Commissioner Of CGST And Cx , Kolkata North GST Commissionerate vs. M/S Ambuja Realty Development Limited
CEXA/36/2025HC CalcuttaGSTCNR WBCHCO004138202512 March 2026Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR
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