Calcutta High Court GST Judgments — 2025

634 judgments, newest first. Page 2 of 7.

Vishnu Trading Co vs. State Of West Bengal And Ors

WPA/20587/2025HC Calcutta11 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Commissioner Of CGST And Cx Kolkata North Commissionerate vs. M/S Jayanta Lamp Industries PVT LTD

CEXA/48/2024HC Calcutta11 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Indrani Dhar And Anr vs. State Of West Bengal And Ors

WPA/20674/2025HC Calcutta11 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Eastern Micropor Private Limited vs. Additional Commissioner Of Central Tax, Howrah CGST And Ors

WPA/20489/2025HC Calcutta11 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Commissioner Of CGST And Cx Kolkata North Commissionerate vs. M/S Jayanta Lamp Industries PVT LTD

CEXA/49/2024HC Calcutta11 Nov 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

R.B. Construction Represented By Its Proprietor Ranendu Biswas vs. State Of West Bengal And Ors

WPA/1640/2025HC Calcutta10 Nov 2025

Bench: HON'BLE JUSTICE REETOBROTO KUMAR MITRA

B.B. Enterprise Represented By Its Proprieter Rina Biswas vs. State Of West Bengal And Ors

WPA/1648/2025HC Calcutta10 Nov 2025

Bench: HON'BLE JUSTICE REETOBROTO KUMAR MITRA

B.B. Enterprise Represented By Its Proprietor Rina Biswas vs. State Of West Bengal And Ors

WPA/1638/2025HC Calcutta10 Nov 2025

Bench: HON'BLE JUSTICE REETOBROTO KUMAR MITRA

B.B. Enterprise Represented By Its Proprieter Rina Biswas vs. State Of West Bengal And Ors

WPA/1645/2025HC Calcutta10 Nov 2025

Bench: HON'BLE JUSTICE REETOBROTO KUMAR MITRA

B.B. Enterprise Represented By Its Proprieter Rina Biswas vs. State Of West Bengal And Ors

WPA/1641/2025HC Calcutta10 Nov 2025

Bench: HON'BLE JUSTICE REETOBROTO KUMAR MITRA

B.B. Enterprise Represented By Its Proprieter Rina Biswas vs. State Of West Bengal And Ors

WPA/1649/2025HC Calcutta10 Nov 2025

Bench: HON'BLE JUSTICE REETOBROTO KUMAR MITRA

R.B. Construction Represented By Its Proprietor Ranendu Biswas vs. State Of West Bengal And Ors

WPA/1636/2025HC Calcutta10 Nov 2025

Bench: HON'BLE JUSTICE REETOBROTO KUMAR MITRA

National Printing Works And Anr vs. Additional Commissioner State Tax, Large Taxpayers Unit And Ors

WPA/10826/2025HC Calcutta10 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Biswas Distribution vs. Deputy Commissioner State Tax, Barrackpore Zone North 24 Parganas And Ors

WPA/19429/2025HC Calcutta06 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Satyajit Ghosal vs. The State Of West Bengal And Or

WPA/20172/2025HC Calcutta04 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Lata Keshari vs. Union Of INDIA And Ors

WPA/20165/2025HC Calcutta04 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Bharat Steel Industries And Anr vs. The State Of West Bengal And Or

WPA/20169/2025HC Calcutta04 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Sreema Entrerprises Represented By The Proprietor, Amiya Kumar Samanta vs. Union Of INDIA And Ors

WPA/20378/2025HC Calcutta04 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Sonali Roy vs. State Of West Bengal And Ors

WPA/20166/2025HC Calcutta04 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Mrinal Chakraborty vs. State Of West Bengal And Ors

WPA/20168/2025HC Calcutta04 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Barjinder Singh Kohli vs. The Assistant Commissioner Of Revenue, State Tax, Durgapur Charge And Ors

WPA/19676/2025HC Calcutta03 Nov 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Niaz Ahmed vs. Additional Director, Directorate General Of GST Intelligence And Anr

