Calcutta High Court GST Judgments — 2026

416 judgments, newest first. Page 4 of 5.

Pintu Sinha vs. Superintendent Of Central Tax, Shibpur Div. Howrah, CGST And Central Excise Commis. And Ors

WPA/2664/2024HC Calcutta09 Apr 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Kamal Forging Private Limtied vs. Additional Commissioner Of Revenue, State Tax, Howrah Circle And Ors

WPA/193/2026HC Calcutta08 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Harsco Track Machines And Services Private Limited And Anr vs. The Deputy Commissioner Of State Tax, Saltlake Charge And Ors

WPA/308/2026HC Calcutta08 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Harish Kumar Agarwal And Ors vs. Bank Of Baroda And Ors

WPA/16473/2024HC Calcutta08 Apr 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

Nishu vs. Union Of INDIA And Ors

WPA/1397/2026HC Calcutta08 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Subrata Ghosh vs. Assistant Commissioner Of Revenue, Berhampore Charge And Ors

WPA/58/2026HC Calcutta08 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Nishu vs. Union Of INDIA And Ors

WPA/1396/2026HC Calcutta08 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Nishu vs. Union Of INDIA And Ors

WPA/1395/2026HC Calcutta08 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Bharati Sikaria vs. Union Of INDIA And Ors

FMA/9/2025HC Calcutta08 Apr 2026

Bench: HON'BLE JUSTICE RAJASEKHAR MANTHA,HON'BLE JUSTICE RAI CHATTOPADHYAY

Nishu vs. Union Of INDIA And Ors

WPA/1392/2026HC Calcutta07 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Manish Kumar Jha vs. Assistant Commissioner Of Revenue, Boi (South Bengal) Durgapur Zone And Ors

WPA/23436/2024HC Calcutta06 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Cbf Component Privat Elimited And Anr vs. Union Of INDIA And Ors

WPA/23847/2024HC Calcutta02 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S Nirman Construction And Anr vs. Union Of INDIA And Ors

WPA/7814/2026HC Calcutta02 Apr 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

M/S Attalika Enterprise vs. State Of West Bengal And Ors

WPA/4996/2026HC Calcutta01 Apr 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

Laxmidhan Stores And Anr vs. State Of West Bengal And Ors

WPA/22932/2024HC Calcutta01 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Deep Jyoti Construction And Anr vs. Bidhannagar Municipal Corporation And Ors

WPA/4239/2026HC Calcutta24 Mar 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sitam Realty And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/2111/2026HC Calcutta24 Mar 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sitam Realty And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/2116/2026HC Calcutta24 Mar 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sitam Realty And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/2113/2026HC Calcutta24 Mar 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Biswas Enterprise And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/2108/2026HC Calcutta24 Mar 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sitam Realty And Anr vs. Bidhannagar Municipal Corporation And Ors

WPA/2114/2026HC Calcutta24 Mar 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Deep Jyoti Construction And Anr vs. Bidhannagar Municipal Corporation And Ors

WPA/4221/2026HC Calcutta24 Mar 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rita Ghosh vs. State Of West Bengal And Ors

WPA/23055/2024HC Calcutta19 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA Private Limited (Formerly, Irc Agrochemical Private Limited) vs. The State Of West Bengal And Ors

WPA/18050/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA PVT. LTD. (Formerly, Irc Agrochemical PVT. LTD.) vs. The State Of West Bengal And Ors

WPA/18061/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA PVT. LTD (Formerly, Irc Agrochemical PVT. LTD.) vs. The State Of West Bengal And Ors

WPA/18046/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA PVT. LTD. (Formerly, Irc Agrochemical PVT. LTD.) vs. The State Of West Bengal And Ors

WPA/18048/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA PVT. LTD. (Formerly, Irc Agrochemical Private Limited) vs. The State Of West Bengal And Ors

WPA/18040/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA PVT. LTD. (Formerly, Irc Agrochemical PVT. LTD.) vs. The State Of West Bengal And Ors

WPA/18051/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA PVT. LTD. (Formerly, Irc Agrochemical PVT. LTD.) vs. The State Of West Bengal And Ors

WPA/18065/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA PVT. LTD. (Formerly, Irc Agrochemical PVT. LTD.) vs. The State Of West Bengal And Ors

WPA/18063/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Indorama INDIA PVT. LTD. (Formerly, Irc Agrochemical PVT. LTD.) vs. The State Of West Bengal And Ors

WPA/18055/2024HC Calcutta18 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Rakhi Jaiswal vs. The Wbsedcl And Ors

FMA/835/2025HC Calcutta17 Mar 2026

Bench: HON'BLE JUSTICE SHAMPA SARKAR,HON'BLE JUSTICE AJAY KUMAR GUPTA

Truvolt Engineering Company PVT. LTD And Anr vs. The Joint Commissioner Of State Tax, Directorate Of Revenue Intelligence And Enforcement And Ors

