Calcutta High Court GST Judgments — 2026

Deepak Kumar Daiya vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SABYASACHI BHATTACHARYYA,HON'BLE JUSTICE ARJUN RAY MUKHERJEE

Pawan Kumar Rajgaria vs. State Of West Bengal

Bench: HON'BLE JUSTICE SABYASACHI BHATTACHARYYA

Santosh Das And Anr vs. Union Of INDIA

Bench: HON'BLE JUSTICE TIRTHANKAR GHOSH

Skd Suppliers Private Limited vs. The Superintendent, Central CGST, Rishra Division, Range-Ii, And Anr

Bench: HON'BLE JUSTICE PARTHA SARATHI SEN

M/S Darbesh Medical Enterprise vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Mishka Steels LLP And Anr vs. The Superintendent Of Central Goods And Service Tax, Cx, Range-Ii, Behala Div. And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Permender Singh vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE ARYAK DUTT

M/S A2Z Infra Engineering LTD vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Isc Processors Private Limited vs. Superintendent, Range-Iv, Burrabazar Div, CGST And Cx, Kolkata (N) Commissionerate And Anr

Bench: HON'BLE JUSTICE ARYAK DUTT

Commissioner Of Service Tax-Ii Presently Known As Commissioner Of CGST And Cx Kolkata South vs. M/S Alfa Aluminium Private Limited

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

Sufal Halder vs. The Deputy Commissiioner Of Revenue, Salt Lake Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Anjana Santra, Proprietor Of M/S. R.S. Engineering vs. The Joint Commissioner Of Revenue, State Tax, Durgapur Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Shankar Prasad Gupta vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Balaram Halder vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Biswa Nath Mondal vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Biswa Nath Mondal vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Vibrations And Ors vs. Assistant Commissioner Of Revenue, State Tax, Chandni Chawk And Princep Street Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Sheela Foam Limited And Anr vs. The Deputy Commissioner State Tax Shibpur Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Mihir Kumar Biswas vs. Asst. Commissioner Of Revenue, State Tax, Krishnanagar Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Commissioner Of Central Excise Kolkata I Commissionerate Presently Known As Commissioner Of CGST And vs. M/S Bestlite Industries

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

Madhusudan Saraogi vs. Assistant Commissioner Of Revenue, Howrah And Kadamtala Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Madhusudan Agarwal vs. Assistant Commissioner Of State Tax Midnapore Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Sanmargg Agrotrade INDIA Private Limtied And Anr vs. Superintendent Central Tax Group-36 Circle-08 Office Of The Commissioner Of Central Tax And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Ramkrishna Datta vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Rajesh Kumar Shaw vs. Assistant Commissioner, State Tax, Ballygunge Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Shreya Steel Corporation vs. The Assistant Commissioner Of Revenue, Bally And Salkia Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Shreya Steel Corporation vs. The Deputy Commissioner Of Revenue, Bally And Salkia Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Samir Halder vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Rajesh Kumar Shaw vs. Assistant Commissioner, State Tax, Ballygunge Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Meghnath Kapri vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Meghnath Kapri vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Nithil Agarwal vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Debashis Dutta vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Sakti Pada Ghosh vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Madhusudan Agarwal vs. Assistant Commissioner Of State Tax Midnapore Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Fakhruddin Husainibhai @ Fakhruddin Hasainbhai vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Rajlaxmi Agro Food Product Private Limited And Anr vs. The Superint., CGST And Cx, Berhampore Range, Berhampore Division, Bolpur Commiss. And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Shibsankar Ghosh vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Shankar Prasad Gupta vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Commissioner Of Service Tax Ii Presently Known As Commissioner Of CGST And Cx Kolkata South Commissi vs. M/S Pharos Shipping And Overseas Services P Vt LTD

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

Commissioner Of CGST And Central Excise, Kolkata South Commissionerate vs. M/S Ultra Tech Cement Limited

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

Sandeep Pandey vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Goutam Sahoo vs. State Of West Bengal And Anr

Bench: HON'BLE JUSTICE SMITA DAS DE

Goutam Sahoo vs. State Of West Bengal And Anr

Bench: HON'BLE JUSTICE SMITA DAS DE

Rupak Gorai vs. The Superintendent Range -Iii, CGST And Cx Purulia Division Bolpur Commissiionerate And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Gadodia Brothes vs. Dpty Commi. Of Revenue Office Of The Charge Officer Commercial Taxex And SGST And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Kamal Mondal vs. Asst. Commissioner Of State Tax, Baruipur Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Laxmi Devi Shaw vs. Superintendent (Anti Evasion), CGST And Central Excise, Howrah Comm. And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Shree Vinayak Industries vs. Assistant Commissioner Of State Tax, Purulia Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Naresh Chandra Biswas vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Supreme Power System vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Arup Datta vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Vijendra Singh vs. Superintendent Range Iv Bally Ii Division Howrah Commissionerate And Anr