CRM (A)/3234/2025HC Calcutta31 Oct 2025

Bench: HON'BLE JUSTICE JAY SENGUPTA

Subrata Mondal vs. Union Of INDIA And Ors

WPA/20050/2025HC Calcutta29 Oct 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

The Calcutta Swimming Club And Anr vs. Union Of INDIA Through Ministry Of Finance Dept Of Revenue And Ors

WPA/871/2024HC Calcutta29 Oct 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Phonex Logistics PVT. LTD vs. Union Of INDIA And Ors

WPA/6525/2025HC Calcutta29 Oct 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Eureka Engineering Works And Anr vs. Principal Chief Commissioner CGST And Ce Kolkata Zone And Ors

WPA/18790/2021HC Calcutta27 Oct 2025

Bench: HON'BLE JUSTICE PARTHA SARATHI CHATTERJEE

M/S. Jet Roadways And Anr vs. Union Of INDIA And Ors

WPA/4165/2025HC Calcutta27 Oct 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Abdul Matin vs. State Of West Bengal And Ors

WPA/23810/2025HC Calcutta09 Oct 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

M/S Ashirvad Food Products Private Limited vs. The Addl. / Jt. Commissioner Central Goods And Service Tad, Bolpur And Ors

WPA/12105/2025HC Calcutta26 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Lazamuddin Sheikh @ Sk. Nejamuddin vs. Union Of INDIA And Ors

WPA/9708/2025HC Calcutta25 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Calcutta Cricket And Football Club vs. Principal Commissioner Of CGST And Cx And Ors

WPA/12028/2022HC Calcutta25 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rita Biswas vs. State Of West Bengal And Ors

WPA/22449/2025HC Calcutta25 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sufal Halder Proprietor Of Mis S, K Construction vs. The Assistant Commissioner Of West Bengal State Tax, Salt Lake Charge And Ors

WPA/23343/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Dilip Kumar Bera vs. State Of West Bengal And Ors

WPA/12366/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Soumen Maiti (Proprietor Of Agni Enterprise) vs. State Of West Bengal And Anr

WPA/20178/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Canara Bank vs. The Deputy Commissioner Of State Tax, Large Tax Payers Unit And Ors

WPA/12726/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sanjoy Biswas Under The Name And Style Of M/S Proyajanee vs. State Of West Bengal And Ors

WPA/11199/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Tera Software Limited vs. Principal Commissioner CGST And Cx, Bidhannagar Div, Kol (N) Commissionerate And Ors

WPA/25086/2024HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Amaresh Singh vs. Superintendent Of CGST And Cx, Range-V, Burrabazar Div., CGST And Cx, Kol North Comm. And Ors

WPA/7761/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ajay Mondal vs. Commissioner Of CGST And Cx (Appeal-I) And Ors

WPA/12576/2024HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Uniglobal Papers PVT. LTD. And Anr vs. Union Of INDIA And Ors

WPA/27889/2024HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Soham Basu vs. The State Of West Bengal And Ors

WPA/11920/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE ANIRUDDHA ROY

S F Tubes Private Limited vs. State Of West Bengal And Ors

WPA/24390/2024HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Roysons Ceramics Private Limited vs. Union Of INDIA And Ors

WPA/13950/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Braten Mandal vs. Union Of INDIA And Ors

WPA/5686/2025HC Calcutta24 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Titagarh Rail Systems Limited (Previously Known As Titagarh Wagons Limited) vs. Deputy Or Joint Commi. State Tax, Office Of The Special Commi. Larger Tax Payer Unit And Ors

WPA/10038/2025HC Calcutta22 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Alok Saha vs. State Of West Bengal And Ors

WPA/17826/2025HC Calcutta22 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M R Construction Company And Anr vs. Union Of INDIA And Ors

WPA/21670/2025HC Calcutta22 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Nayan Bera vs. Superintendent CGST Anc Cx, Haldia CGST And Cx Comm. And Ors

