Gautam Purkayastha vs. The Principal Chief Commissioner, CGST And Cx Kolkata Zone And Ors.

WPA/9731/2025HC CalcuttaGSTCNR WBCHCA019462202501 September 2026Bench: HON'BLE JUSTICE SMITA DAS DE1 pages

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01.09.

2026 Item No. 90 Ct. No. 10 rup W.P.A. 9731 of 2025 Gautam Purkayastha Vs. The Principal Chief Commissioner, CGST & CX, Kolkata & Ors. Mr. Uday Shankar Bhattacharya, Ms. Ekta Sinha. ..For the CGST.

1.

Learned counsels appearing for the CGST are present.

2.

None appears on behalf of the petitioner even in the second call. No accommodation is prayed for.

3.

Either the petitioner has lost his interest or the cause does not survive.

4.

The writ petition along with connected application, if any, stand dismissed for default.

5.

Interim order, if any, stands vacated.

(Smita Das De, J.)

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