Niladdri Biswas vs. Assi. Commi., CGST And Cx, Tollygunge Div., Kol. South CGST And Cx Commissionerate And Ors.
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2026 Item No. 83 Ct. No. 10 rup W.P.A. 21087 of 2024 Niladdri Biswas Vs. The Assistant Commissioner, CGST & CX Tollygunge Division & Ors. Mr. Bhaskar Prasad Banerjee, Mr. Abhradip Maity ..For the respondent.
Learned counsel appearing for the respondent is present.
None appears on behalf of the petitioner even in the second call. No accommodation is prayed for.
Either the petitioner has lost his interest or the cause does not survive.
The writ petition along with connected application, if any, stand dismissed for default.
Interim order, if any, stands vacated.
(Smita Das De, J.)
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