Gautam Purkayastha v. The Principal Chief Commissioner, CGST And Cx Kolkata Zone And Ors.
- Court
- Calcutta High Court
- Case number
- WPA/9731/2025
- Date of judgment
- 1 Sept 2026
- Bench
- HON'BLE JUSTICE SMITA DAS DE
- Petitioner
- GAUTAM PURKAYASTHA
- Respondent
- THE PRINCIPAL CHIEF COMMISSIONER, CGST AND CX KOLKATA ZONE AND ORS.
- CNR
- WBCHCA0194622025
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