M/S Cart-Roadwings Jv vs. Union Of INDIA And Ors

WPO/2375/2022HC CalcuttaGSTCNR WBCHCO004272202217 July 2026Bench: HON'BLE JUSTICE SUPRATIM BHATTACHARYA1 pages

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od-4 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE

WPO/2375/2022 M/S CART-ROADWINGS JV VS UNION OF INDIA AND ORS.

BEFORE : HON'BLE JUSTICE SUPRATIM BHATTACHARYA DATE : 17th July, 2026. Appearance : Mr. Uday Sankar Bhattacharya, Adv. Ms. Ekta Sinha, Adv. ..for CGST authority.

The Court :- Respondents no.2 and 3 are being represented. As the petitioner is not being represented for the second day also, it appears to this court that they are not interested to proceed with the case. As such, the petition is dismissed for default.

(SUPRATIM BHATTACHARYA, J.)

pkd.

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