Bench: HON'BLE JUSTICE SMITA DAS DE

Rsh Amit Realty Development LLP And Anr vs. The Joint Commissioner Of Revenue, Ballygunge Charge, Directorate Of Commercial Taxes And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Rahul Pal vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Shree Vinayak Industries vs. Assistant Commissioner Of State Tax, Purulia Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Shree Vinayak Industries vs. Assistant Commissioner Of State Tax, Purulia Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Rimoli Culture vs. Joint Commissioner State Tax Appellate Authority (GST) Behala Circle And Ors

Bench: HON'BLE JUSTICE ARYAK DUTT

Rajesh Mishra vs. Asst. Commissioner Of State Tax, Postabazar And Burtola Charge And Ors

Bench: HON'BLE JUSTICE ARYAK DUTT

Srei Eqipment Finance Limited vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE ARYAK DUTT

Ranjit Barman vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Iss Facility Services INDIA Private LTD vs. Union Of INDIA And Anr

Bench: HON'BLE JUSTICE SMITA DAS DE

Ranjit Barman vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Acme Paints And Resin PVT. LTD vs. Deputy Commissioner Of State Tax, Esplanade And Fairley Place Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Anil Infracom vs. Senior Joint Commissioner, Of Revenue, GST Appellate Authority, Medinipur Circle And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

R And G Engineering Construction Jv And Anr vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Asp Private Limited vs. Joint Commissioner Of Revenue, Appellate Authority Howrah Circle West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Nuruddin Ahmed vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE ARYAK DUTT

Idp Education INDIA Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Manpasand Agro Food Private Limited And Anr vs. The Superintendent Of CGST And Cx, Range - Vi, Asansol - I Division And Anr

Bench: HON'BLE JUSTICE MD. SHABBAR RASHIDI

Ntc Industries Limited vs. State Tax Officer, Kharagpur Zone, And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Rabindra Narayan Das vs. Deputy Commissioner Of State Tax, Krishnanagar And Ors

Bench: HON'BLE JUSTICE ARYAK DUTT

Sethia Oil Industries LTD And Anr vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE RAJASEKHAR MANTHA,HON'BLE JUSTICE AJAY KUMAR GUPTA

Sethia Oil Industries LTD And Anr vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE RAJASEKHAR MANTHA,HON'BLE JUSTICE AJAY KUMAR GUPTA

Reddy Investments PVT. LTD And Anr vs. The Union Of Territory Of Andaman And Nicobar Islands And Ors

Bench: HON'BLE JUSTICE BISWAROOP CHOWDHURY

Monoranjan Roy vs. Union Bank Of INDIA And Ors

Bench: HON'BLE JUSTICE SHAMPA SARKAR,HON'BLE JUSTICE ARJUN RAY MUKHERJEE

Mohammad Safi Alam vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE MD. SHABBAR RASHIDI

Mohammad Safi Alam vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE MD. SHABBAR RASHIDI

Bidyabati Devi Jaiswal vs. Assistant Commissioner Of Revenue, State Tax, Howrah And Kadamtala Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Joydeb Karmakar @ Jaydeb Karmakar vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Subrata Deb Mallick vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Sharma Transport Agency vs. Deputy Commissioner, State Tax, Asansol Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Sneh Comprint Private Limited vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Ganesh Prasad vs. Assistant Commissioner Of State Tax, Budge Budge Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Sharma Transport Agency vs. Assistant Commissioner Of State Tax, Asansol Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Sharma Transport Agency vs. Deputy Commissioner, State Tax, Asansol Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Arup Datta vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Harish Bagla vs. Directorate Of Enforcement Kolkata Zonal Office - I

Bench: HON'BLE JUSTICE SUVRA GHOSH

Sanjay Kumar Agarwal vs. Steel Authority Of INDIA Limited (Sail) And Ors

Bench: HON'BLE JUSTICE KRISHNA RAO

Monoranjan Roy vs. Hdfc Bank Limited And Ors

Bench: HON'BLE JUSTICE SHAMPA SARKAR,HON'BLE JUSTICE ARJUN RAY MUKHERJEE

Mp Sons Trading Private Limited vs. Senior Joint Commissioner Of Revenue, GST Appellate Authority And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Andaman Holidays Private Limited vs. Union Of INDIA And Ors

M P Sons Trading Private Limited vs. Asst. Commissioner Of Revenue, Mr And Ns Road Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Biswanath Paul vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Monika Gupta vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

Tirupati Vancom Private Limited And Anr vs. The Deputy Commissioner Of State Tax Office Of The Jcct Taltala Charge And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE

The Principal Chief Commissioner Of CGST And Cx Kolkata Zone, GST Bhawan vs. Banti Kumar And Ors

Bench: THE HON'BLE RAVINDRA VITHALRAO GHUGE, CHIEF JUSTICE,HON'BLE JUSTICE OM NARAYAN RAI

The Principal Chief Commissioner Of CGST And Cx Commissionerate vs. Nilanjan Adhikary And Ors

Bench: THE HON'BLE RAVINDRA VITHALRAO GHUGE, CHIEF JUSTICE,HON'BLE JUSTICE OM NARAYAN RAI

Bharati Singh vs. Union Of INDIA And Ors

Bench: HON'BLE JUSTICE ARYAK DUTT

Rabindra Nath Kundu vs. State Of West Bengal And Ors

Bench: HON'BLE JUSTICE SMITA DAS DE