Calcutta High Court GST Judgments — 2026

416 judgments, newest first. Page 2 of 5.

H.S. Enterprise And Anr vs. Bidhannagar Municipal Corporation And Ors

WPA/10984/2026HC Calcutta16 Sept 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Osl Exclusive PVT. LTD vs. Union Of INDIA And Ors

WPA/7423/2024HC Calcutta16 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

H.S.Enterprise And Anr vs. Bidhannagar Municipal Corporaton And Ors

WPA/10981/2026HC Calcutta16 Sept 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Bharat Sanchar Nigam Limited vs. The Regional Labour Commissioner (C) And Anr

WPA/13892/2026HC Calcutta16 Sept 2026

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Shankar Metal Products vs. State Of West Bengal And Ors

WPA/10487/2024HC Calcutta15 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Privi Exports PVT LTD vs. Ratan Ladha

CS-COM/13/2024HC Calcutta15 Sept 2026

Bench: HON'BLE JUSTICE ANIRUDDHA ROY

Manash Ghosh vs. State Of West Bengal And Ors

WPA/18515/2021HC Calcutta15 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Glen Industries Private Limited And Anr vs. The Deputy Director, Dg Of GST Intelligence Kolkata Zone And Ors

WPA/3254/2025HC Calcutta15 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Termico Engineers And Erectors Private Limited vs. Deputy Commissioner Of Revenue, State Tax, Baharampur Charge And Ors

WPA/18141/2026HC Calcutta15 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Nitesh Kumar Jaiswal vs. The Superintendent Of Central Tax, Hq, Haldia CGST And Cx Commissionerate And Ors

WPA/9746/2026HC Calcutta14 Sept 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

M/S. Goutam Engineering Concern vs. The Wbsedcl And Ors

WPA/5150/2022HC Calcutta14 Sept 2026

Bench: HON'BLE JUSTICE PARTHA SARATHI CHATTERJEE

Shreya Banerjee vs. Ajesh Khem

CRR/782/2026HC Calcutta11 Sept 2026

Bench: HON'BLE DR. JUSTICE AJOY KUMAR MUKHERJEE

Mahendra Kumar Jaiswal vs. Union Of INDIA

CRM (A)/1599/2026HC Calcutta11 Sept 2026

Bench: HON'BLE JUSTICE TIRTHANKAR GHOSH

Va Tech Wabag LTD vs. Assistant Commissioner Of Revenue, Salt Lake Charge And Ors

WPA/14368/2024HC Calcutta11 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Va Tech Wabag LTD vs. Assistant Commissioner Of Revenue, Salt Lake Charge And Ors

WPA/14372/2024HC Calcutta11 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Va Tech Wabag LTD vs. Assistant Commissioner Of Revenue, Salt Lake Charge And Ors

WPA/14371/2024HC Calcutta11 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Va Tech Wabag LTD vs. Assistant Commissioner Of Revenue, Salt Lake Charge And Ors

WPA/14369/2024HC Calcutta11 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Ratnaka Enterprises And Anr vs. State Of West Bengal And Ors

WPA/24249/2024HC Calcutta10 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

T.K. Logistics vs. The Assistant Commissioner Of Revenue/Wbgst And Ors

WPA/9623/2024HC Calcutta10 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Tahir Khan vs. The Assistant Commissioner Of Revenue And Others

WPA/9627/2024HC Calcutta10 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Sanjiv Kumar Dalmia vs. State Bank Of INDIA And Ors

WPA/13210/2026HC Calcutta10 Sept 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

The Jorehaut Group Limited vs. Deputy Commissioner Of State Tax, Park Street Crarge And Ors

WPA/19461/2026HC Calcutta10 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Va Tech Wabag LTD vs. Assistant Commissioner Of Revenue, Salt Lake Charge And Ors

WPA/14367/2024HC Calcutta10 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Arun Kumar Dutta vs. State Of West Bengal And Ors

