Calcutta High Court GST Judgments — 2026

416 judgments, newest first. Page 3 of 5.

M/S R P Buildcon Private Limited And Anr vs. The Superintendent, CGST And Cx, Range Iii, Barrackpore Division And Ors

WPA/3425/2026HC Calcutta28 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rajesh Kumar Jaiswal vs. State Of West Bengal And Ors

WPA/23979/2025HC Calcutta27 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Daulat Sekh vs. State Of West Bengal And Ors

WPA/27018/2024HC Calcutta22 Jul 2026

Bench: HON'BLE JUSTICE BIVAS PATTANAYAK

Basanta Kumar Shaw vs. The Assistant Commissioner Of Revenue And Ors

WPA/28790/2023HC Calcutta22 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Basanta Kumar Shaw vs. The Assistant Commissioner Of Revenue And Ors

WPA/28825/2023HC Calcutta22 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Zoomcar INDIA PVT. LTD vs. Union Of INDIA And Ors

WPA/9808/2022HC Calcutta22 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Basanta Kumar Shaw vs. The Assistant Commissioner Of Revenue And Ors

WPA/28785/2023HC Calcutta22 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sebabrata Medicine Hall And Anr vs. The Assistant Commissioner Of Revenue, State Tax, Howrah And Kadamtala Charge And Ors

WPA/10521/2026HC Calcutta22 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Cart-Roadwings Jv vs. Union Of INDIA And Ors

WPO/2375/2022HC Calcutta17 Jul 2026

Bench: HON'BLE JUSTICE SUPRATIM BHATTACHARYA

M/S. Subhransu Oversies vs. State Of West Bengal And Ors

WPA/23598/2025HC Calcutta17 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Raju Ghosh vs. State Of West Bengal And Ors

WPA/13917/2026HC Calcutta16 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Cosyn Limited vs. Senior Joint Commissioner Of Revenue And Ors

WPA/9120/2023HC Calcutta16 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Raju Sharma vs. Assistant Commissiner Of State Tax, Bureau Of Investigation, South Bengal And Ors

WPA/16100/2026HC Calcutta16 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Monoranjan Roy vs. Bank Of Baroda And Ors

MAT/1091/2026HC Calcutta15 Jul 2026

Bench: HON'BLE JUSTICE SHAMPA SARKAR,HON'BLE JUSTICE AJAY KUMAR GUPTA

Tcs E- Serve International Limited vs. The Prinicpal Commissioner, CGST And Central Excise, Kol North Commissionerate And Ors

WPA/9011/2024HC Calcutta15 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Gearup Motor Parts vs. The State Of West Bengal And Ors

WPA/14151/2025HC Calcutta14 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Natural Petro Products Private Limited vs. State Of West Bengal And Ors

WPA/17418/2025HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

H.N.K. Decoration vs. The Assistant Commissioner Of State Tax And Ors

WPA/22246/2023HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Ratan Singh vs. State Of West Bengal And Ors

WPA/14381/2026HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Ratan Singh vs. State Of West Bengal And Ors

WPA/14383/2026HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

H.N.K. Decoration vs. The Assistant Commissioner Of State Tax And Ors

WPA/22249/2023HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

H.N.K. Decorations vs. The Assistant Commissioner Of State Tax And Others

WPA/21242/2023HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M M Motors And Anr vs. The Senior Joint Commissioner Of Revenue, Berhampore Circle, Wbgst And Ors

WPA/8929/2025HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

The Holy Decorators vs. The Assistant Commissioner Of State Tax And Ors

WPA/22495/2023HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

The Holy Decorators vs. The Assistant Commissioner Of State Tax And Ors

WPA/22274/2023HC Calcutta13 Jul 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Neo Metaliks Limited vs. Orrisa Metaliks Private Limited

AO-COM/11/2025HC Calcutta09 Jul 2026

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

M/S. Bengal Properties PVT. LTD And Anr vs. The Joint Commissioner Of Revenue, Chowringhee Circle, Directorate Of Commercial Taxes And Ors