WPA/19091/2025HC Calcutta22 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Anirban Dutta vs. Union Of INDIA And Ors

WPA/16168/2025HC Calcutta22 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Onward Plastic PVT. LTD vs. The Senior Joint Commissioner Of Revenue, Howrah Circle And Ors

WPA/19575/2025HC Calcutta22 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Popat And Kotecha Property And Anr vs. The Kolkata Municipal Corporation And Ors

WPO/30/2021HC Calcutta18 Sept 2025

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

M/S. Popat & Kotecha Property & Anr vs. The Kolkata Municipal Corporation & Ors

WPO/847/2013HC Calcutta18 Sept 2025

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Messrs Popat And Kotecha Property And Anr vs. The Kolkata Municipal Corporation And Ors

WPO/354/2020HC Calcutta18 Sept 2025

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Andaman Holidays Private Limited vs. Commissioner Of Cgstand Cx Haldia Commissionerate And Ors

CEXA/28/2025HC Calcutta18 Sept 2025

Bench: HON'BLE JUSTICE SOUMEN SEN, CHIEF JUSTICE (ACTING),HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rana Engineering Co. INDIA Private Limited And Anr vs. The Superintending Engineer, Pwd, Western Circle No.1 And Ors

WPA/20440/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rana Engineering Co. INDIA Private Limited And Anr vs. The Executive Engineer, Kangsabati Canal Division No.1 And Ors

WPA/20436/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rana Engineering Co. INDIA Private Limited And Anr vs. The Executive Engineer, Pwd (Road), Directorate, Midnapore Division And Ors

WPA/20425/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rana Engineering Co. INDIA Private Limited And Anr vs. The Superintending Engineer, Pwd, Western Circle No. 1 And Ors

WPA/20437/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rana Engineering Co. INDIA Private Limited And Anr vs. The Executive Engineer, Kangsabati Canal Division No.1 And Ors

WPA/20439/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rana Engineering Co. INDIA Private Limited And Anr vs. The Executive Engineer, Pwd, Purulia Division And Ors

WPA/20438/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sandip Kuila vs. Depouty Commissioner Of State Tax And Ors

WPA/22101/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rajib Mitra vs. Union Of INDIA And Ors

WPA/18578/2023HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE AMRITA SINHA

Gspr Developers Private Limited vs. Deputy Commissioner Of State Tax, Barasat Charge And Ors

WPA/21450/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sanjay Gupta vs. State Of West Bengal And Ors

WPA/1780/2025HC Calcutta17 Sept 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Chandan Burman And Anr vs. Assistant Commissioner State Tax, Asansol Charge And Ors

WPA/19165/2025HC Calcutta15 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shankar Das vs. The Assistant Commissioner, State Tax, Midnapore Charge, Wbgst And Ors

WPA/14308/2025HC Calcutta15 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

State Of Wb & Ors vs. M/S. Tarway Export

WP.TT/59/2012HC Calcutta12 Sept 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Murshidabad Flour Mill PVT And Anr vs. Joint Commissioner CGST Bolpur And Ors

MAT/1014/2025HC Calcutta12 Sept 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Jyotsna Pal vs. Union Of INDIA And Ors

WPA/14266/2025HC Calcutta11 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Arup Chatterjee vs. Assistant Commissioner Of Revenue, State Tax, Howrah And Kadamtala Charges And Ors

WPA/10216/2025HC Calcutta11 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Solution Enterprises And Anr vs. State Of West Bengal And Ors

WPA/18088/2025HC Calcutta11 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shaikh Aslam Ali @ Sk Ali Aslam vs. Deputy Commissioner Of State Tax, Diamond Harbour Charges And Ors

WPA/25558/2024HC Calcutta11 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Platinum Plywood Private Limited vs. Assistant Commissioner Of State Tax And Ors

WPA/7609/2025HC Calcutta10 Sept 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Archana Bazaz vs. Senior Joint Commissioner Of Revenue, State Tax And Ors