WPA/6436/2026HC Calcutta08 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

National Carriers Corporation Private Limited vs. Assistant Commissioner State Tax, Barrackpore Zone, Bureau Of Investigation (South Bengal) And Ors

WPA/19262/2022HC Calcutta08 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Sumin Dutta vs. State Of West Bengal And Ors

WPA/17905/2026HC Calcutta08 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Commissioner Of CGST And Cx Kolkata South Commissionerate vs. M/S Electrosteel Castings Limited

CEXA/26/2025HC Calcutta08 Sept 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Chandan Kumar Giri vs. State Of West Bengal And Ors

WPA/23778/2026HC Calcutta08 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Sima Bibi vs. State Of West Bengal And Ors

WPA/24118/2026HC Calcutta07 Sept 2026

Bench: HON'BLE JUSTICE AJAY KUMAR GUPTA

Commissioner Of CGST And Cx, Bolpur Commissionerate vs. M/S Eastern Coal Fields Limited

CEXA/37/2026HC Calcutta03 Sept 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE SUDIP DEB

M/S Kse Electricals Private Limited And Anr vs. The Additional Commissioner Kolkata South CGST And Cx Commissionerate And Ors

WPA/6429/2025HC Calcutta03 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Sarat Chandra Ghorai vs. State Of West Bengal And Ors

WPA/4976/2026HC Calcutta03 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Muniyandi Ravi vs. The Joint Commissioner Of Central GST And Cx, And Others

WPA/20/2025HC Calcutta02 Sept 2026

Bench: HON'BLE JUSTICE AMRITA SINHA

M/S Bimal Misra And Ors vs. Deputy Commissioner Of Revenue, State Tax, Berhampore Charge And Ors

WPA/10100/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Sirsendu Hati vs. Assistant Commissioner Of Revenue, State Tax, Balurghat Charge And Ors

WPA/15969/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Bimal Misra And Ors vs. Assitstant Commissioner Of Revenue, State Tax, Berhampore Charge And Ors

WPA/10104/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Niladdri Biswas vs. Assi. Commi., CGST And Cx, Tollygunge Div., Kol. South CGST And Cx Commissionerate And Ors

WPA/21087/2024HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Dipankar Mitra vs. Asst. Commiss. Of Revenue, State Tax Suri Charge And Ors

WPA/12359/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Manakamna Food Processing PVT. LTD vs. Deputy/Assistant Commissioner, Bbd Bag I Div, CGST Kolkata North Commissionerate And Ors

WPA/9261/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Gautam Purkayastha vs. The Principal Chief Commissioner, CGST And Cx Kolkata Zone And Ors

WPA/9731/2025HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Rydberg vs. Assistant Commissioner, CGST And Cx, Khardah Division, Kol. North, Comm. And Ors

WPA/28043/2024HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Bimal Misra And Ors vs. Assistant Commissioner Of Revenue, State Tax, Berhampore Charge And Ors

WPA/10091/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Spl Steel Processors Private Limtied vs. Commissioner Of Revenue, Office Of Charge Officer, Salt Lake Charge And Ors

WPA/17279/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Dipankar Mitra vs. Asst. Commissioner Of Revenue, State Tax Siuri Charge And Ors

WPA/12383/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Bimal Misra And Ors vs. Assistant Commissioner Of Revenue, State Tax, Berhampore Charge And Ors

WPA/10107/2026HC Calcutta01 Sept 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Kuddus Ali vs. Union Of INDIA And Anr

WPA/4011/2026HC Calcutta31 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

M/S Gouranga Bhandar vs. Union Of INDIA And Ors

WPA/3427/2026HC Calcutta31 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Amitabh Khemani And Anr vs. The Superintendent, Howra Chst And Cx, Range Ii, Bally I Division And Ors

WPA/1619/2026HC Calcutta31 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Mohammad Nur Hasan vs. State Of West Bengal And Ors