WPA/1428/2026HC Calcutta08 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sanat Kumar Hazra And Anr vs. Assistant Commissioner, State Tax, Howrah And Kadamtala Charge And Ors

WPA/27554/2025HC Calcutta08 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Hahnemanns Jac Olivol Group Of Products Private Limited And Anr vs. The Joint Ommissioner Of State Tax, Bureau Of Investigation (South Bengal) Hq And Ors

WPA/14040/2026HC Calcutta08 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Savera Vinimay Private Limited And Anr vs. State Of West Bengal And Ors

WPA/7571/2026HC Calcutta08 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ganit Shipping (Opc) Private Limited And Anr vs. State Of West Bengal And Ors

WPA/11985/2026HC Calcutta08 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Monoranjan Roy vs. Sbi Streesed Assets Resolution Group And Ors

WPA/978/2026HC Calcutta02 Jul 2026

Bench: HON'BLE JUSTICE KRISHNA RAO

Kallol Ghosh vs. Union Of INDIA And Ors

WPA/6138/2026HC Calcutta02 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Santu Das vs. Assistant Commissioner Of CGST And C. Ex. Chandannagar Division And Ors

WPA/24640/2023HC Calcutta01 Jul 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Vinod Kumar Saraff And Anr vs. The Assist. Commiss., State Tax, Wbgst, Jorasanko Kolkata North And Ors

WPA/28378/2023HC Calcutta30 Jun 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ravi Agrahari vs. Deputy Commissioner, Chandni Chawk Charge, And Ors

WPA/28758/2023HC Calcutta30 Jun 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Vishnu Engineering Corporation vs. Deputy Commissioner And Another

WPA/1546/2022HC Calcutta30 Jun 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Commissioner Of Service Tax Service Tax Ii Commissionerate vs. Ms Riya Travel And Tours INDIA PVT LTD

CEXA/8/2026HC Calcutta25 Jun 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE PARTHA SARATHI SEN

Balaram Halder vs. State Of West Bengal And Ors

WPA/29142/2024HC Calcutta25 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Sona Enterprise vs. Union Of INDIA And Ors

WPA/6635/2025HC Calcutta25 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S A2Z Infra Engineering LTD vs. Union Of INDIA And Ors

WPA/22309/2024HC Calcutta25 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Kanksa Farmer Producer Company Limited vs. Senior Joint Commissioner Of Revenue And Appellate Authority, Durgapur Circle And Ors

WPA/6893/2026HC Calcutta25 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Siba Sakti @ Shiva Shakti Agency vs. Union Of INDIA And Ors

WPA/29071/2024HC Calcutta24 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Saheb Mandal Proprietor Of M/S. Tera Biri vs. Senior Joint Commissioner Of State Tax, And Anr

WPA/2159/2024HC Calcutta23 Jun 2026

Bench: HON'BLE JUSTICE PARTHA SARATHI SEN

Chandan Saha vs. State Of West Bengal And Ors

WPA/23909/2025HC Calcutta23 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Rsh Amit Realty Development And Anr vs. The Deputy Commissioner Of Revenue, State Tax, Ballygunge Charge And Ors

WPA/11817/2026HC Calcutta23 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Anis Patel vs. Assistant Commissioner, State Taxes, Strand Road Charge And Ors

WPA/26822/2024HC Calcutta23 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Subhas Sethi vs. State Of West Bengal And Ors

WPA/18299/2025HC Calcutta23 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Mousumi Bhattacharejee vs. State Of West Bengal And Ors

WPA/10100/2025HC Calcutta23 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Kamal Bhattacharjee vs. The State Of West Bengal And Ors

WPA/7723/2025HC Calcutta23 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Priya Chatterjee vs. State Of West Bengal And Ors

