/38/2024HC Calcutta13 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Tapan Kumar Biswas vs. State Of West Bengal And Ors

WPA/20875/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Palco Infr vs. Assistant Commissioner Of State Tax And Revenue, Medinipur Charge And Ors

WPA/20954/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Tata Steel Limited vs. Union Of INDIA And Ors

WPA/20381/2024HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Tata Steel Limited (Formerly Tata Steel Bsl Limited) vs. Union Of INDIA And Ors

WPA/23659/2024HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Century Products vs. State Of West Bengal And Ors

WPA/20869/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Century Products vs. State Of West Bengal And Ors

WPA/20857/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Century Products vs. State Of West Bengal And Ors

WPA/20846/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Shree Krishna Sales And Services vs. Union Of INDIA And Ors

WPA/20519/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Rabirun Vinimay Private Limited And Anr vs. Union Of INDIA And Ors

WPA/27722/2024HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Dhananjoy De vs. Superintendent Of Central Tax Audit And Ors

WPA/20712/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Century Products vs. State Of West Bengal And Ors

WPA/20844/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Tata Steel Limited (Formerly Tata Steel Bsl Limited) vs. Union Of INDIA And Ors

WPA/23654/2024HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Century Products vs. State Of West Bengal And Ors

WPA/20849/2025HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Tata Steel Limited (Formerly Tata Steel Bsl Limited) vs. Union Of INDIA And Ors

WPA/23656/2024HC Calcutta12 Nov 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

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