WPA/9380/2026HC Calcutta31 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Biswa Nath Samanta vs. Union Of INDIA And Ors

WPA/10118/2026HC Calcutta31 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Haier Appliances INDIA Private Limited vs. Ganesh Devcon Private Limited

CRR/700/2023HC Calcutta28 Aug 2026

Bench: HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Chaitanya Ghosh vs. State Of West Bengal And Ors

WPA/24959/2025HC Calcutta28 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Shiva Chemicals And Anr vs. Assistant Commissioner Of Revenue, State Tax Jorasanko And Jorabagan Charge And Ors

WPA/23583/2023HC Calcutta28 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Shiva Chemicals And Anr vs. Assistant Commissioner Of Revenue, State Tax Jorasanko And Jorabagan Charge And Ors

WPA/23587/2023HC Calcutta28 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Shiva Chemicals And Anr vs. Assistant Commissioner Of Revenue, State Tax Jorasanko And Jorabagan Charge And Ors

WPA/23584/2023HC Calcutta28 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Cart Infralog Limited And Anr vs. The Addl. Commissioner, Hq Anti Evasion Unit, CGST And Cx, Kolkata South Commissionerate And Ors

WPA/16556/2025HC Calcutta27 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Gita Rani Pan vs. The Union Of INDIA And Ors

WPA/10402/2025HC Calcutta27 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Satish Kumar Agarwal, Proprietor Of The Business Namely, M/S. S.S. Commercial Corporation vs. Assistant Commissioner Of Revenue, State Tax, Princep Street Charge And Ors

WPA/24652/2023HC Calcutta25 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Satish Kumar Agarwal, Proprietor Of The Business Namely, M/S. S.S. Commercial Corporation vs. Assistant Commissioner Of Revenue, State Tax, Princep Street Charge And Ors

WPA/24647/2023HC Calcutta25 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Satish Kumar Agarwal, Proprietor Of The Business Namely, M/S. S.S. Commercial Corporation vs. Assistant Commissioner Of Revenue, State Tax, Princep Street Charge And Ors

WPA/24656/2023HC Calcutta25 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Raju Sharma vs. Assistant Commissioner Of State Tax, Bureau Of Investigation, South Bengal And Ors

WPA/16093/2026HC Calcutta25 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Subhra Baral vs. Deputy Commissioner Of Revenue, Berhampore Charge And Ors

WPA/11167/2026HC Calcutta25 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Ambuja Cements Limited And Anr vs. Union Of INDIA And Ors

WPA/18324/2025HC Calcutta25 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Mohammad Afjal Hussain vs. The Union Of INDIA And Ors

WPA/11083/2025HC Calcutta24 Aug 2026

Bench: HON'BLE JUSTICE ARJUN RAY MUKHERJEE

Rafiqul Hasan vs. State Of West Bengal And Ors

WPA/10412/2025HC Calcutta21 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Abdul Karim Khan vs. Union Of INDIA And Ors

WPA/11967/2026HC Calcutta21 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Partha Biswas vs. Deputy Commissioner, Budge Budge, Behala, Kolkata South CGST And Cx Commissionerate

WPA/11394/2025HC Calcutta21 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Quality Caterer And Ors vs. Union Of INDIA And Ors

WPA/15303/2026HC Calcutta20 Aug 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

Rabiraj Giri vs. State Of West Bengal And Ors

WPA/22345/2025HC Calcutta20 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Sky Limits Construction And Anr vs. Bidhannagar Municipal Corporation And Ors

WPA/9820/2026HC Calcutta14 Aug 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Manakamna Food Processing PVT. LTD vs. Deputy/Assistant Commissioner, Bbd Bag I Div., CGST Kol.(N) Commissionerate And Ors

WPA/8496/2026HC Calcutta14 Aug 2026

Bench: HON'BLE JUSTICE ARYAK DUTT

Tarak Nath Jaiswal vs. The Commissioner Of Commercial Taxes And Ors

WPA/20475/2026HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Tarak Nath Jaiswal vs. The Commissioner Of Commercial Taxes And Ors

