Calcutta High Court GST Judgments — 2026

416 judgments, newest first. Page 5 of 5.

Sunrise Timply Company Private Limited vs. Union Of INDIA And Ors

WPA/10415/2025HC Calcutta19 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Biswajit Roy Bir vs. Union Of INDIA And Ors

APOT/262/2025HC Calcutta15 Jan 2026

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Lakshmi Narayan Shah vs. State Of West Bengal And Ors

WPA/6227/2025HC Calcutta14 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Constructive Builders Private Limited And Anr vs. The Joint Commissioner Of Revenue (Appoeals), Kolkata South Circle And Ors

WPA/16173/2025HC Calcutta14 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Vedant Road Carriers PVT. LTD. And Anr vs. The Assistant Commissioner Of West Bengal State Tax, Jorasanko And Jorabagan Charge And Ors

WPA/12654/2025HC Calcutta14 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Amar Iron Udayg PVT. LTD. And Anr vs. Union Of INDIA And Ors

WPA/19648/2025HC Calcutta13 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Rajkumar Dyeing And Printing Works Private Limited vs. Deputy Commissioner Of State Tax, Postabazar And Burtola Charge And Ors

WPA/17928/2025HC Calcutta13 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

R.B.Construction vs. State Of West Bengal And Ors

WPA/1799/2025HC Calcutta09 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Minar Builders Privatea Limited And Anr vs. The Deputy Commissioner Of Revenue, Park Street Charge And Ors

WPA/16180/2025HC Calcutta07 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Universal Solutions vs. Deputy Commissioner Of State Tax, Barrackpore Zone, Boi (South Bengal) And Ors

WPA/11074/2025HC Calcutta07 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S. Key Business Consultants Private Limited And Anr vs. Union Of INDIA And Ors

WPA/26981/2025HC Calcutta07 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Bhola Prasad Barui vs. State Of West Bengal And Ors

WPA/27807/2025HC Calcutta06 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Rajiw Misra vs. Deputy Commissioner Of Revenue, State Tax, Barasat Charge And Ors

WPA/29286/2025HC Calcutta06 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Bhaskar Banerjee vs. State Of West Bengal And Ors

WPA/29212/2025HC Calcutta05 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Ishika Packaging Private Limited And Anr vs. State Of West Bengal And Ors

WPA/26952/2025HC Calcutta05 Jan 2026

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Bharat Sanchar Nigam And Ors. Limited And Ors vs. Employees Provident Fund Organisation And Anr

WPA/19620/2024HC Calcutta02 Jan 2026

Bench: HON'BLE JUSTICE ANANYA BANDYOPADHYAY

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