WPA/13795/2025HC Calcutta23 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S Truvolt Engineering Company PVT. LTD And Anr vs. The Assistant Commissioner, Circle-Iv, CGST And Cx, Kolkata And Ors

WPA/14512/2025HC Calcutta18 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Md. Nazim And Ors vs. The Official Trustee, Government Of West Bengal And Ors

APOT/82/2026HC Calcutta17 Jun 2026

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

Advantage Bengal Infrastructure Limited vs. Union Of INDIA And Ors

WPA/15852/2024HC Calcutta16 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Patton International Limited vs. Union Of INDIA And Ors

WPA/11467/2023HC Calcutta12 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Gspr Developers Private Limited, A Private Limited Company vs. State Of West Bengal And Ors

WPA/263/2026HC Calcutta11 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Indo Nabin Projects Limited And Anr vs. The Superintending Engineer, Health Electrical Circle, Pwd And Govt. Of Wb And Ors

WPA/11286/2026HC Calcutta11 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Engineering Manufactures Private Limited And Ors vs. Union Of INDIA And Ors

WPA/11078/2026HC Calcutta11 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Dee Gee Saw And Metal Works Private Limited And Anr vs. The Senior Joint Commissioner Of Revenue, State Tax, GST, Behala Circle And Ors

WPA/10590/2025HC Calcutta11 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

R K Wire Products LTD And Anr vs. The Deputy Commissioner Of State Tax Bureau Of Investigation South Bengal And Ors

WPA/8607/2025HC Calcutta11 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Speed Auto Service Private Limited vs. Deputy Commissioner Of Revenue, State Tax, Ballygunge Charge And Ors

WPA/11168/2025HC Calcutta09 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Isc Processors Private Limtied vs. Superintendent, Range-Iv, Burrabazar Division, CGST And Cx, Kolkata North Commissionerate And Anr

WPA/10748/2026HC Calcutta09 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Isc Processors Private Limtied vs. Superintendent, Range-Iv, Burrabazar Div., CGST And Cx, Kolkata North Commissionerate And Anr

WPA/10744/2026HC Calcutta09 Jun 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

M/S. Indorama INDIA Private Limited (Formerly, Irc Agrochemical Private Limited) vs. The State Of West Bengal And Ors

WPA/18024/2024HC Calcutta22 May 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Techno Waxchem Private Limited vs. Union Of INDIA And Ors

WPA/13772/2025HC Calcutta22 May 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rishab Kumar Wadhwani And Anr vs. The Commissioner, Asansol Municipal Corporation And Ors

WPA/11694/2026HC Calcutta21 May 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Novartis Healthcare Private Limited vs. The Union Of INDIA And Ors

WPA/24357/2022HC Calcutta20 May 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Novartis Healthcare PVT LTD vs. State Of West Bengal And Ors

WPA/11467/2022HC Calcutta20 May 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Mega Flex Plastics Limited And Anr vs. The Union Of INDIA And Ors

MAT/364/2023HC Calcutta19 May 2026

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

Biswajit Pramanik vs. Deputy Commissioner Of Revenue, Office Of The Charge Officer, Tamluk Charge And Ors

WPA/9382/2026HC Calcutta18 May 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Barun Kumar Biswas vs. Union Of INDIA And Anr

WPA/4699/2026HC Calcutta18 May 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Regional Provident Fund Commissioner And Others vs. Durga Engineering Works

MAT/638/2026HC Calcutta15 May 2026

Bench: HON'BLE JUSTICE RAJASEKHAR MANTHA,HON'BLE JUSTICE RAI CHATTOPADHYAY

Ram Chandra Sahoo vs. Union Of INDIA And Ors

WPA/8506/2026HC Calcutta14 May 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