WPA/20489/2026HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Tarak Nath Jaiswal vs. Commissioner Of Commercial Taxes And Ors

WPA/18721/2026HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Tarak Nath Jaiswal vs. The Commissioner Of Commercial Taxes And Ors

WPA/20482/2026HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Tarak Nath Jaiswal vs. The Commissioner Of Commercial Taxes And Ors

WPA/20465/2026HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Tarak Nath Jaiswal vs. The Commissioner Of Commercial Taxes And Ors

WPA/18293/2026HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Pal Hardware vs. State Of West Bengal And Ors

WPA/4287/2026HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Kulik Plywood Private Limited And Anr vs. State Of West Bengal And Ors

WPA/7650/2026HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Star Printing And Packaging vs. The State Of West Bengal And Ors

WPA/22739/2024HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

The Holy Decorators vs. The Assistant Commissioner Of State Tax And Ors

WPA/22503/2023HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Ashok Kumar Mohta vs. Assistant Commissioner Of State Tax, Bowbazar Charge And Ors

WPA/25185/2023HC Calcutta13 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Commissioner Of Central Tax GST Howrah Commissionerate vs. M/S Ganges Valley Foods Private Limited

CEXA/7/2025HC Calcutta12 Aug 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Commissioner Of Central Excise Commissionerate Kolkata Iv vs. M/S Ganges Valley Foods Private Limited

CEXA/6/2025HC Calcutta12 Aug 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Protiva vs. Deputy Commissioner Of State Tax, Ultadanga, Cossipore And Belgachia Charge And Ors

WPA/8604/2025HC Calcutta11 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Smt. Priti Gupta vs. The Commissioner Of CGST And Ex, Howrah And Anr

WPO/931/2025HC Calcutta07 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Radha Mohanb Purshottam Das Agarwal And Anr vs. The Assistant Commissiober Of State Tax, Jorasanko And Jorabagan Charge, Govt. Of W B And Ors

WPA/21076/2023HC Calcutta07 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Gts Constructions And Anr vs. The Calcutta Electric Supply Corporation Limited And Ors

WPA/15420/2026HC Calcutta06 Aug 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Abhishek Jaiswal And Anr vs. Deputy Commissioner Of State Tax And Ors

WPA/6516/2025HC Calcutta06 Aug 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Uma Udyog And Anr vs. The Assistant Commissioner Of State Tax, Park Street Charge And Ors

WPA/21173/2022HC Calcutta30 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Uma Udyog And Anr vs. The Assistant Commissioner Of State Tax, Park Street Charge And Ors

WPA/21177/2022HC Calcutta30 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Uma Udyog And Anr vs. The Assistant Commissioner Of State Tax, Park Street Charge And Ors

WPA/21185/2022HC Calcutta30 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Mrinal Kanti Chandra vs. The Union Of INDIA And Ors

WPA/18468/2024HC Calcutta30 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Uma Udyog And Anr vs. The Assistant Commissioner Of State Tax, Park Street Charge And Ors

WPA/21181/2022HC Calcutta30 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Kunal Kanti Chandra vs. The Union Of INDIA And Ors

WPA/18465/2024HC Calcutta30 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Prabhudayal Agarwala vs. The Union Of INDIA And Ors

WPA/18421/2024HC Calcutta30 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Subrata Deb Mallick vs. State Of West Bengal And Ors

WPA/3334/2024HC Calcutta29 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Dadabhai Constructions vs. Union Of INDIA And Ors

WPA/29324/2025HC Calcutta29 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Shree Balaji Steels vs. Assistant Commissioner Of Revenue, State Tax, Bureau Of Invest.(N.Bengal)Raiganj Zone And Ors

WPA/407/2025HC Calcutta29 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Subrata Deb Mallick vs. State Of West Bengal And Ors

WPA/3330/2024HC Calcutta29 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

← 2025