BharatTaxGST

Calcutta High Court GST Judgments — 2025

634 judgments, newest first. Page 7 of 7.

State Of West Bengal And Ors vs. Nokia INDIA PVT LTD

APO/122/2018HC Calcutta30 Jan 2025

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

State Of West Bengal And Ors vs. Godrej Consumer Products LTD

APO/128/2018HC Calcutta30 Jan 2025

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

Joint Commissioner, Commercial Tax, Group I, Barrackpur & Or vs. Century Extrusions LTD & Anr

APO/107/2018HC Calcutta30 Jan 2025

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

Bhagwati Prasad Mundhra HUF vs. Assistant Commissioner Of State Tax, Strand Road, Rajakatra And China Bazar Charge And Ors

WPA/29234/2024HC Calcutta29 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Suprovat Gayen vs. Superintendent Of Central Tax, Range-I, Behala Division And Ors

WPA/29610/2024HC Calcutta29 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S Best Us And P Consultants Private Limited vs. Union Of INDIA And Ors

WPA/29228/2024HC Calcutta22 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Saha Distributors Private Limited And Anr vs. The Deputy Director, Directorate Of Goods And Services Tax Intelligence And Ors

WPA/24543/2024HC Calcutta22 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Harsh Polyfabric Private Limited vs. Union Of INDIA And Ors

APO/114/2024HC Calcutta22 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. Harsh Polyfabric Private Limited vs. Union Of INDIA And Ors

APO/115/2024HC Calcutta22 Jan 2025

Bench: HON'BLE JUSTICE ARIJIT BANERJEE,HON'BLE JUSTICE APURBA SINHA RAY

Truth Udyog Metal And Steel Private Limited And Anr vs. The Deputy Commissioner Of Revenue And Ors

MAT/2311/2024HC Calcutta21 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Pioneer Cooperative Car Parking Servicing And Construction Society LTD vs. State Of West Bengal And Anr

MAT/1983/2023HC Calcutta21 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Pioneer Co Operative Car Parking Servicing And Constructions Society vs. Union Of INDIA And Ors

FMA/135/2025HC Calcutta21 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Jyoti Tar Products PVT. LTD. And Anr vs. The Dept Commissioner, State Tax, Shibpur Charge, Wbgst And Ors

MAT/2291/2024HC Calcutta21 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Agp Enterprise vs. State Of West Bengal And Anr

WPA/28851/2024HC Calcutta20 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Cart Infralog Limited And Anr vs. The Assistant Commissioner Of CGST And Cx, Ballygunge Division And Ors

WPA/15304/2024HC Calcutta20 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Akash Jana vs. State Of West Bengal And Ors

WPA/28984/2024HC Calcutta17 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Union Of INDIA Directorate Of GST Intelligence Dggi Pune Zonal Unit And Anr vs. Shri Sanjay Bhuwalka And Anr

CRR/2052/2024HC Calcutta17 Jan 2025

Bench: HON'BLE JUSTICE SUVRA GHOSH

M/S Rastriya Ispat Nigam Limited vs. State Of West Bengal And Ors

WPA/28840/2024HC Calcutta16 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S Kkalpana Industries (INDIA) And Anr vs. The Additional Commissioner, CGST And Cx Kolkata South Commissionerate And Ors

WPA/21011/2024HC Calcutta15 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Eastland Switchgears PVT. LTD. And Anr vs. The Assistant Commissioner Of Revenue, Colootola And Ezra Street Charge, Wbgst And Ors

WPA/28834/2024HC Calcutta15 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Aparnaa Sarees PVT LTD vs. State Of West Bengal And Ors

RVW/266/2024HC Calcutta14 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Syama Prasad Mookerjee Port, Kolkata vs. Addl Commissioner, CGST And Cx, Kolkata North Commissionerate And Anr

FMA/743/2024HC Calcutta14 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Awadesh Singh vs. Assistant/Deputy Comm Central Tax Shibpur Division Howrah CGST And Cx

FMA/1272/2024HC Calcutta14 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Jyoti Tar Products PVT LTD And Anr vs. The Deputy Commissioner State Tax Shibpur Charge Wbgst And Ors

MAT/2100/2024HC Calcutta14 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S. A.K. Enterprise Rep. By Alok Kundu vs. Deputy Commissioner Of State Tax Howrah Zone And Ors

MAT/1933/2024HC Calcutta14 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

M/S Britannia Industries LTD vs. Union Of INDIA And Ors

MAT/2371/2024HC Calcutta13 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Shivaji Chakravarty, Col, (Retd) vs. Union Of INDIA And Ors

WPA/19823/2024HC Calcutta10 Jan 2025

Bench: HON'BLE JUSTICE AMRITA SINHA

Commissioner Of Service Tax Kolkata vs. M/S Simplex Infrastructure Limited

CEXA/61/2024HC Calcutta10 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Eastern Impex Corporation vs. Deputy Commissioner, State Tax, Bowbazar Charge And Ors

WPA/18686/2024HC Calcutta10 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

St Xaviers College Calcutta Alumni Association vs. Dy Commissioner Of Revenue CGST And Ors

WPO/559/2024HC Calcutta09 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Jyote Motors Bengal Private Limited And And vs. Additional Director, And Ors

WPA/8784/2023HC Calcutta09 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. The Wesman Engineering Co PVT LTD And Ors vs. State Of West Bengal And Anr

CRR/28/2023HC Calcutta07 Jan 2025

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Neo Metaliks LTD vs. Orissa Metaliks PVT LTD

AP-COM/32/2024HC Calcutta06 Jan 2025

Bench: HON'BLE JUSTICE KRISHNA RAO

Commissioner Of Service Tax Kolkata vs. Indian Bank

CEXA/51/2024HC Calcutta03 Jan 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

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