WPA/18052/2025HC Calcutta10 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Nita Singha Ray vs. State Of West Bengal And Ors

WPA/19665/2025HC Calcutta10 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Bazar Style Retail Limited vs. Deputy Commissioner Of Revenue And Ors

WPA/5233/2025HC Calcutta10 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Royal Calcutta Golf Club vs. Senior Joint Commissioner Of State Tax, Behala Circle, Kolkata And Ors

WPA/22906/2024HC Calcutta10 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Arup Kumar Dutta And Anr vs. Union Of INDIA And Ors

WPA/12844/2025HC Calcutta10 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Hindusthan Biri Leaves And Anr vs. Assistant Commissioner Of State Tax Bureau Of Investigation Durgapur Zone And Ors

MAT/1847/2024HC Calcutta09 Sept 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Hindusthan Biri Leaves And Anr vs. Assistant Commissioner Of State Tax Bureau Of Investigation Durgapur Zone And Ors

MAT/1848/2024HC Calcutta09 Sept 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Chandra Sekher Shil vs. Principal Chief Commissioner Kolkata South And Ors

MAT/1994/2024HC Calcutta09 Sept 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Nikita Agrawal vs. The Assistant Commissioner Of Revenu And Ors

MAT/1504/2025HC Calcutta09 Sept 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Shailesh Kumar Gupta vs. Assistant Commissioner Of State Tax Chandni Chawk And Princep Street Charge And Ors

MAT/1239/2025HC Calcutta09 Sept 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Gloster Limited And Anr vs. Board Of Major Port Authority Of Syama Prasad Mookerjee Port And Ors

WPO/471/2025HC Calcutta08 Sept 2025

Bench: HON'BLE JUSTICE AMRITA SINHA

M/S Bengal Engineering vs. State Of West Bengal And Ors

WPA/5311/2025HC Calcutta03 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Star Light House And Anr vs. The Commissioner, West Bengal Goods And Services Tax And Ors

WPA/16726/2025HC Calcutta03 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Sabiha Sultana, Proprietor Of M/S. Nafis Tanning Industries vs. Assistant Commissioner Of Revenue, Ballygunge Charge And Anr

WPA/6156/2025HC Calcutta03 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rifat Aamina vs. Assistant Commissioner Of Revenue, State Tax, Howrah And Kadamtala Charge And Ors

WPA/5999/2025HC Calcutta03 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Tarun Kumar Kundu, Proprietor Of Arka Enterprise vs. Union Of INDIA And Ors

WPA/5983/2025HC Calcutta03 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

R.B. Construction vs. State Of West Bengal And Ors

WPA/1792/2025HC Calcutta02 Sept 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

B G Construction Represented By It Proprieter Bikash Chandra Gharami vs. State Of West Bengal And Ors

WPA/1654/2025HC Calcutta02 Sept 2025

Bench: HON'BLE JUSTICE OM NARAYAN RAI

Pdp International PVT LTD vs. Joint Commissioner Of CGST And Cx Kolkata And Ors

MAT/925/2025HC Calcutta02 Sept 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Upendra Mahato vs. Union Of INDIA And Ors

WPA/5261/2025HC Calcutta01 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Julie Jaiswal vs. Union Of INDIA And Ors

WPA/436/2025HC Calcutta01 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Icon Hotels Private Limited And Anr vs. State Of West Bengal And Ors

WPA/5153/2025HC Calcutta01 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Icon Hotels Private Limited And Anr vs. State Of West Bengal And Ors

WPA/5151/2025HC Calcutta01 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Deepak Singh vs. Superintendent, Range-Iii, Bally-I Div. Salkia And Ors

WPA/5195/2025HC Calcutta01 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Icon Hotels Private Limited And Anr vs. State Of West Bengal And Ors

WPA/5155/2025HC Calcutta01 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Icon Hotels Private Limited And Anr vs. State Of West Bengal And Ors

WPA/5156/2025HC Calcutta01 Sept 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

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