WPA/21285/2024HC Calcutta12 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Commissioner Of CGST And Cx, Kolkata North GST Commissionerate vs. M/S Ambuja Realty Development Limited

CEXA/36/2025HC Calcutta12 Mar 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Record only

Nabadwip Internet And Cable Emporioum And Anr vs. The State Of West Bengal Through The Secretary, Finance Department And Ors

MAT/1520/2025HC Calcutta09 Mar 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Ambrish Sharma vs. Asst. Comms. CGST And Central Excise, Bbd Bag-1, Div. Kolkata North Commissionerate And Ors

WPA/15511/2024HC Calcutta06 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Long View Distributors Private Limited And Ors vs. Union Of INDIA And Ors

WPA/21570/2024HC Calcutta05 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Leon Infrabuild Private Limited And Ors vs. Union Of INDIA And Ors

WPA/21568/2024HC Calcutta05 Mar 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Arcaprava Banerjee vs. Union Of INDIA And Ors

RVW/6/2026HC Calcutta27 Feb 2026

Bench: HON'BLE CHIEF JUSTICE SUJOY PAUL,HON'BLE JUSTICE PARTHA SARATHI SEN

M/S Jyoti Tar Products Private Limited And Anr vs. The Deputy Commissioner, State Tax, Shibpur Charges, Wbgst And Ors

WPA/15138/2025HC Calcutta27 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Jyoti Tar Products Private Limited And Anr vs. The Deputy Commissioner, State Tax, Shibpur Charge, Wbgst And Ors

WPA/20118/2025HC Calcutta27 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Adani Wilmar Limited And Anr vs. Deputy Commissioner Of State Tax, Large Taxpayer Unit And Ors

WPA/30244/2024HC Calcutta25 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Pharma Trading Corporation And Anr vs. State Of West Bengal And Ors

WPA/21671/2025HC Calcutta25 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Adani Wilmar Limited And Anr vs. Assistant Commissioner Of State Tax, Large Taxprayer Unit West Bengal And Ors

WPA/27066/2024HC Calcutta25 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Pioneer Co Operative Car Parking Servicing And Constructions Society Limited vs. Assistant Commissioner Of State Tax Mr And Ns Road Charge

WPA/8980/2025HC Calcutta24 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Samrat Chatterjee vs. The Union Of INDIA And Ors

WPA/6693/2025HC Calcutta24 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Auto World vs. Asst. Commissioner Of Revenue, Barasat Charge And Ors

WPA/27192/2025HC Calcutta23 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Maya Store And Anr vs. Union Of INDIA And Ors

WPA/19924/2025HC Calcutta23 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Fratelli Vineyards Limited Formerly Known As Tinna Trade Limtied And Anr vs. State Of West Bengal And Ors

WPA/24054/2025HC Calcutta23 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Commissioner Of Service Tax Service Tax Ii Commissionerate Presently Known As Commissioner Of CGST vs. M/S. National Insurance Co. Limited

CEXA/5/2026HC Calcutta20 Feb 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Tirupati Agro Seed Distributors PVT. LTD. And Anr vs. State Of West Bengal And Ors

WPA/3710/2026HC Calcutta17 Feb 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

Tirupati Agro Seed Distributors PVT.LTD. And Anr vs. State Of West Bengal And Ors

WPA/3723/2026HC Calcutta17 Feb 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

M/S. Spandan Electrical vs. State Of West Bengal And Ors

WPA/28120/2025HC Calcutta17 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Peul Enterprise vs. Union Of INDIA And Ors

WPA/17370/2025HC Calcutta17 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Tripti Das And Anr vs. Dr. Phani Bhusan Mandal And Ors

CO/2580/2025HC Calcutta16 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Multitech Solutions vs. Assistant Commissioner Of State Tax, Alipore Charge And Ors

WPA/13343/2025HC Calcutta16 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Commissioner Of CGST And Cx Kolkata South Commissionerate vs. M/S Mine Line Private Limited

CEXA/40/2025HC Calcutta16 Feb 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Kirti Deora vs. State Of West Bengal And Ors

WPA/1785/2025HC Calcutta13 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Trinayani Trust And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/29467/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Tarun Kanti Biswas And Ors vs. The Bidhannagar Municipal Corporation And Ors

WPA/29368/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Tarun Kanti Biswas And Ors vs. The Bidhannagar Municipal Corporation And Ors

WPA/29366/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Bsp Enterprise And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/29360/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Tarun Kanti Biswas And Ors vs. The Bidhannagar Municipal Corporation And Ors

WPA/29459/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Tarun Kanti Biswas And Ors vs. The Bidhannagar Municipal Corporation And Ors

WPA/29458/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S C. Biswas And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/29462/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Bsp Enterprise And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/29362/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S C. Biswas And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/29465/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Trinayani Trust And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/29457/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Tarun Kanti Biswas And Ors vs. The Bidhannagar Municipal Corporation And Ors