Saiekh Mabarak, Prop Of Sk. Mobarak vs. Union Of INDIA And Ors

WPA/10447/2026HC Calcutta12 May 2026

Bench: HON'BLE JUSTICE SMITA DAS DE

N. Mamatha Nagesh vs. State Of West Bengal And Anr

CRR/2270/2025HC Calcutta08 May 2026

Bench: HON'BLE JUSTICE UDAY KUMAR

M/S.Saha And Mondal Construction vs. State Of West Bengal And Ors

WPA/5268/2024HC Calcutta28 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

N C Print Private Limited And Another vs. State Of West Bengal And Ors

WPA/22122/2023HC Calcutta28 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Blue Bell Enterprise vs. Union Of INDIA And Ors

WPA/16625/2025HC Calcutta28 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

N C Print PVT LTD And Anr vs. State Of West Bengal And Ors

WPA/22121/2023HC Calcutta28 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sayed Ali vs. Union Of INDIA And Ors

WPA/2774/2026HC Calcutta28 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Saha And Mondal Construction vs. State Of West Bengal And Ors

WPA/5276/2024HC Calcutta28 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sudipta Bose vs. Union Of INDIA And Ors

WPO/679/2025HC Calcutta27 Apr 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Shankar Rambhau Ninawe vs. State Of West Bengal And Ors

WPA/4166/2026HC Calcutta27 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rsh Amit Realty Development LLP And Anr vs. The Deputy Commissioner Of Revenue State Tax And Ors

WPA/29673/2025HC Calcutta27 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Diamond Silk Khadi Society And Anr vs. Employees State Insurance Corporation And Ors

WPA/21943/2025HC Calcutta27 Apr 2026

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Munna Kumar Sharma vs. State Of West Bengal And Ors

WPA/3561/2026HC Calcutta27 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Scorp Industries And Anr vs. Assistant Commission Er, State Tax, Alipore Charge And Ors

WPA/7971/2026HC Calcutta27 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shankar Rambhau Ninawe vs. State Of West Bengal And Ors

WPA/4168/2026HC Calcutta27 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Om Ultimate Techno INDIA Private Limited vs. Principal Chief Commissioner Of CGST And Central Excise, West Bengal And Ors

WPA/2363/2026HC Calcutta22 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sree Gopal Rice Mill And Anr vs. Union Of INDIA And Ors

WPA/8788/2026HC Calcutta22 Apr 2026

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Said Sk vs. State Of West Bengal

CRM (NDPS)/652/2026HC Calcutta17 Apr 2026

Bench: HON'BLE JUSTICE TIRTHANKAR GHOSH

Dipak Mishra vs. State Of West Bengal And Ors

WPA/3199/2026HC Calcutta17 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Krishna Jaiswal vs. Deputy Commissioner Of State Tax, Ultadanga, Cossipore, Belgachia Charge And Ors

WPA/27555/2025HC Calcutta16 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Industiral Pump And Motors Agencies And Anr vs. State Of West Bengal And Ors

WPA/28356/2024HC Calcutta16 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S. Rishinox Buildwell LLP vs. The Asst. Commissioner Of CGST And Cx, Circle Vii, Kolkata Audit-I Commissionerate, And Ors

WPA/1639/2026HC Calcutta16 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Joy Bharat Oil Industries vs. Superintendent Of CGST And Cx, Sainthia Range, Birbhum Division And Ors

WPA/26065/2024HC Calcutta16 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

M/S J S Pigments Private Limited And Anr vs. Union Of INDIA And Ors

WPA/13008/2025HC Calcutta10 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Celebration Blenders And Distillers Private Limited vs. Asst. Commr. Of CGST And Cx, Range-Vi, Burrabazar Divison Kolkata North Commissionerate And Ors

WPA/6667/2026HC Calcutta10 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Partha Sarathi Das Roy vs. State Of West Bengal And Ors

WPA/22279/2024HC Calcutta09 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

Fabworth Promoters Private Limited And Anr vs. Union Of INDIA And Anr

WPA/24073/2024HC Calcutta09 Apr 2026

Bench: HON'BLE JUSTICE KAUSIK CHANDA

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