Celebration Blenders And Distillers Private Limited vs. Asst. Commr. Of CGST And Cx, Range-Vi, Burrabazar Divison Kolkata North Commissionerate And Ors
Original PDF →WPA/6667/2026HC CalcuttaGSTCNR WBCHCA012666202610 April 2026Bench: HON'BLE JUSTICE KAUSIK CHANDA1 pages
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06.05.
2026 Item no. 15 Ct. No.237 AKG
WPA 6667 of 2026 Celebration Blenders & Distilleres Private Limited Vs. Assistant Commissioner of CGST & CX, Range-VI, Burrabazar Division, Kolkata North Commissionerate & Ors.
Mr. Akshat Agarwal
……for the Petitioner
Let the month “March” as appearing in the second last line of the last paragraph of page 3 of the order dated April 10, 2026, be read as “January”. Let this order be treated as part of the order dated April 10, 2026. (Kausik Chanda, J.)
Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.