WPA/29461/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S C. Biswas And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/29464/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S C. Biswas And Anr vs. The Bidhannagar Municipal Corporation And Ors

WPA/29463/2025HC Calcutta12 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Das Enterprise And Anr vs. Bidhannagar Municipal Corporation And Ors

WPA/25474/2025HC Calcutta11 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Mohammad Javed vs. Union Of INDIA And Ors

WPA/16279/2025HC Calcutta11 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Vikram Bhuwalka Proprietor Of Print-O-Graphics vs. Assistant Commissioner Of State Tax Ballygunge Charge

WPA/12494/2025HC Calcutta11 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Iliyash Sekh vs. Assistant Commissioner Of CGST And C.Ex, Malda Div And Ors

WPA/23363/2025HC Calcutta09 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Asit Paul vs. State Of West Bengal And Ors

WPA/23278/2025HC Calcutta09 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Asish Kumar Das vs. State Of West Bengal

CRM (A)/4146/2025HC Calcutta06 Feb 2026

Bench: HON'BLE JUSTICE JAY SENGUPTA

Powertech Sales Service vs. Deputy Commissioner, State Tax, Bowbazar Charge And Ors

WPA/20433/2024HC Calcutta06 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ankur Dealcom Private Limited vs. Commissioner Central GST And Cx, Patna - Ii And Ors

WPA/3057/2025HC Calcutta06 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Amit Metaliks Limited vs. The Commissioner, Cengral GST And Central Excise, Patna - Ii, Comm. And Ors

WPA/1940/2025HC Calcutta06 Feb 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sanjeet Singh vs. Assistant Commissioner Of State Tax, Barrackpore Charge And Ors

WPA/9943/2025HC Calcutta04 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Priti Builders vs. Deputy Commissioner Of State Tax, Bally And Salkia Charge And Ors

WPA/7574/2025HC Calcutta03 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Parag Vinimay Private Limited vs. Assistant Commissioner, State Tax, Boi, South Bengal (H.Q.) And Ors

WPA/4901/2025HC Calcutta03 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Puspa Furniture Private Limited And Anr vs. The Union Of INDIA And Ors

MAT/13/2026HC Calcutta02 Feb 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Nishant Jagaty And Anr vs. Superintendent, CGST And Cx, Range-Iii, Burrabazar Div And Ors

WPA/20394/2025HC Calcutta02 Feb 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Indian Compressors Limited And Another vs. State Of West Bengal And Anr

CRR/530/2023HC Calcutta30 Jan 2026

Bench: HON'BLE JUSTICE UDAY KUMAR

Himadri Speciality Chemical LTD vs. The Com. Of Com. Taxes And Ors

WPA/4957/2023HC Calcutta28 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Bengal Hammer Industries PVT LTD vs. Commissioner Of Central Tax Howrah CGST And Cx Commissionerate

CO/2581/2024HC Calcutta28 Jan 2026

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Shine Pharmaceuticals LTD vs. The Joint Commissioner Of Revenue, Large Tax Payer Unit And Ors

WPA/9722/2025HC Calcutta28 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Gopal Metal Stores And Anr vs. The Assistant Commissioner Of State Tax, Ns Road And Mr Charge And Ors

WPA/18933/2025HC Calcutta27 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Saha Export vs. Union Of INDIA And Ors

WPA/13685/2025HC Calcutta22 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Chatterjee Concern And Anr vs. State Of West Bengal And Ors

WPA/6739/2025HC Calcutta20 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Sk. Amir Chand vs. The State Of West Bengal And Ors

WPA/17949/2025HC Calcutta20 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Jai Balaji Industries Limited And Anr vs. Assistant Commissioner Of State Tax, Chandney Chawk And Princep Street Charge And Ors

WPA/11434/2025HC Calcutta20 Jan 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

M/S Vedant Road Carriers PVT. LTD. And Anr vs. The Assistant Commissioner Of West Bengal State Tax, Jorasanko And Jorabagan Charge And Ors

WPA/12697/2025HC Calcutta19 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Vedant Road Carriers PVT. LTD And Anr vs. The Assistant Commissioner Of West Bengal State Tax, Jorasanko And Jorabagan Charge And Ors

WPA/12662/2025HC Calcutta19 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Vedant Road, Carriers PVT. LTD. And Anr vs. The Assistant Commissioner Of West Bengal State Tax, Jorasanko And Jorabagan Charge And Ors

WPA/12678/2025HC Calcutta19 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Vedant Road Carriers PVT. LTD. And Anr vs. The Assistant Commissioner Of West Bengal State Tax, Jorasanko And Jorabagan Charge And Ors

WPA/12666/2025HC Calcutta19 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Vedant Road, Carriers PVT. LTD. And Anr vs. The Assistant Commissioner Of West Bengal State Tax, Jorasanko And Jorabagan Charge And Ors

WPA/12683/2025HC Calcutta19 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

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